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Labour
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Mahtab, Shri Bhartruhari
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13/09/2020
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Mahtab, Shri Bhartruhari
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13/09/2020
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2
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B.N. , Shri Bache Gowda
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13/09/2020
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3
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Baheria, Shri Subhash Chandra
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13/09/2020
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4
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Das, Shri Pallab Lochan
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13/09/2020
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5
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Gandhi, Shri Feroze Varun
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13/09/2020
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6
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Gautam, Shri Satish Kumar
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13/09/2020
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7
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Jadhav, Dr. Umesh G.
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13/09/2020
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8
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Kashyap, Shri Dharmendra Kumar
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13/09/2020
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9
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Kuriakose, Adv. Dean
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13/09/2020
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10
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Mandlik, Shri Sanjay Sadashivrao
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13/09/2020
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11
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Pasunoori, Shri Dayakar
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13/09/2020
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12
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Rahaman, Shri Khalilur
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13/09/2020
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13
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Ravikumar, Shri D.
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13/09/2020
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14
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Sarania, Shri Naba (Hira) Kumar
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13/09/2020
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15
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Singh, Shri Bhola
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13/09/2020
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16
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Singh, Shri Ganesh
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13/09/2020
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17
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Singh, Shri Nayab
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13/09/2020
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18
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Subbarayan, Shri K.
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13/09/2020
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Vacant Seat: 3
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1. Shri John Barla ceased to be Member of the Committee w.e.f 07.07.2021 vice he was appointed as Union Minister.
2. Dr. Virendra Kumar ceased to be Member of the Committee w.e.f 07.07.2021 vice he was appointed as Union Minister..
3. Shri P.K. Kunhalikutty resigned w.e.f 3rd February, 2021..
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Members from
Rajya Sabha
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| S.No. | Name of Members | Date From |
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1
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Banda Prakash, Dr.
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13/09/2020
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2
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Bansal, Shri Naresh
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23/12/2020
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3
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Dangi, Shri Neeraj
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13/09/2020
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4
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Gautam, Shri Dushyant
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13/09/2020
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5
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Jethmalani, Shri Mahesh
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11/06/2021
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6
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Kareem, Shri Elamaram
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13/09/2020
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7
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Sen, Ms. Dola
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13/09/2020
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8
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Shanmugam, Shri M.
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13/09/2020
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9
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Thakur, Shri Vivek
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13/09/2020
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1. Shri Oscar Fernandes passed away on 13 September, 2021.
2. Shri Mahesh Jethmalani nominated w.e.f 11.06.2021 vice Dr. Raghunath Mohapatra expired on 09.05.2021..
3. Shri Naresh Bansal nominated w.e.f 23.12.2020 vice Shri Rajaram retired w.e.f 25.11.2020..
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Vacant Seat: 1
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
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1
| 1. Measures for implementing the ILO Conventions binding on India- An appraisal.
2. Working conditions and welfare of Mine workers, and assessment of working of Directorate General of Mines Safety (DGMS).
3. Deployment of Contract/Casual/Sanitation workers for jobs of perennial nature in Government/PSU Offices/Establishments.
4. Status of and Welfare measures for workers deployed by Outsourced Agencies/Companies.
5.Welfare of Plantation Workers.
6.Functioning of the Employees Provident Fund Organisation with special reference to EPF Pension Scheme.
7.The Employees State Insurance Corporation- Applicability and benefits under ESI Scheme and Management of Corpus Fund.
8.Functioning of Central Board for Workers Education.
9.Implementation of Centrally Sponsored Schemes.
10.National Policy on Child Labour – An assessment.
11. Identification and Rehabilitation of Bonded Labour.
12.Assessment of present categories of Scheduled Employment.
13.Implementation of Labour Laws concerning the welfare of contract/casual labour.
14.Social security measures for workers in IT and Telecommunication Sectors like BPOs/Call Centres.
15.Implementation of prescribed minimum Wages in Scheduled Employment Sector.
