| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
|
1
|
05/11/2020
15:00
16:30
01:30
| Vallabbhaneni, Shri Balashowry ,Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Gupta, Shri Sudheer ,Jardosh, Smt. Darshana Vikram ,Misra, Shri Pinaki ,Ray, Prof. Sougata ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Verma, Shri Rajesh ,Yadav, Shri Giridhari ,Chandrasekhar, Shri Rajeev ,Navaneethakrishnan, Shri A. ,Ramesh, Shri C.M. ,Ranjan, Shri Bikash ,Rao, Shri G.V.L. Narasimha , | (i) Consideration and adoption of Memorandum No. 1 - regarding selection of subjects for examination during the year 2020-21.
(ii) Oral Evidence of the representatives of Ministry of Finance (Department of Financial Services) on the provisions of the “Factoring Regulation (Amendment) Bill, 2020”
| |
|
2
|
01/12/2020
15:00
16:30
01:30
| Baheria, Shri Subhash Chandra ,Vallabbhaneni, Shri Balashowry ,Duggal, Smt. Sunita ,Gupta, Shri Sudheer ,Jardosh, Smt. Darshana Vikram ,Kotak, Shri Manoj Kishorbhai ,Misra, Shri Pinaki ,Reddy, Shri Midhun ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Singh, Shri Parvesh Sahib ,Chandrasekhar, Shri Rajeev ,Patnaik, Shri Amar ,Ramesh, Shri C.M. , | (i) Oral Evidence of the representative of Reserve Bank of India (RBI) on the provisions of the “Factoring Regulation (Amendment) Bill, 2020”
(ii) Oral Evidence of the representatives of Small Industries Development Bank of India (SIDBI), IFCI Factors Limited and Industrial Development Bank of India (IDBI) on the provisions of the “Factoring Regulation (Amendment) Bill, 2020”
| |
|
3
|
06/01/2021
11:00
13:00
02:00
| Baheria, Shri Subhash Chandra ,Barne, Shri Shrirang Appa ,Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Gupta, Shri Sudheer ,Jardosh, Smt. Darshana Vikram ,Kotak, Shri Manoj Kishorbhai ,Ray, Prof. Sougata ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Singh, Shri Parvesh Sahib ,Chandrasekhar, Shri Rajeev ,Patnaik, Shri Amar ,Rao, Shri G.V.L. Narasimha , | Oral Evidence of the representatives of NITI Aayog on the subject ‘Long term impact of the Covid-19 pandemic on the global economy, trade flows and financial markets’. | |
|
4
|
12/01/2021
11:00
13:10
02:10
| Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Shetty, Shri Gopal Chinayya ,Verma, Shri Rajesh ,Chandrasekhar, Shri Rajeev ,Patel, Shri Praful ,Patnaik, Shri Amar ,Ramesh, Shri C.M. ,Rao, Shri G.V.L. Narasimha ,Soni, Smt. Ambika , | Consideration and adoption of draft report on Factoring Regulation Amendment Bill 2020 Oral evidence of the representatives of Ministry of Corporate Affairs, Insolvency and Bankruptcy Board of India IBBI and Punjab National Bank PNB on the subject Implementation of Insolvency and Bankruptcy Code Pitfalls and Solutions
| |
|
5
|
28/01/2021
15:00
17:30
02:30
| Barne, Shri Shrirang Appa ,Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Jardosh, Smt. Darshana Vikram ,Misra, Shri Pinaki ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Singh, Shri Parvesh Sahib ,Verma, Shri Rajesh ,Chandrasekhar, Shri Rajeev ,Poddar, Shri Mahesh ,Ranjan, Shri Bikash ,Rao, Shri G.V.L. Narasimha , | Oral evidence of the representatives of ICICI Bank and MSME Associations on the subjects:-
(i) ‘Financing the MSME sector; its growth and regulation’ and,
(ii) ‘Implementation of Insolvency and Bankruptcy Code- Pitfalls and Solutions’.
