| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
|
1
|
23/10/2019
11:00
11:30
00:30
| Agrawal, Shri Rajendra ,Gogoi, Shri Gaurav ,Kaushik, Shri Ramesh Chander ,Kumar, Shri Kaushalendra ,Nete, Shri Ashok Mahadeorao ,Pandey, Shri Santosh ,Raghavan, Shri M. K. ,Sahu, Shri Chandra Sekhar , | Inaugural sitting for consideration of Memorandum No.1 regarding working of the Committee on Government Assurances and status of pending Assurances as on 9th October, 2019 and to chalk out future programme of the Committee. | |
|
2
|
11/11/2019
15:00
16:30
01:30
| Agrawal, Shri Rajendra ,Kaushik, Shri Ramesh Chander ,Kumar, Shri Kaushalendra ,Pandey, Shri Santosh ,Paras, Shri Pashupati Kumar , | (i) Consideration of Memoranda containing requests received from various Ministries/ Departments for dropping of pending Assurances.
(ii) Oral evidence of the representatives of the Ministry of Culture regarding pending Assurances.
(iii) Oral evidence of the representatives of the Ministry of Law & Justice (Legislative Department) regarding pending Assurances.
| |
|
3
|
04/12/2019
15:00
15:50
00:50
| Agrawal, Shri Rajendra ,Bandyopadhyay, Shri Sudip ,Chauhan, Shri Nihal Chand ,Kateel, Shri Nalin Kumar ,Kaushik, Shri Ramesh Chander ,Nete, Shri Ashok Mahadeorao ,Pandey, Shri Santosh ,Patel, Shri Parbatbhai Savabhai ,Shyal, Dr. Bharatiben Dhirubhai , | (i) Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances.
(ii) Oral evidence of the representatives of the Ministry of Railways regarding pending Assurances.
| |
|
4
|
03/01/2020
15:00
16:30
01:30
| Agrawal, Shri Rajendra ,Chauhan, Shri Nihal Chand ,Gogoi, Shri Gaurav ,Kaushik, Shri Ramesh Chander ,Paras, Shri Pashupati Kumar , | (i) Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances.
(ii) Oral evidence of the representatives of the Ministry of Communications (Department of Telecommunications) regarding pending Assurances.
| |