16.Social Security and Welfare measures for Inter-State Migrant Workers.
17. Social Security and Welfare Measures for Unorganised/ Informal Sector Workers including Scheme Workers, Street Vendors and Fishermen.
18.Safeguards and measures for protecting the interest of overseas contract workers and the Returnees, particularly in the Middle East Region.
| LABOUR AND EMPLOYMENT | Main Committee | |
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2
| 1. Development and Promotion of Jute Industry.
2.Skill Development vis-à-vis Manufacturing and Upgradation in Textiles Sector.
3.Welfare Schemes of the Ministry of Textiles – An appraisal.
4. Challenges/Opportunities in Indian Textile Industry.
5. Development of Cotton Sector.
6. Schemes/Programmes of Central Silk Board for Development and Promotion of Silk Industry.
7. Status/Performance of Handloom Sector.
8. Status and Reforming of Powerloom Sector.
9. Performance of Marketing Agencies of Handlooms and Handicrafts.
10. Functioning of National Institute of Fashion Technology (NIFT).
11.Development of Manmade fibre.
12.Functioning of National Textile Corporation (NTC).
| TEXTILES | Main Committee | |
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3
| 1. Pradhan Mantri Kaushal Vikas Yojana.
2.National Skills Qualifications Framework – An Assessment.
3.Functioning of Directorate General of Training.
4.Functioning of National Skill Development Corporation (NSDC).
5.Implementation of National Apprenticeship Promotion Scheme (NAPS).
6.Implementation of Skill Acquisition and Knowledge Awareness for Livelihood Promotion (SANKALP) Project.
| SKILL DEVELOPMENT AND ENTERPRENEURSHIP | Main Committee | |
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4
| Impact of Covid-19 on Rising Unemployment and Loss of Jobs/
Livelihood in Organised and Unorganised Sector | LABOUR AND EMPLOYMENT | Main Committee | |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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| S.No. | Name of the Bill | Ministry/Department | Date when Referred | Remarks |
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1
| The Industrial Relations Code, 2019 | LABOUR AND EMPLOYMENT | 23/12/2019 | Report on 'The Industrial Relations, Code 2019' was presented to the Hon'ble Speaker on 23.04.2020 and the same was laid in Lok Sabha and Rajya Sabha on 15.09.2020. |
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2
| The Code on Social Security, 2019. | LABOUR AND EMPLOYMENT | 23/12/2019 | Report on 'The Code on Social Security, 2019' was presented to the Hon'ble Speaker on 31.7.2020 and the same was laid in Lok Sabha and Rajya Sabha on 15.09.2020. |
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3
| The Occupational Safety, Health and Working Conditions Code, 2019. | LABOUR AND EMPLOYMENT | 07/10/2019 | Report on the Code was presented to LokSabha/laid in Rajya Sabha on 11.02.2020. |
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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13/10/2020
11:30
12:30
01:00
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kumar, Dr. Virendra ,Rahaman, Shri Khalilur ,Singh, Shri Nayab ,Singh, Shri Bhola ,Kareem, Shri Elamaram ,Rajaram, Shri ,Gautam, Shri Dushyant , | Consideration of Memorandum No.1 regarding selection of Subjects for examination during the year 2020-21. | |
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2
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21/10/2020
11:00
13:11
02:11
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kumar, Dr. Virendra ,Kuriakose, Adv. Dean ,Singh, Shri Nayab ,Singh, Shri Bhola ,Kareem, Shri Elamaram ,Shanmugam, Shri M. ,Gautam, Shri Dushyant , | 1. Re-consideration and re-adoption of the following draft Reports:
i) Action Taken on First Report on Demands for Grants (2019-20) of the Ministry of Labour & Employment;
ii) Action Taken on Second Report on Demands for Grants (2019-20) of the Ministry of Textiles; and
iii) Action Taken on Third Report on Demands for Grants (2019-20) of the Ministry of Skill Development & Entrepreneurship.
