|
|
Food, Consumer Affairs & Public Distribution
|
|
|
Bandyopadhyay, Shri Sudip
|
|
|
13/09/2021
|
|
|
|
|
|
|
|
|
|
|
|
|
Seventeenth Lok Sabha
|
|
Lok Sabha:
|
|
Year:
|
|
|
|
|
|
| S.No. | Name of Members | Date From |
|
1
|
Bandyopadhyay, Shri Sudip
|
13/09/2021
|
|
2
|
Abdullah, Dr. Farooq
|
13/09/2021
|
|
3
|
Bapat, Shri Girish Bhalchandra
|
13/09/2021
|
|
4
|
Barq, Shri Shafiqur Rahman
|
13/09/2021
|
|
5
|
Basavaraj, Shri Gangasandra Siddappa
|
13/09/2021
|
|
6
|
Chaudhuri, Km. Debasree
|
13/09/2021
|
|
7
|
Deol, Shri Sunny
|
13/09/2021
|
|
8
|
Firojiya, Shri Anil
|
13/09/2021
|
|
9
|
Gavit, Shri Rajendra Dhedya
|
13/09/2021
|
|
10
|
Karadi, Shri Sanganna Amarappa
|
13/09/2021
|
|
11
|
Murmu, Shri Khagen
|
13/09/2021
|
|
12
|
Patel, Shri Mitesh Rameshbhai
|
13/09/2021
|
|
13
|
Pathak, Shri Subrat
|
13/09/2021
|
|
14
|
Selvam, Shri Ganesan
|
13/09/2021
|
|
15
|
Singh, Smt. Himadri
|
13/09/2021
|
|
16
|
Singh, Smt. Kavita
|
13/09/2021
|
|
17
|
Suresh, Shri Nandigam
|
13/09/2021
|
|
18
|
Ulaka, Shri Saptagiri Sankar
|
13/09/2021
|
|
19
|
Unnithan, Shri Rajmohan
|
13/09/2021
|
|
20
|
Ve., Shri Vaithilingam
|
13/09/2021
|
|
|
Vacant Seat: 1
|
|
|
|
Members from
Rajya Sabha
|
| S.No. | Name of Members | Date From |
|
1
|
Dubey, Shri Satish Chandra
|
13/09/2021
|
|
2
|
Khan, Dr. Fauzia
|
13/09/2021
|
|
3
|
Lachungpa, Shri Hishey
|
13/09/2021
|
|
4
|
Patel, Shri Rajmani
|
13/09/2021
|
|
5
|
Rajbhar, Shri Sakaldeep
|
13/09/2021
|
|
6
|
Ramadoss, Dr. Anbumani
|
13/09/2021
|
|
7
|
Ramji, Shri
|
13/09/2021
|
|
8
|
Vasan, Shri G.K.
|
13/09/2021
|
|
|
|
|
|
|
Vacant Seat: 2
|
|
Seventeenth Lok Sabha
|
|
Lok Sabha:
|
|
Year:
|
|
|
|
|
Subject Selected
|
| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
|
1
| Payment of sugarcane arrears to sugarcane farmers
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
2
| Functioning of Warehousing Development and Regulatory Authority
(WDRA)
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
3
| Quality Control Cells (QCCs)
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
4
| Construction of Godowns by FCI
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
5
| Food subsidy and its utilization
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
6
| Development/Promotion of Sugar Industry
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
7
| Edible Oils
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
8
| Post-harvest management of foodgrains
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
9
| Production, consumption and pricing of sugar
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Food and Public Distribution |
|
10
| Programmes for Consumer Protection | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
11
| Regulation of Packaged Commodities | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
12
| Problem of supply and distribution of adulterated milk and measures taken
to check it | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
13
| Mechanism of Price Monitoring System | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
14
| BIS- Hallmarking & Jewellery | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
15
| Initiatives in the North-East in the field of Consumer Rights Protection | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
16
| Regulation of Weights and Measures | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
17
| Awareness of Rights and Ensuring Justice to Consumers with particular
reference to consumers in rural areas | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
18
| Management Systems Certifications operated by BIS | FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
19
| Consumer grievance redress
| FOOD AND CONSUMER AFFAIRS | Main Committee | Department of Consumer Affairs |
|
20
| Standardistation of Products in the Country. | CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION | Main Committee | Department of Consumer Affairs |
|
|
|
|
Seventeenth Lok Sabha
