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Government Assurances
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Agrawal, Shri Rajendra
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09/10/2021
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Agrawal, Shri Rajendra
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09/10/2021
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2
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Chauhan, Shri Nihal Chand
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09/10/2021
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3
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Gogoi, Shri Gaurav
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09/10/2021
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4
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Kateel, Shri Nalin Kumar
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09/10/2021
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5
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Kaushik, Shri Ramesh Chander
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09/10/2021
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6
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Kumar, Shri Kaushalendra
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09/10/2021
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7
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Nete, Shri Ashok Mahadeorao
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09/10/2021
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8
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Pandey, Shri Santosh
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09/10/2021
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9
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Raghavan, Shri M. K.
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09/10/2021
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10
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Ray, Prof. Sougata
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06/06/2022
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11
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Sahu, Shri Chandra Sekhar
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09/10/2021
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12
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Shiyal, Dr. Bharatiben Dhirubhai
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09/10/2021
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13
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Subba, Shri Indra Hang
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09/10/2021
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14
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Sule, Smt. Supriya Sadanand
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09/10/2021
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Vacant Seat: 1
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1. ** Nominated to the Committee vide Para No 4711 of Lok Sabha Bulletin Part-II dated 06 June, 2022 vice Shri Sudip Bandyopadhyay resigned on 01 June, 2022.
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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The Committee do not select the subjects for examination
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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The Bills are not referred to the Committee for examination.
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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26/10/2021
11:00
11:30
00:30
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Santosh Pandey, Shri Chandra Sekhar Sahu | Inaugural sitting for consideration of Memorandum No. 1 regarding working of the Committee on Government Assurances and status of pending Assurances as on 9th October, 2021 and to chalk out future programme of the Committee. | |
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2
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15/11/2021
15:00
16:10
01:10
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Chandra Sekhar Sahu | Oral evidence of the representatives of Ministry of Chemicals and Fertilizers (Department of Fertilizers) regarding pending Assurances. | |
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3
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16/11/2021
11:00
12:15
01:15
| Shri Rajendra Agrawal, Shri Nihal Chand , Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Santosh Pandey, | Oral evidence of the representatives of Ministry of Road Transport and Highways regarding pending Assurances. | |
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4
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26/11/2021
12:30
13:00
00:30
| Shri Rajendra Agrawal, Shri Nihal Chand , Shri Ramesh Chander Kaushik, Shri M. K. Raghavan | Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances. | Meeting adjourned for want of Quorum |
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5
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02/12/2021
15:00
15:30
00:30
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Ashok Mahadeorao Nete, Shri Chandra Sekhar Sahu | (i) Consideration and adoption of Draft Reports; and
(ii) Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances.
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6
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17/12/2021
15:00
15:30
00:30
| Shri Rajendra Agrawal, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Smt. Supriya Sadanand Sule | Consideration and adoption of Draft Reports. | Meeting adjourned for want of Quorum |
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7
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20/12/2021
15:00
16:45
01:45
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Ashok Mahadeorao Nete, Shri Santosh Pandey, Shri M. K. Raghavan | Consideration and adoption of draft Reports | |
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8
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11/01/2022
15:00
16:15
01:15
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Santosh Pandey, Shri Chandra Sekhar Sahu | (i). Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances.
(ii). Oral evidence of the representatives of the Ministry of Electronics and Information Technology regarding pending Assurances.
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9
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08/03/2022
15:00
16:00
01:00
| Shri Rajendra Agrawal, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri M. K. Raghavan, Shri Chandra Sekhar Sahu | (i). Consideration and adoption of draft Reports;
(ii). Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances; and
(iii). Oral evidence of the representatives of the Ministry of Tourism regarding pending Assurances.
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10
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18/04/2022
15:30
16:30
01:00
| Shri Rajendra Agrawal, Shri Nihal Chand, Shri Ramesh Chander Kaushik, Shri Kaushalendra Kumar, Shri Ashok Mahadeorao Nete, Shri M. K. Raghavan, Shri Chandra Sekhar Sahu | (i). Consideration and adoption of Draft Reports;
(ii). Consideration of Memoranda containing requests received from various Ministries / Departments for dropping of pending Assurances; and
(iii). Oral evidence of the representatives of the Ministry of Information and Broadcasting regarding pending Assurances.
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11
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23/05/2022
15:00
15:30
00:30
| Agrawal, Shri Rajendra;Chauhan, Shri Nihal Chand;Kaushik, Shri Ramesh Chander;Kumar, Shri Kaushalendra; | (i). Consideration of Memoranda containing requests received from various Ministries/ Departments for dropping of pending Assurances; and
(ii). Oral evidence of the representatives of the Ministry of Environment, Forest and Climate Change regarding pending Assurances.
| Meeting adjourned for want of Quorum |
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12
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06/06/2022
15:00
16:00
01:00
| Agrawal, Shri Rajendra;Chauhan, Shri Nihal Chand;Kaushik, Shri Ramesh Chander;Kumar, Shri Kaushalendra;Pandey, Shri Santosh;Raghavan, Shri M. K.; | (i). Consideration of Memoranda containing requests received from various Ministries/ Departments for dropping of pending Assurances; and
(ii). Oral evidence of the representatives of the Ministry of Environment, Forest and Climate Change regarding pending Assurances.