2. Briefing by the representatives of the Ministry of Labour & Employment on the Subject Functioning of the Employees Provident Fund Organisation with special reference to EPF Pension Scheme
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3
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03/11/2020
14:35
15:55
01:20
| Mahtab, Shri Bhartruhari ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kumar, Dr. Virendra ,Singh, Shri Bhola ,Singh, Shri Ganesh ,Rajaram, Shri ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Kashyap, Shri Dharmendra Kumar , | 1. Consideration and Adoption of the following draft Reports:
i. Action Taken on Fifth Report on Demands for Grants (2020-21) of the Ministry of Labour and Employment
ii. Action Taken on Sixth Report on Demands for Grants (2020-21) of the Ministry of Textiles and
iii. Action Taken on Seventh Report on Demands for Grants (2020-21) of the Ministry of Skill Development and Entrepreneurship.
2. Briefing by the representatives of the Ministry of Textiles on the Subject Development of Manmade Fibre.
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4
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12/11/2020
11:00
13:00
02:00
| Mahtab, Shri Bhartruhari ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Rajaram, Shri ,Gautam, Shri Dushyant , | Briefing by the representatives of the Ministry of Skill Development & Entrepreneurship on the Subject 'Implementation of National Apprenticeship Promotion Scheme (NAPS).' | |
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5
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24/11/2020
15:00
17:00
02:00
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gandhi, Shri Feroze Varun ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Singh, Shri Nayab ,Singh, Shri Bhola ,Rajaram, Shri ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant , | Briefing by the representatives of the Ministry of Labour and Employment on the Subject The Employees State Insurance Corporation- Applicability and benefits under ESI Scheme, Functioning of ESI Hospitals and Management of Corpus Fund. | |
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6
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02/12/2020
11:00
13:00
02:00
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gandhi, Shri Feroze Varun ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Singh, Shri Nayab ,Singh, Shri Bhola ,Dangi, Shri Neeraj , | Briefing by the representatives of the Ministry of Labour and Employment on the Subject 'Functioning of National Institute of Fashion Technology (NIFT)'. | |
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7
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09/12/2020
11:30
13:00
01:30
| Mahtab, Shri Bhartruhari ,Gandhi, Shri Feroze Varun ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kumar, Dr. Virendra ,Singh, Shri Bhola ,Dangi, Shri Neeraj , | Oral evidence of the representatives of the Ministry of Education (Department of Higher Education) on the Subject 'Implementation of National Apprenticeship Promotion Scheme (NAPS) | Only 7 Members attended. Lack of quorum. |
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8
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07/01/2021
15:15
17:00
01:45
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Kuriakose, Adv. Dean ,Singh, Shri Nayab ,Singh, Shri Bhola ,Kareem, Shri Elamaram ,Gautam, Shri Dushyant ,Bansal, Shri Naresh , | Further evidence of the representatives of the Ministry of Labour and Employment on the Subject ‘Functioning of the Employees Provident Fund Organisation with special reference to EPF Pension Scheme’. | |
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9
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09/02/2021
14:30
15:30
01:00
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Pasunoori, Shri Dayakar ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Mandlik, Shri Sanjay Sadashivrao ,Ravikumar, Shri D. ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Kareem, Shri Elamaram ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Consideration and Adoption of the Draft Report on the Subject 'Social Security and Welfare Measures for Inter-State Migrant Workers'. | |
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10
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18/02/2021
11:00
13:45
02:45
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Singh, Shri Nayab ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Evidence of the representatives of the Ministry of Textiles on Demands for Grants (2021-22). | |
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11
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18/02/2021
15:00
16:45
01:45
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Singh, Shri Nayab ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Evidence of the representatives of the Ministry of Skill Development & Entrepreneurship on Demands for Grants (2021-22). | |
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12
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19/02/2021
11:00
13:35
02:35
| Mahtab, Shri Bhartruhari ,Pasunoori, Shri Dayakar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh ,Baheria, Shri Subhash Chandra , | Evidence of the representatives of the Ministry of Labour & Employment on Demands for Grants (2021-22). | |
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13
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02/03/2021
15:00
17:00
02:00
| Mahtab, Shri Bhartruhari ,Gandhi, Shri Feroze Varun ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Gautam, Shri Dushyant ,Bansal, Shri Naresh , | Further oral evidence of the representatives of the Ministry of Education (Department of Higher Education) on the Subject Implementation of National Apprenticeship Training Scheme (NATS). | |
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14
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15/03/2021
15:00
15:30
00:30
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Mandlik, Shri Sanjay Sadashivrao ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Gautam, Shri Dushyant ,Bansal, Shri Naresh , | Consideration and Adoption of the following Draft Reports on:
(i) Demands for Grants (2021-22) of the Ministry of Labour and Employment;
(ii) Demands for Grants (2021-22) of the Ministry of Textiles and
(iii) Demands for Grants (2021-22) of the Ministry of Skill Development and Entrepreneurship.