|
Lok Sabha:
|
|
|
Bills Referred / Longterm Policy
|
|
|
|
Information Awaited
|
|
Seventeenth Lok Sabha
|
|
Lok Sabha:
|
|
Year:
|
|
|
|
|
Sittings
|
| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
|
1
|
29/10/2021
11:00
11:45
00:45
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Chaudhuri, Km. Debasree;Firojiya, Shri Anil;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Selvam, Shri Ganesan;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Dubey, Shri Satish Chandra;Khan, Dr. Fauzia;Rajbhar, Shri Sakaldeep;Ramji, Shri;Vasan, Shri G.K.; | To consider Memorandum No. I regarding selection of subjects to be examined during the year 2021-22. | |
|
2
|
12/11/2021
11:00
12:45
01:45
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Firojiya, Shri Anil;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Dubey, Shri Satish Chandra;Khan, Dr. Fauzia;Patel, Shri Rajmani;Ramji, Shri; | To take oral evidence of the representatives of the Department of Consumer Affairs on the subject 'BIS- Hallmarking & Jewellery'. | |
|
3
|
01/12/2021
15:00
16:45
01:45
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Bapat, Shri Girish Bhalchandra;Chaudhuri, Km. Debasree;Firojiya, Shri Anil;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Selvam, Shri Ganesan;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Dubey, Shri Satish Chandra;Ramji, Shri; | To consider and adopt draft Action Taken Reports on 9th, 10th, 11th and 12th Reports of the Committee followed by briefing by the representatives of the Department of Food and Public Distribution on the subject 'Food Subsidy and its utilization'. | |
|
4
|
24/02/2022
11:00
13:30
02:30
| Bandyopadhyay, Shri Sudip;Barq, Shri Shafiqur Rahman;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Selvam, Shri Ganesan;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Ramji, Shri;Vasan, Shri G.K.; | Oral evidence of the representatives of the Department of Consumer Affairs on Demands for Grants (2022-23) | |
|
5
|
24/02/2022
14:15
16:00
01:45
| Bandyopadhyay, Shri Sudip;Barq, Shri Shafiqur Rahman;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Selvam, Shri Ganesan;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Ramji, Shri;Vasan, Shri G.K.; | Oral evidence of the representatives of the Department of Food and Public Distribution on Demands for Grants (2022-23) | |
|
6
|
16/03/2022
10:30
11:00
00:30
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Chaudhuri, Km. Debasree;Firojiya, Shri Anil;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Selvam, Shri Ganesan;Singh, Smt. Himadri;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Khan, Dr. Fauzia;Vasan, Shri G.K.; | To consider and adopt Draft Reports on Demands for Grants (2022-23) pertaining to Department of Food and Public Distribution and Department of Consumer Affairs. | |
|
7
|
05/04/2022
15:00
15:30
00:30
| Abdullah, Dr. Farooq;Bapat, Shri Girish Bhalchandra;Barq, Shri Shafiqur Rahman;Chaudhuri, Km. Debasree;Firojiya, Shri Anil;Karadi, Shri Sanganna Amarappa;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Dubey, Shri Satish Chandra;Khan, Dr. Fauzia;Patel, Shri Rajmani;Ramadoss, Dr. Anbumani;Ramji, Shri;Vasan, Shri G.K.; | To consider and adopt Draft Report on the subject 'Quality Control Cells (QCCs)' pertaining to the Department of Food and Public Distribution. | Dr. Farooq Abdullah presided over the sitting of the Committee in the absence of Shri Sudip Bandyopadhyay, Hon'ble Chairperson. |
|
8
|
13/05/2022
11:00
12:30
01:30
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Murmu, Shri Khagen;Singh, Smt. Kavita;Unnithan, Shri Rajmohan;Khan, Dr. Fauzia;Vasan, Shri G.K.; | To consider and adopt draft Action Taken Report on the subject 'Procurement, Storage and Distribution of foodgrains by FCI' to be followed by briefing by the representatives of D/o Consumer Affairs on the subject 'Initiatives in the North-East in the field of Consumer Rights Protection.'