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Schedules of Committee Meetings
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| S.No. | Date | Time | Meeting No. | Venue & Place | Agenda | Remarks |
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1
| 04/07/2022 | 1500 | 10 | Committee Room ‘C’,
PHA,
New Delhi.
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(i). Consideration of Memoranda containing requests received from various Ministries/ Departments for dropping of pending Assurances; and
(ii). Oral evidence of the representatives of the Ministry of Minority Affairs regarding pending Assurances.
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| 05.05.2022 to 09.05.2022 | Agrawal, Shri Rajendra;Kaushik, Shri Ramesh Chander;Kumar, Shri Kaushalendra;Nete, Shri Ashok Mahadeorao;Pandey, Shri Santosh; | Vaodara and Mumbai from 05 May to 09 May, 2022 | Discussion with representatives of the Ministry of Culture and State Government of Gujarat, Ministry of Textiles and National Textile Corporation (NTC), Ministry of Railways and National High Speed Rail Corporation Limited (NHSRCL), Ministry of Health and Family Welfare (Department of Health and Family Welfare) and Food Safety and Standards Authority of India (FSSAI), Ministry of Earth Sciences and India Meteorological Department (IMD), Ministry of Finance (Department of Financial Services), Bank of Baroda, Punjab National Bank, Punjab and Sindh Bank, Indian Overseas Bank, Bank of India and Central Bank of India, Department of Atomic Energy, Nuclear Power Corporation of India Limited and IREL (India) Limited, Ministry of Food Processing Industries, Ministry of Petroleum and Natural Gas; Indian Oil Corporation Limited (IOCL) and Indraprastha Gas Limited (IGL), Ministry of Ports, Shipping and Waterways, Sagarmala Development Company Limited (SDCL), Mumbai Port Authority and
Maharashtra Housing and Area Development Authority (MHADA)
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2
| 17.09.2021 to 22.09.2021 | 08(Eight) Members
Shri Rajendra Agrawal.M.P
Shri Sudip Bandyopadhyay, M.P.
Shri Nihal Chand Chauhan, M.P
Shri Ramesh Chander Kaushik, M.P
Shri Kaushalendra Kumar, M.P
Shri Santosh Pandey, M.P
Shri M.K. Raghavan, M.P.
Dr. Bharatiben Dhirubhai Shiyal, M.P
| Port Blair and Kolkata from 17 September, 2021 to 22 September, 2021
| Discussion with representatives of the Ministry of Women and Child Development and Union Territory Administration of Andaman and Nicobar Islands, Ministry of Tourism, NITI Aayog, Ministry of Communications (Department of Telecommunications), BSNL, Ministry of Finance (Department of Financial Services) and State Bank of India, Bank of Baroda, Central Bank of India, Bank of Maharashtra, Punjab and Sind Bank, Indian Overseas Bank and UCO Bank, Ministry of Petroleum and Natural Gas, IOCL, BPCL and HPCL, Ministry of Ports, Shipping and Waterways and Syama Prasad Mookerjee Port (Kolkata Port Trust), Ministry of Commerce and Industry (Department of Commerce) and Tea Board of India, Ministry of Culture and National School of Drama (NSD), Ministry of Coal and Coal India Limited (CIL). |
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3
| 13.07.2021 to 17.07.2021 | 06 (Six) Members
Agrawal, Shri Rajendra ,Chauhan, Shri Nihal Chand ,Kaushik, Shri Ramesh Chander ,Kumar, Shri Kaushalendra ,Pandey, Shri Santosh ,Shiyal, Dr. Bharatiben Dhirubhai , | Chandigarh,
Shimla and Chandigarh from 13 July to 17 July, 2021
| Discussion with representatives of the Ministry of Finance (Department of Investment and Public Asset Management) and Life Insurance Corporation of India Limited, Ministry of Finance (Department of Financial Services), United India Insurance Company Limited, Oriental Insurance Company Limited and National Insurance Company Limited, Ministry of Communications (Department of Telecommunications), BSNL, BBNL, RAILTEL and PGCIL, Ministry of Finance (Department of Financial Services), State Bank of India, Bank of India, Punjab National Bank, Canara Bank, Union Bank of India and Indian Bank, Ministry of Petroleum and Natural Gas, Indian Oil Corporation Limited (IOCL), Bharat Petroleum Corporation Limited (BPCL), Hindustan Petroleum Corporation Limited (HPCL), GAIL (India) Limited and Oil India Limited (OIL), Ministry of Civil Aviation and Airports Authority of India, Ministry of Road Transport and Highways, National Highways Authority of India (NHAI) and IIT-Kharagpur. |
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Seventeenth Lok Sabha
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Lok Sabha:
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Not applicable to the Committee
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Action taken statement on action taken reports (ATRs)
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The Committee do not present/lay Action Taken Report/Action Taken Statement
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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Information Awaited
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