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15
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08/04/2021
15:00
17:20
02:20
| Mahtab, Shri Bhartruhari ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kumar, Dr. Virendra ,Kuriakose, Adv. Dean ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Bansal, Shri Naresh , | Briefing by the representatives of the Ministry of Labour and Employment on the Subject Social Security and Welfare Measures for Unorganised/ Informal Sector Workers including Gig Workers,Scheme Workers, Street Vendors and Fishermen. | |
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16
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23/06/2021
11:00
13:30
02:30
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kuriakose, Adv. Dean ,Mandlik, Shri Sanjay Sadashivrao ,Sarania, Shri Naba (Hira) Kumar ,Rahaman, Shri Khalilur ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Kareem, Shri Elamaram ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Shanmugam, Shri M. ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Briefing by the representatives of the Ministry of Labour and Employment on issues relating to Impact of Covid-19 on Rising Unemployment and Loss of Jobs/ Livelihood in Organised and Unorganised Sectors. | |
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17
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30/06/2021
11:00
13:00
02:00
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kumar, Dr. Virendra ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Briefing by the representatives of the Ministry of Textiles on the Subject 'Development of Cotton Sector'. | |
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18
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07/07/2021
15:00
17:15
02:15
| Mahtab, Shri Bhartruhari ,Das, Shri Pallab Lochan ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Ganesh ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Oral evidence of the following Trade Unions on the Subject Impact of Covid-19 on Rising Unemployment and Loss of Jobs/Livelihood in Organised and Unorganised Sectors:
(i) Bharatiya Mazdoor Sangh (BMS),
(ii) Indian National Trade Union Congress (INTUC),
(iii) All India Trade Union Congress (AITUC),
(iv) Hind Mazdoor Sabha (HMS),
(v) Centre of Indian Trade Unions (CITU),
(vi) All India United Trade Union Centre (AIUTUC),
(vii) Trade Union Coordination Centre (TUCC),
(viii) Self Employed Womens Association (SEWA),
(ix) All India Central Council of Trade Union (AICCTU),
(x) Labour Progressive Federation (LPF),
(xi) United Trades Union Congress (UTUC), and
(xii) National Front of Indian Trade Unions (NFITU).
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19
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08/07/2021
11:00
13:15
02:15
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Das, Shri Pallab Lochan ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Consideration and adoption of following draft Reports:
i. Functioning of National Institute of Fashion Technology (NIFT).
ii. Action Taken by the Government on the Observations/ Recommendations of the Committee contained in their 44th Report (Sixteenth Lok Sabha) on the Subject Safety, Security and Welfare of TV/Broadcasting/ Digital Entertainment/ Advertisement Industry Workers.
iii. Action Taken by the Government on the Observations/ Recommendations of the Committee contained in their 45th Report (Sixteenth Lok Sabha) on the Subject Scheduled/Non-Scheduled/ Test Flying Air Operators/ Maintenance, Repair and Overhaul (MRO) companies/Air Ports Operators - Safety, Social Security Measures and norms for their Workers/ Employees especially in the context of those who are associated with flying the Aircraft in Civil Aviation Sector.