| Sitting got cancelled due to lack of quorum |
|
9
|
30/05/2022
15:00
16:30
01:30
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Firojiya, Shri Anil;Murmu, Shri Khagen;Selvam, Shri Ganesan;Singh, Smt. Himadri;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Khan, Dr. Fauzia;Patel, Shri Rajmani;Ramji, Shri;Vasan, Shri G.K.; | To consider and adopt Draft Action Taken Report on the subject - Procurement, Storage and Distribution of Foodgrains by Food Corporation of India followed by oral evidence of the representatives of Department of Food and Public Distribution on the subject - Food Subsidy and its Utilization | |
|
10
|
28/06/2022
11:00
12:30
01:30
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Karadi, Shri Sanganna Amarappa;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Pathak, Shri Subrat;Singh, Smt. Himadri;Unnithan, Shri Rajmohan;Dubey, Shri Satish Chandra;Khan, Dr. Fauzia;Patel, Shri Rajmani;Ramji, Shri;Vasan, Shri G.K.; | Initiatives in the North-East in the field of Consumer Rights Protection , | |
|
11
|
27/07/2022
15:00
16:30
01:30
| Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Chaudhuri, Km. Debasree;Firojiya, Shri Anil;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Pathak, Shri Subrat;Singh, Smt. Himadri;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Ve., Shri Vaithilingam;Khan, Dr. Fauzia;Rajbhar, Shri Sakaldeep;Vasan, Shri G.K.; | Payment of sugarcane arrears to sugarcane farmers , | |
|
|
|
|
Schedules of Committee Meetings
|
|
|
|
Information Awaited
|
|
Seventeenth Lok Sabha
|
Lok Sabha:
|
|
|
Study Tours
|
| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
|
1
| 22.8.2022 to 25.8.2022 | Bandyopadhyay, Shri Sudip;Barq, Shri Shafiqur Rahman;Firojiya, Shri Anil;Gavit, Shri Rajendra Dhedya;Murmu, Shri Khagen;Singh, Smt. Himadri;Singh, Smt. Kavita;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Patel, Shri Rajmani;Rajbhar, Shri Sakaldeep;Ramji, Shri;Vasan, Shri G.K.; | CHIEF SECRETARY, RAJASTHAN; BIS; NTH; CWC
CHIEF SECRETARY, PUNJAB; FCI; CRWC
| Programmes for Consumer Protection ,Standardisation of products in the country. ,Construction of Godowns by FCI ,Post-harvest management of foodgrains , |
|
2
| 25.04.2022 to 28.04.2022 | Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Khan, Dr. Fauzia;Patel, Shri Rajmani;Vasan, Shri G.K.;Bandyopadhyay, Shri Sudip;Abdullah, Dr. Farooq;Firojiya, Shri Anil;Gavit, Shri Rajendra Dhedya;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Pathak, Shri Subrat;Singh, Smt. Himadri;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar; | Srinagar - Chief Secretary, UT of J&K and UT of Ladakh, Indian Oil Corporation Ltd., Bharat Petroleum Corporation Ltd. and Hindustan Petroleum Corporation Ltd., FCI, CWC
Mumbai - Bureau of Indian Standards (BIS)
| Informal discussions with the representatives of Indian Oil Corporation Ltd., Bharat Petroleum Corporation Ltd. and Hindustan Petroleum Corporation Ltd. regarding distribution of Kerosene oil under Public Distribution System in the Union Territory of Jammu & Kashmir and Union Territory of Ladakh.
Informal discussion with the Chief Secretary, Union Territory of Jammu & Kashmir regarding Programmes for Consumer Protection.
Informal discussions with the representatives of the Food Corporation of India (FCI) and Central Warehousing Corporation (CWC) regarding construction of Godowns in Union Territory of Jammu & Kashmir and Union Territory of Ladakh.
Informal discussion with the representatives of Bureau of Indian Standards (BIS) regarding Standards Formulation and Product Certification.
|
|
3
| 10.01.2022 to 11.01.2022 | Bandyopadhyay, Shri Sudip;Murmu, Shri Khagen;Singh, Smt. Himadri;Singh, Smt. Kavita;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam; | Bengaluru - FCI, BIS, BPCL, IOCL, HPCL, Chief Secretary, State Government of Karnataka.
