| S.No. | Bill No & Year | Name of the Bill | Committee Name Ministry | Date when Referred | Remarks |
|
1
| 2 of 2019 |
Examination of the Anti-Maritime Piracy Bill, 2019 (Referred to the Committee on External Affairs for examination and Report)
|
External Affairs
EXTERNAL AFFAIRS
| 23/12/2019 | |
|
2
| 364 of 2019 |
The Industrial Relations Code, 2019
|
Labour
LABOUR AND EMPLOYMENT
| 23/12/2019 | |
|
3
| 375 of 2019 |
The Code on Social Security, 2019.
|
Labour
LABOUR AND EMPLOYMENT
| 23/12/2019 | |
|
4
| 374 of 2019 |
THE MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS (AMENDMENT) BILL, 2019
|
Social Justice & Empowerment
SOCIAL JUSTICE AND EMPOWERMENT
| 13/12/2019 | Department of Social Justice and Empowerment |
|
5
| 186 of 2019 |
The Occupational Safety, Health and Working Conditions Code, 2019.
|
Labour
LABOUR AND EMPLOYMENT
| 07/10/2019 | Report on the Code was presented to LokSabha/laid in Rajya Sabha on 11.02.2020. |
|
6
| 2 of 2019 |
The National Institutes of Food Technology, Entrepreneurship and Management Bill
|
Agriculture
FOOD PROCESSING INDUSTRIES
| 04/10/2019 | |
|
7
| 1 of 2019 |
The Registration of Marriage of Non-Resident Indian Bill 2019
|
External Affairs
EXTERNAL AFFAIRS
| 04/10/2019 | |
|
8
| 1 of 2019 |
	THE CINEMATOGRAPH (AMENDMENT) BILL, 2019
|
Information Technology
INFORMATION AND BROADCASTING
| 04/10/2019 | A Bill to further amend the Cinematograph Act, 1952. Hon'ble Speaker has granted extension of time to the Standing Committee on Information Technology up to February, 2020 for examination and Report. |