iv. Action Taken by the Government on the Observations/ Recommendations of the Committee contained in their 52nd Report (Sixteenth Lok Sabha) on the Subject Compliance with the prescribed provisions of deduction and deposit of PF, ESI and TDS (of Income Tax, etc.) by the Employers.
v. Action Taken by the Government on the Observations/ Recommendations of the Committee contained in their 57th Report (Sixteenth Lok Sabha) on the Subject Guidelines, Monitoring, Rating and Regulatory System, Status of Investment in Bonds and such Instruments - [example of Infrastructure Leasing and Financial Services (IL and FS)] by PF Funds, Pension Funds.
Oral evidence of the following Industry Associations on the Subject Impact of Covid-19 on Rising Unemployment and Loss of Jobs/Livelihood in Organised and Unorganised Sectors:
(i) Federation of Indian Chambers of Commerce and Industry (FICCI),
(ii) The Associated Chambers of Commerce and Industry of India, (ASSOCHAM)
(iii) Confederation of Indian Industry (CII), and
(iv) Chamber of Indian Micro Small & Medium Enterprises (CIMSME)
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20
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08/07/2021
15:00
17:20
02:20
| Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Das, Shri Pallab Lochan ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Bhola ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Shanmugam, Shri M. ,Dangi, Shri Neeraj ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh , | Evidence of the representatives of the Ministry of Labour & Employment on the Subject Impact of Covid-19 on Rising Unemployment and Loss of Jobs/Livelihood in Organised and Unorganised Sectors. | |
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21
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02/08/2021
10:00
10:30
00:30
| Mahtab Shri Bhartruhari , Baheria, Shri Subhash Chandra ,Das, Shri Pallab Lochan ,Gautam, Shri Satish Kumar ,Kashyap, Shri Dharmendra Kumar ,Kuriakose, Adv. Dean ,Rahaman, Shri Khalilur ,Singh, Shri Nayab ,Singh, Shri Bhola ,Kareem, Shri Elamaram ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Gautam, Shri Dushyant ,Thakur, Shri Vivek ,Bansal, Shri Naresh | Consideration and adoption of Draft Report on the Subject - Impact of Covid-19 on Rising Unemployment and Loss of Jobs/Livelihoods in Organised and Unorganised Sector | |
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Schedules of Committee Meetings
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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|
|
Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| SRINAGAR, SHIMLA & CHANDIGARH FROM 23-27 AUGUST, 2021 | Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Das, Shri Pallab Lochan ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Singh, Shri Bhola ,Singh, Shri Ganesh ,Kashyap, Shri Dharmendra Kumar ,Mandlik, Shri Sanjay Sadashivrao ,Kuriakose, Adv. Dean ,Singh, Shri Nayab ,Sarania, Shri Naba (Hira) Kumar ,Banda Prakash, Dr. ,Kareem, Shri Elamaram ,Bansal, Shri Naresh ,Thakur, Shri Vivek ,Sen, Ms. Dola ,Dangi, Shri Neeraj , | (i) SRINAGAR- PMKK, Silk Factory Rajbagh, Handicraft Emporium, Delhi Public School (DPS), Srinagar, National Building Construction Corporation Limited (NBCC), National Highway Authority of India (NHAI), State Bank of India and National Hydroelectric Power Corporation (NHPC).
(ii) SHIMLA- National Thermal Power Corporation (NTPC), Bharat Heavy Electricals Limited (BHEL), UCO Bank and CPWD.
(iii) CHANDIGARH- Northern Zonal Railway, Life Insurance Corporation (LIC), Gas Authority of India (GAIL), Bhakra Beas Management Board (BBMB) and Bank of India. | (i) Deployment of Contract/ Casual Workers/ Sanitation Workers for Perennial Nature of Jobs.
(ii) Development of Handlooms and Handicrafts and Welfare Measures for the Weavers and Artisans.
(iii) Implementation of PMKVY and SANKALP Schemes.