The Tour got postponed due to surge in COVID cases. | Informal discussion with the representatives of the (i) Food Corporation of India (FCI) regarding construction of godowns in Karnataka; (ii) Bureau of Indian Standards (BIS) regarding Standards formulation, Product Certification and Management System Certification; (iii) Bharat Petroleum Corporation Ltd., Indian Oil Corporation Ltd. and Hindustan Petroleum Corporation Ltd. regarding distributing kerosene under Public Distribution System in the State.
Informal discussion with the (i) Chief Secretary, State Government of Karnataka regarding (a) Programmes for Consumer Protection; (b) Regulation of packaged commodities; and (c) Post harvest management of foodgrains in the State of Karnataka. |
|
4
| Ahmedabad and Goa from 06.09.2021 to 10.09.2021 | Bandyopadhyay, Shri Sudip;Firojiya, Shri Anil;Gavit, Shri Rajendra Dhedya;Mann, Shri Bhagwant;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Singh, Smt. Kavita;Ulaka, Shri Saptagiri Sankar;Unnithan, Shri Rajmohan;Ve., Shri Vaithilingam;Chhetri, Smt. Shanta;Khan, Dr.(Smt.) Fauzia Tahseen Ahmed;Patel, Shri Rajmani; | Ahmedabad - FCI, CWC, State Government of Gujarat and BIS. Goa - FCI, CWC, State Government of Goa, IOCL, HPCL, BPCL and BIS. | At Ahmedabad, Gujarat :
(i)Held informal discussion with the representatives of the Food Corporation of India (FCI) and Central Warehousing Corporation (CWC) regarding Procurement, Storage/Warehousing facilities and Distribution of Foodgrains in the State of Gujarat; (ii) Visited Storage Depot (Silo) of Food Corporation of India (FCI) in Ahmedabad; (iii) Held informal discussion with the Secretary, Food and Civil Supplies Department, State Government of Gujarat regarding (a) Procurement, Storage & Distribution of Foodgrains, (b) Computerisation of Targeted Public Distribution System(TPDS); (c) Programmes for Consumer Protection; (d) Regulation of packaged commodities; and (e) Problem of supply and distribution of adulterated milk & measures taken to check it in the State; (iv)Held informal discussion with the representatives of Bureau of Indian Standards (BIS) regarding Standards formulation, Product Certification, Management System Certification & Hallmarking.
At Goa :
(i) Held informal discussion with the Secretary, Food & Civil Supplies Department, State Government of Goa regarding (a) Procurement, Storage & Distribution of Foodgrains, (b) Computerisation of Targeted Public Distribution System(TPDS); (c) Programmes for Consumer Protection; (d) Regulation of packaged commodities; and (e) Problem of supply and distribution of adulterated milk & measures taken to check it in the State; (ii) Held informal discussion with the representatives of Bureau of Indian Standards (BIS) regarding Standards formulation, Product Certification, Management System Certification & Hallmarking; (iii) Held informal discussion with the representatives of the Food Corporation of India (FCI) and Central Warehousing Corporation (CWC) regarding Procurement, Storage/Warehousing facilities and Distribution of Foodgrains in the State of Goa; and (iv)Held informal discussion with the representatives of the Indian Oil Corporation Ltd. (IOCL), Bharat Petroleum Corporation Ltd. (BPCL) and Hindustan Petroleum Corporation Ltd. (HPCL) regarding distribution of Kerosene under Public Distribution System in the State. |
|
5
| 18.08.2021 to 24.08.2021 | Bandyopadhyay, Shri Sudip;Firojiya, Shri Anil;Mann, Shri Bhagwant;Murmu, Shri Khagen;Patel, Shri Mitesh Rameshbhai;Singh, Smt. Himadri;Singh, Smt. Kavita;Ve., Shri Vaithilingam;Chhetri, Smt. Shanta;Ganguly, Smt. Roopa;Khan, Dr.(Smt.) Fauzia Tahseen Ahmed;Patel, Shri Rajmani; | Udaipur - FCI, CWC, State Government of Rajasthan and BIS.
Bhopal - FCI, CWC, State Government of Madhya Pradesh, IOCL, HPCL, BPCL and BIS. | At Udaipur, Rajasthan :
(i) Informal discussion with the representatives of the Food Corporation of India (FCI) and Central Warehousing Corporation (CWC) regarding Procurement, Storage/Warehousing facilities and Distribution of Foodgrains in the State of Rajasthan.