Oral evidence of the representatives of Ministry of Micro, Small and Medium Enterprises on the subject ‘Financing the MSME sector; its growth and regulation’
| |
|
6
|
12/02/2021
14:00
16:00
02:00
| Baheria, Shri Subhash Chandra ,Vallabbhaneni, Shri Balashowry ,Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Kotak, Shri Manoj Kishorbhai ,Misra, Shri Pinaki ,Reddy, Shri Midhun ,Shetty, Shri Gopal Chinayya ,Verma, Shri Rajesh ,Singh, Shri Parvesh Sahib ,Chandrasekhar, Shri Rajeev ,Patnaik, Shri Amar ,Poddar, Shri Mahesh ,Ramesh, Shri C.M. ,Ranjan, Shri Bikash ,Rao, Shri G.V.L. Narasimha , | Hearing of the views of Associations/Firms/Individuals on issues pertaining to the subjects:-
(i) ‘Financing the MSME sector; its growth and regulation’ and,
(ii) ‘Implementation of Insolvency and Bankruptcy Code- Pitfalls and Solutions’.Oral evidence of the representatives of Indian Overseas Bank and Kotak Mahindra Bank on the subjects:-
(i) ‘Financing the MSME sector; its growth and regulation’ and,
(ii) ‘Implementation of Insolvency and Bankruptcy Code- Pitfalls and Solutions’. | |
|
7
|
23/02/2021
11:00
17:00
06:00
| Baheria, Shri Subhash Chandra ,Kotak, Shri Manoj Kishorbhai ,Misra, Shri Pinaki ,Ray, Prof. Sougata ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Singh, Shri Parvesh Sahib ,Verma, Shri Rajesh ,Yadav, Shri Giridhari , | Oral evidence of the representatives of the Ministry of Finance Departments of Economic Affairs Financial Services Expenditure and Department of Investment and Public Asset Management on Demands for Grants 2021 22 of ministry of Finance Oral evidence of the representatives of Ministry of Finance Department of Revenue on Demands for Grants 2021 22 of Ministry of Finance Department of Revenue Oral evidence of the representatives of Ministry of Statistics and Programme Implementation on Demands for Grants 2021 22 | |
|
8
|
24/02/2021
11:00
14:00
03:00
| Baheria, Shri Subhash Chandra ,Kotak, Shri Manoj Kishorbhai ,Shetty, Shri Gopal Chinayya ,Tewari, Shri Manish ,Verma, Shri Rajesh ,Patel, Shri Praful ,Patnaik, Shri Amar ,Ramesh, Shri C.M. ,Rao, Shri G.V.L. Narasimha , | Oral evidence of the representatives of Ministry of Planning (NITI Aayog) on Demands for Grants (2021-22).
Oral evidence of the representatives of Ministry of Corporate Affairs on Demands for Grants (2021-22). | |
|
9
|
10/03/2021
15:30
17:45
02:15
| Ahluwalia, Shri S.S. ,Baheria, Shri Subhash Chandra ,Bhamre, Dr. Subhash Ramrao ,Duggal, Smt. Sunita ,Jardosh, Smt. Darshana Vikram ,Kotak, Shri Manoj Kishorbhai ,Reddy, Shri Midhun ,Tewari, Shri Manish ,Verma, Shri Rajesh ,Navaneethakrishnan, Shri A. ,Patel, Shri Praful ,Patnaik, Shri Amar ,Poddar, Shri Mahesh ,Ranjan, Shri Bikash ,Rao, Shri G.V.L. Narasimha , | (i) Briefing by the representatives of the Ministry of Finance (Department of Revenue) and Ministry of Corporate Affairs on the subject ‘Efficacy of overall taxation framework and streamlining tax compliance’.
(ii)Consideration and adoption of Draft Reports on Demands for Grants (2021-22) and draft Action Taken Reports
| |
|
10
|
17/03/2021
15:00
17:20
02:20
| Baheria, Shri Subhash Chandra ,Duggal, Smt. Sunita ,Jardosh, Smt. Darshana Vikram ,Kotak, Shri Manoj Kishorbhai ,Solanki, Dr. (Prof.) Kirit Premjibhai ,Tewari, Shri Manish ,Verma, Shri Rajesh ,Patnaik, Shri Amar ,Poddar, Shri Mahesh ,Ramesh, Shri C.M. ,Rao, Shri G.V.L. Narasimha , | Oral evidence of the Chairman, Securities and Exchange Board of India (SEBI) on the subjects:
(i) Strengthening SEBI’s regulatory and operational capabilities; and,
(ii) Deepening the market for infrastructure financing.
| |
|
11
|
24/03/2021
15:00
17:00
02:00
| Baheria, Shri Subhash Chandra ,Vallabbhaneni, Shri Balashowry ,Jardosh, Smt. Darshana Vikram ,Kotak, Shri Manoj Kishorbhai ,Misra, Shri Pinaki ,Reddy, Shri Midhun ,Tewari, Shri Manish ,Verma, Shri Rajesh ,Navaneethakrishnan, Shri A. ,Patel, Shri Praful ,Patnaik, Shri Amar ,Poddar, Shri Mahesh ,Ramesh, Shri C.M. , | Oral evidence of the representatives of Reserve Bank of India (RBI) on the subject: ‘Strengthening RBI’s regulatory and operational capabilities and its supervision of the financial system’ | |
|