(iv) Implementation of Labour Laws concerning the Welfare of Contract/ Casual Workers.
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| BULANDSHAHR AND NOIDA ON 10TH AND 11TH JULY, 2021 | Mahtab, Shri Bhartruhari ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Sarania, Shri Naba (Hira) Kumar ,Singh, Shri Nayab ,Singh, Shri Bhola ,Bansal, Shri Naresh , | BULANDSHAHR- Industrial Establishments viz. M/s Ultratech Cement Ltd., M/s Kajaria Ceramics Ltd., M/s Creamy Foods Ltd. (Madhusudan) and Dadoos Crockery Unit, Punjab National Bank and Narora Atomic Energy Power Plant.
NOIDA- ESIC Hospital. | (i) Social Security/ESI/EPF benefits extended to workers/ labours of establishments visited and the impact of Covid-19 on their jobs/wages/livelihood.
(ii) Deployment of Contract/Casual/Sanitation workers for jobs of perennial nature in Government/PSU Offices/Establishments.
(iii) Functioning of ESIC Hospital, Noida and other related matter. |
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| CHENNAI AND COIMBATORE FROM 18 TO 20 JANUARY, 2021 | Shri Bhartruhari Mahtab, Shri Subhash Chandra Baheria, Shri John Barla, Shri Pasunoori Dayakar, Shri Satish Kumar Gautam, Dr. Umesh G. Jadhav, Dr. Virendra Kumar, Shri Nayab Singh Saini, Shri K. Subbarayan, Shri Bhola Singh, Shri Ravi Kumar, Shri M. Shanmugam, Shri Elamaram Kareem, Shri Dushyant Gautam, Dr. Banda Prakash, Shri Vivek Thakur, Shri Naresh Bansal | (i) CHENNAI - Skill Development Corporation, Chennai Petroleum Corporation Ltd, Salem Steel Plant, Neyveli Lignite Corporation , Shipping Corporation of India , Indian Bank.
(ii) COIMBATORE - Man Made Fibre Factories/ Installations , Union Bank of India, Airports Authority of India , Public Sector Oil Companies Bottling Plants viz. Indian Oil Corporation Limited (IOCL), Bharat Petroleum Corporation Limited (BPCL) and Hindustan Petroleum Corporation Limited (HPCL) and DG, ESIC. | (i)Implementation of Pradhan Mantri Kaushal Vikas Yojana (PMKVY).
(ii) Deployment of Contract/ Casual/ Sanitation Workers for Perennial Nature of Jobs.
(iii) Development of Manmade Fibre.
(iv) Functioning of ESI Hospitals. |
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| 17th to 20th January, 2020 | Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Barla, Shri John ,Pasunoori, Shri Dayakar ,Gautam, Shri Satish Kumar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Kuriakose, Adv. Dean ,Mandlik, Shri Sanjay Sadashivrao ,Singh, Shri Nayab ,Singh, Shri Bhola ,Subbarayan, Shri K. ,Dalwai, Shri Husain ,Shanmugam, Shri M. , | KOCHI-Cochin Shipyard Ltd., Cochin Port Trust, Ministry of Textiles alongwith the officials of State Government of Kerala,National Skill Development Corporation (NSDC) alongwith representatives of the Ministry of Skill Development and Entrepreneurship and officials of State Government of Kerala on the Subject Functioning of National Skill Development Corporation (NSDC) in the State of Kerala,Plantation Workers, ESI Hospitals, Syndicate Bank and Kochi Refineries.
GOA-Employees Provident Fund Organisation,Pradhan Mantri Kaushal Vikas Yojana, Goa Shipyard Ltd., Bank of India and Mormugao Port Trust. | (i) Deployment of Contract/ Casual Workers/ Sanitation Workers for Perennial Nature of Jobs.
(ii) Status/Performance of Handloom Sector.
(iii) Functioning of National Skill Development Corporation (NSDC).
(iv) Functioning of the Employees Provident Fund Organisation.