(ii) IInformal discussion with the Chief Secretary, State Government of Rajasthan regarding (a) Procurement, Storage & Distribution of Foodgrains, (b) Computerisation of Targeted Public Distribution System(TPDS); (c) Programmes for Consumer Protection; (d) Regulation of packaged commodities; and (e) Problem of supply and distribution of adulterated milk & measures taken to check it in the State.
(iii) Informal discussion with the representatives of Bureau of Indian Standards (BIS) regarding Standards formulation, Product Certification, Management System Certification & Hallmarking.
At Bhopal, Madhya Pradesh :
(i) Informal discussion with the representatives of the Indian Oil Corporation Ltd. (IOCL), Bharat Petroleum Corporation Ltd. (BPCL) and Hindustan Petroleum Corporation Ltd. (HPCL) regarding distribution of Kerosene under Public Distribution System in the State.
(ii)Informal discussion with the representatives of the Food Corporation of India (FCI) and Central Warehousing Corporation (CWC) regarding Procurement, Storage/Warehousing facilities and Distribution of Foodgrains in the State of Madhya Pradesh.
(iii) Informal discussion with the Chief Secretary, State Government of Madhya Pradesh regarding (a) Procurement, Storage & Distribution of Foodgrains, (b) Computerisation of Targeted Public Distribution System(TPDS); (c) Programmes for Consumer Protection; (d) Regulation of packaged commodities; and (e) Problem of supply and distribution of adulterated milk & measures taken to check it in the State.
(iv)Informal discussion with the representatives of Bureau of Indian Standards (BIS) regarding Standards formulation, Product Certification, Management System Certification & Hallmarking. |
|
6
| 20.01.2020 to 24.01.2020 | Bandyopadhyay, Shri Sudip;Bapat, Shri Girish Bhalchandra;Bhoumik, Km. Pratima;Gavit, Shri Rajendra Dhedya;Murmu, Shri Khagen;Singh, Smt. Himadri;Ulaka, Shri Saptagiri Sankar;Patel, Shri Rajmani; | Daman & Diu - FCI, CWC, UT Administration of Daman & Diu and BIS.
Rajkot - FCI, CWC, State Government of Gujarat and BIS.
Mumbai - FCI, CWC, State Government of Maharashtra, BIS, IOCL, HPCL and BPCL. | (i) informal discussion with the representatives of the Food Corporation of India and CWC regarding procurement of storage/Warehousing facilities and Distribution of Food grains in the UT of Daman & Diu.
(ii)Discussion with Secretary, Food, Civil Suppleis and Consumer Affairs, UT of Daman & Diu regarding (a) Procurement, Storage & distribution of Foodgrains, (b) Computerisation of TPDS, (c) Programmes of Consumer Protection, (d) Regulation of packaged commodities, (e) Problem of supply and distribution of adulterated milk and measures taken to check it in the UT.
(iii) Discussion of the BIS regarding Standings formulation, product certification, management system certification and hallmarking.
(iv) Informal discussion with representatives of FCI and CWC regarding procurement of storage/Warehousing facilities and Distribution of Food grains in the State of Gujarat.
(v) Discussion with Secretary, Food, Civil Suppleis and Consumer Affairs, State Government of Gujarat regarding (a) Procurement, Storage & distribution of Foodgrains, (b) Computerisation of TPDS, (c) Programmes of Consumer Protection, (d) Regulation of packaged commodities, (e) Problem of supply and distribution of adulterated milk and measures taken to check it in the UT.
(vi) Discussion of the BIS regarding Standings formulation, product certification, management system certification and hallmarking.
(vii)Discussion with Principal Secretary (Food), State Government of Maharashtra regarding (a) Procurement, Storage & distribution of Foodgrains, (b) Computerisation of TPDS, (c) Programmes of Consumer Protection, (d) Regulation of packaged commodities, (e) Problem of supply and distribution of adulterated milk and measures taken to check it in the UT
(viii) Discussion of the BIS regarding Standings formulation, product certification, management system certification and hallmarking.
(ix) Informal discussion with representatives of FCI and CWC regarding procurement of storage/Warehousing facilities and Distribution of Food grains in the State of Maharashtra.
(x) Informal discussion with the representatives of IOCL, BPCL, HPCL regarding distribution of Kerosene under Public Distribution System in the State of Maharashtra
|
|
|
Seventeenth Lok Sabha
|
Lok Sabha:
|
|
| Sl. No. | Report.No. | Subject of The Report | Presented in LS | Presented in RS | Presented Speaker |
|
1
| 21 |
Twenty First Report on Action Taken by the Government on the recommendations/ observations contained in the Thirteenth Report of the Committee (Seventeenth Lok Sabha) on the subject ‘Procurement, Storage and Distribution of Foodgrains by Food Corporation of India’ pertaining to the Department of Food and Public Distribution.
| 19.07.2022 | 19.07.2022 | |
|
2
| 20 |
Twentieth Report on QUALITY CONTROL CELLS (QCCs)
(Pertaining to Department of Food and Public Distribution)
| 19.07.2022 | 07.04.2022 | |
|
3
| 19 |
Nineteenth Report of the Committee on Demands for Grants (2022-23) in respect of Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs)
| 22.03.2022 | 22.03.2022 | |
|
4
| 18 |
Eighteenth Report of the Committee on Demands for Grants (2022-23) in respect of Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution)
| 22.03.2022 | 22.03.2022 | |
|
5
| 17 |
Seventeenth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Twelfth Report of the Committee (2020-2021) on the subject “Strengthening
of Public Distribution System – Augmenting use of Technological Means and Implementation of ‘One Nation, One Ration Card’ Scheme” pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution )
| 07.12.2021 | 07.12.2021 | |
|
6
| 16 |
Sixteenth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Eleventh Report of the Committee (2020-2021) on the subject ''Price Rise of Essential Commodities - Causes and Effects '' pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs)
| 07.12.2021 | 07.12.2021 | |
|
7
| 15 |
Fifteenth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Tenth Report of the Committee (2020-2021) on Demands for Grants (2021-22) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs)
| 07.12.2021 | 07.12.2021 | |
|
8
| 14 |
Fourteenth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Ninth Report of the Committee (2020-2021) on Demands for Grants (2021-22) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution)
| 07.12.2021 | 07.12.2021 | |
|
9
| 13 |
Thirteenth Report of the Committee on the subject ''Procurement, Storage and Distribution of Foodgrains by Food Corporation of India'' in respect of Department of Food and Public Distribution (Ministry of Consumer Affairs, Food and Public Distribution)
| 09.08.2021 | 09.08.2021 | |
|
10
| 12 |
Twelfth Report of the Committee on the subject "Strengthening of Public Distribution System - Augmenting use of technological means and implementation of ''''''''''''''''''''''''One Nation, One Ration Card'''''''''''''''' Scheme" in respect of Department of Food & Public Distribution (Ministry of Consumer Affairs, Food and Public Distribution)
| 19.03.2021 | 19.03.2021 | |
|
11
| 11 |
Eleventh Report of the Committee on the subject ''''Price Rise of Essential Commodities - Causes and Effects'''' in respect of Department of Consumer Affairs (Ministry of Consumer Affairs, Food and Public Distribution)
| 19.03.2021 | 19.03.2021 | |
|
12
| 10 |
Tenth Report of the Committee on Demands for Grants (2021-22) in respect of Department of Consumer Affairs (Ministry of Consumer Affairs, Food and Public Distribution)
| 19.03.2021 | 19.03.2021 | |
|
13
| 9 |
Ninth Report of the Committee on Demands for Grants (2021-22) in respect of Department of Food and Public Distribution (Ministry of Consumer Affairs, Food and Public Distribution)
| 19.03.2021 | 19.03.2021 | |
|
14
| 8 |
Eighth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Fourth Report of the Committee (2019-2020) on Demands for Grants (2020-21) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs)
| 10.02.2021 | 10.02.2021 | |
|
15
| 7 |
Seventh Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Third Report of the Committee (2019-2020) on Demands for Grants (2020-21) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution)
| 10.02.2021 | 10.02.2021 | |
|
16
| 6 |
Sixth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the Second Report of the Committee (2019-2020) on Demands for Grants (2019-20) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution)