(v) Pradhan Mantri Kaushal Vikas Yojana (PMKVY).
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| 1st - 5th November, 2019 | Mahtab, Shri Bhartruhari ,Baheria, Shri Subhash Chandra ,Barla, Shri John ,Pasunoori, Shri Dayakar ,Jadhav, Dr. Umesh G. ,Kashyap, Shri Dharmendra Kumar ,Ravikumar, Shri D. ,Singh, Shri Nayab ,Singh, Shri Bhola ,Gautam, Shri Satish Kumar ,Dalwai, Shri Husain ,Dudi, Shri Ram Narain ,Banda Prakash, Dr. ,Sen, Ms. Dola ,Shanmugam, Shri M. , | Chennai-Chennai Port Trust, Southern Railway, Indian Overseas Bank.
Mumbai-National Skill Development Corporation, Jawaharlal Nehru Port Trust, Life Insurance Corporation of India, Industrial Development Bank of India, Employees State Insurance Corporation, Employees Provident Fund Organisation, Central Railway, Hindustan Petroleum Corporation Ltd.
Ahmedabad-Western Railway, Oil and Natural Gas Corporation Ltd., Bank of Baroda, Deendayal Port Trust. | (i) Status/Performance of Handloom Sector
(ii)Deployment of Contract/ Casual Workers/ Sanitation Workers for Perennial Nature of Jobs
(iii)Functioning of National Skill Development Corporation
(iv) The Employees State Insurance Corporation - Applicability of ESI Scheme, benefits provided under the Scheme, with special emphasis on their improvement, financing and administrative responsibility, including management of Corpus Fund
(v)Functioning of the Employees Provident Fund Organisation
(vi) Pradhan Mantri Kaushal Vikas Yojana |
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Seventeenth Lok Sabha
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Lok Sabha:
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| Sl. No. | Report.No. | Subject of The Report | Presented in LS | Presented in RS | Presented Speaker |
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1
| 25 |
Impact of Covid-19 on Rising Unemployment and Loss of Jobs/ Livelihoods in Organised and Unorganised Sectors
| 03.08.2021 | 03.08.2021 | |
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2
| 24 |
Action taken by the Government on the Observations/ Recommendations of the Committee contained in their Fifty-Seventh Report (Sixteenth Lok Sabha) on ‘Guidelines, Monitoring, Rating and Regulatory System, Status of Investment in Bonds and such Instruments (example of Infrastructure Leasing & Financial Services (IL&FS) by PF Funds, Pension Funds'.
| 22.07.2021 | 23.07.2021 | |
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3
| 23 |
Action taken by Government on the Observations/ Recommendations of the Committee contained in their Fifty Second Report (Sixteenth Lok Sabha) on ‘Compliance with the prescribed provisions of deduction and deposit of PF, ESI and TDS (of Income Tax, etc.) by the Employers'
| 22.07.2021 | 23.07.2021 | |
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4
| 22 |
Action taken by Government on the Observations/ Recommendations of the Committee contained in their Forty Fifth Report (Sixteenth Lok Sabha) on 'Scheduled/ Non-Scheduled/Test Flying Air Operators/Maintenance Repair and Overhaul (MRO) Companies – Airport Operators – Safety and Social Security Measures for their Workers/Employees especially in context of those who are associated with flying of the Aircraft in Civil Aviation Sector'
| 22.07.2021 | 23.07.2021 | |
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5
| 21 |
Action taken by Government on the Observations/ Recommendations of the Committee contained in their Forty Fourth Report (Sixteenth Lok Sabha) on `Safety, Security and Welfare of TV/Broadcasting/Digital Entertainment/Advertisement Industry Workers`.
| 22.07.2021 | 23.07.2021 | |
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6
| 20 |
Functioning of National Institute of Fashion Technology (NIFT).