| 10.02.2021 | 10.02.2021 | |
|
17
| 5 |
Fifth Report of the Committee on Action Taken by the Government on the observations/ recommendations contained in the First Report of the Committee (2019-2020) on Demands for Grants (2019-20) pertaining to the Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs)
| 10.02.2021 | 10.02.2021 | |
|
18
| 4 |
Fourth Report of the Committee on Demands for Grants (2020-21) in respect of Department of Consumer Affairs (Ministry of Consumer Affairs, Food and Public Distribution)
| 13.03.2020 | 13.03.2020 | |
|
19
| 3 |
Third Report of the Committee on Demands for Grants (2020-21) in respect of Department of Food and Public Distribution (Ministry of Consumer Affairs, Food and Public Distribution)
| 13.03.2020 | 13.03.2020 | |
|
20
| 2 |
Second Report of the Committee on Demands for Grants (2019-20) in respect of Department of Food and Public Distribution (Ministry of Consumer Affairs, Food and Public Distribution)
| 10.12.2019 | 10.12.2019 | |
|
21
| 1 |
First Report of the Committee on Demands for Grants (2019-20) in respect of Department of Consumer Affairs (Ministry of Consumer Affairs, Food and Public Distribution)
| 10.12.2019 | 10.12.2019 | |
|
|
Seventeenth Lok Sabha
|
Lok Sabha:
|
|
|
Statement by the Ministers under direction 73A
|
| S.No. | Date of Laying/Making Statement | Statement pertaining to the No. of Report | Whether Analysis of Statement submitted to HS | Remarks |
|
1
| 20/07/2022 | 11th Report | Not Submitted | Under Submission |
|
2
| 20/07/2022 | 19th Report | Not Submitted | Under Submission |
|
3
| 03/08/2021 | 9th Report | Submitted | |
|
4
| 03/08/2021 | 10th Report | Submitted | |
|
5
| 09/02/2021 | 2nd Report | Submitted | |
|
6
| 09/02/2021 | 3rd Report | Submitted | |
|
7
| 09/02/2021 | 4th Report | Submitted | |
|
8
| 20/09/2020 | 1st Report | Submitted | |
|
|
|
|
Action taken statement on action taken reports (ATRs)
|
|
S.No.
|
Date of presentation /
laying of Action Taken Statement
|
Statement pertains to
|
Remarks
|
|
|
|
|
|
|
|
|
|
|
|
|
1
|
|
|
|
|
|
17th
|
Final Action Taken Statement of the Committee (2021-22) showing action taken by the Government on the recommendations contained in Chapter I and V of the 17th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Consumer Affairs).
|
|
|
|
|
|
|
|
|
|
2
|
|
|
|
|
|
16th
|
Final Action Taken Statement of the Committee (2021-22) showing action taken by the Government on the recommendations contained in Chapter I and V of the 16th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs).
|
|
|
|
|
|
|
|
|
|
3
|
|
|
|
|
|
15th
|
Final Action Taken Statement of the Committee (2021-22) showing action taken by the Government on the recommendations contained in Chapter I and V of the 15th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs).
|
|
|
|
|
|
|
|
|
|
4
|
|
|
|
|
|
14th
|
Final Action Taken Statement of the Committee (2021-22) showing action taken by the Government on the recommendations contained in Chapter I and V of the 14th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution).
|
|
|
|
|
|
|
|
|
|
5
|
|
|
|
|
|
8th
|
Final Action Taken Statement of the Committee (2020-21) showing action taken by the Government on the recommendations contained in Chapter I and V of the 8th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Consumer Affairs).
|
|
|
|
|
|
|
|
|
|
6
|
|
|
|
|
|
7th
|
Final Action Taken Statement of the Committee (2020-21) showing action taken by the Government on the recommendations contained in Chapter I and V of the 7th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution).
|
|
|
|
|
|
|
|
|
|
7
|
|
|
|
|
|
6th
|
Final Action Taken Statement of the Committee (2020-21) showing action taken by the Government on the recommendations contained in Chapter I and V of the 6th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Food and Public Distribution).
|
|
|
|
|
|
|
|
|
|
8
|
|
|
|
|
|
5th
|
Final Action Taken Statement of the Committee (2020-21) showing action taken by the Government on the recommendations contained in Chapter I and V of the 5th Action Taken Report of the Committee pertaining of Ministry of Consumer Affairs, Food and Public Distribution (Department of Department of Consumer Affairs).
|
|
|
|
|
|
|
|
Seventeenth Lok Sabha
|
Lok Sabha:
|
|
|
Press Release
|
|
|
|
|
|
|
|