| 22.07.2021 | 23.07.2021 | |
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7
| 19 |
Demands for Grants (2021-22) of the Ministry of Skill Development & Entrepreneurship
| 16.03.2021 | 16.03.2021 | |
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8
| 18 |
Demands for Grants (2021-22) of the Ministry of Textiles
| 16.03.2021 | 16.03.2021 | |
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9
| 17 |
Demands for Grants (2021-22) of the Ministry of Labour and Employment
| 16.03.2021 | 16.03.2021 | |
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10
| 16 |
Social Security and Welfare Measures for Inter-State Migrant Workers.
| 11.02.2021 | 11.02.2021 | |
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11
| 15 |
Action taken by Government on the Observations/ Recommendations of the Committee contained in their Seventh Report (Seventeenth Lok Sabha) on Demands for Grants (2020-21) of the Ministry of Skill Development & Entrepreneurship
| 03.02.2021 | 03.02.2021 | |
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12
| 14 |
Action taken by Government on the Observations/ Recommendations of the Committee contained in their Sixth Report (Seventeenth Lok Sabha) on Demands for Grants (2020-21) of the Ministry of Textiles
| 03.02.2021 | 03.02.2021 | |
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13
| 13 |
Action taken by the Government on the Observations/Recommendations of the Committee contained in their Fifth Report (Seventeenth Lok Sabha) on ‘Demands for Grants (2020-21)’ of the Ministry of Labour & Employment.
| 03.02.2021 | 03.02.2021 | |
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14
| 12 |
Action taken by the Government on the Observations/Recommendations of the Committee contained in their Third Report (Seventeenth Lok Sabha) on ‘Demands for Grants (2019-20)’ of the Ministry of Skill Development & Entrepreneurship.
| 03.02.2021 | 03.02.2021 | |
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15
| 11 |
Action taken by the Government on the Observations/Recommendations of the Committee contained in their Second Report (Seventeenth Lok Sabha) on ‘Demands for Grants (2019-20)’ of the Ministry of Textiles.
| 03.02.2021 | 03.02.2021 | |
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16
| 10 |
Action taken by the Government on the Observations/Recommendations of the Committee contained in their First Report (Seventeenth Lok Sabha) on ‘Demands for Grants (2019-20)’ of the Ministry of Labour & Employment.
| 03.02.2021 | 03.02.2021 | |
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17
| 9 |
The Code on Social Security, 2019.
| 15.09.2020 | 15.09.2020 | 31.07.2020 |
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18
| 8 |
Eighth Report on ''The Industrial Relations Code, 2019'' relating to the Ministry of Labour and Employment.
| 15.09.2020 | 15.09.2020 | 23.04.2020 |
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19
| 7 |
Demands for Grants (2020-21) of the Ministry of Skill Development & Entrepreneurship.
| 13.03.2020 | 13.03.2020 | |
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20
| 6 |
Demands for Grants (2020-21) of the Ministry of Textiles
| 13.03.2020 | 13.03.2020 | |
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21
| 5 |
Demands for Grants (2020-21) of the Ministry of Labour & Employment
| 13.03.2020 | 13.03.2020 | |
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22
| 4 |
The Occupational Safety, Health and Working Conditions Code, 2019.
| 11.02.2020 | 11.02.2020 | |
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23
| 3 |
Demands for Grants (2019-20) of the Ministry of Skill Development and Entrepreneurship.
| 29.11.2019 | 29.11.2019 | |
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24
| 2 |
Demands for Grants (2019-20) of the Ministry of Textiles.
| 29.11.2019 | 29.11.2019 | |
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25
| 1 |
Demands for Grants (2019-20) of the Ministry of Labour and Employment
| 29.11.2019 | 29.11.2019 | |
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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| S.No. | Date of Laying/Making Statement | Statement pertaining to the No. of Report | Whether Analysis of Statement submitted to HS | Remarks |
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1
| 22/03/2021 | 3 | Submitted | Under process |
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2
| 22/03/2021 | 7 | Submitted | Under process |
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3
| 23/09/2020 | 2 | Submitted | Under process |
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4
| 23/09/2020 | 6 | Submitted | Under process |
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Action taken statement on action taken reports (ATRs)
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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