Parliament of India Lok Sabha House of the People

Seventeenth Lok Sabha Lok Sabha: 17 16 15 Year: 2021-2022 2020-2021 2019-2020

Sittings

S.No. Date of Sitting / Sitting From / Sitting To / Duration (Hrs:Mts) Members Present Subject Considered Remarks 1 24/06/2021 11:00 12:15 01:15 Solanki, Dr. (Prof.) Kirit Premjibhai ,Chandra, Shri Girish ,Chaudhary, Shri Santokh Singh ,Firojiya, Shri Anil ,Gao, Shri Tapir ,Madhavi, Ms. Goddeti ,Abbaiah, Shri Narayana Swamy ,Tamta, Shri Ajay ,Tripura, Shri Rebati ,Tumane, Shri Krupal Balaji ,Verma, Shri Bhanu Pratap Singh ,Dullo, Shri Shamsher Singh ,Kardam, Smt. Kanta ,Tasa, Shri Kamakhya Prasad ,Verma, Shri Ramkumar ,Paswan, Shri Chhedi ,Somaprasad, Shri K. , Consideration of Memorandum No. 1 regarding selection of subjects for detailed examination during the year 2021-2022.   2 07/07/2021 11:00 13:15 02:15 Solanki, Dr. (Prof.) Kirit Premjibhai ,Chandra, Shri Girish ,Firojiya, Shri Anil ,Gao, Shri Tapir,Madhavi, Ms. Goddeti ,Mondal, Smt. Pratima ,Nete, Shri Ashok Mahadeorao ,Paswan, Shri Chhedi ,Prince Raj, Shri ,Tamta, Shri Ajay ,Tripura, Shri Rebati ,Tumane, Shri Krupal Balaji ,Biswas, Shri Abir Ranjan ,Dullo, Shri Shamsher Singh ,Ram Shakal, Shri ,Solanki, Dr. Sumer Singh ,Somaprasad, Shri K. ,Tamta, Shri Pradeep ,Tasa, Shri Kamakhya Prasad ,Verma, Shri Ramkumar , (i) Examination of Annual Reports of NCST presented under Article 338A(5)(d) of Constitution of India and to report as to the measures that should be taken by the Union Government in respect to matters within the purview of the Union Government. (ii) Examination of Annual Reports of NCSC presented under Article 338(5)(d) of Constitution of India and to report as to the measures that should be taken by the Union Government in respect to matters within the purview of the Union Government.   3 28/07/2021 15:00 17:00 02:00 Solanki, Dr. (Prof.) Kirit Premjibhai ,Chaudhary, Shri Santokh Singh ,Firojiya, Shri Anil ,Madhavi, Ms. Goddeti ,Prince Raj, Shri ,Rawat, Shri Upendra Singh ,Ray, Smt. Sandhya ,Tamta, Shri Ajay ,Tumane, Shri Krupal Balaji ,Biswas, Shri Abir Ranjan ,Dullo, Shri Shamsher Singh ,Kardam, Smt. Kanta ,Ram Shakal, Shri ,Solanki, Dr. Sumer Singh ,Somaprasad, Shri K. ,Tasa, Shri Kamakhya Prasad ,Verma, Shri Ramkumar , Oral evidence of the representatives of the M/o Finance (Department of Financial Services), The New India Assurance Company Ltd. and National Insurance Company Ltd. on the subject - " Reservation for SCs and STs in Public Sector Banks/Financial Institutions/Reserve Bank of India and credit facilities and other benefits being provided by such institutions/banks to the SCs and STs" with special reference to the New India Assurance Company Ltd. and National Insurance Company Ltd.   4 06/08/2021 10:00 11:00 01:00 Solanki, Dr. (Prof.) Kirit Premjibhai ,Gao, Shri Tapir ,Madhavi, Ms. Goddeti ,Pala, Shri Vincent H ,Rawat, Shri Upendra Singh ,Tamta, Shri Ajay ,Damor, Shri Guman Singh ,Biswas, Shri Abir Ranjan ,Dullo, Shri Shamsher Singh ,Kardam, Smt. Kanta ,Ram Shakal, Shri ,Solanki, Dr. Sumer Singh ,Tamta, Shri Pradeep ,Tasa, Shri Kamakhya Prasad ,Verma, Shri Ramkumar , Adoption of the following Action Taken Reports: (i) Action taken by the Government on the recommendations contained in the Second Report (Seventeenth Lok Sabha) of the Committee on the Welfare of Scheduled Castes and Scheduled Tribes on the subject "Implementation of Reservation Policy for Scheduled Castes and Scheduled Tribes in Coal India Limited and its subsidiaries (ii) Action taken by the Government on the recommendations contained in the Twenty Sixth Report (Sixteenth Lok Sabha) of the Committee on the Welfare of Scheduled Castes and Scheduled Tribes on the subject "Monitoring of Scheduled Tribes Sub Plan (STSP) now called as Scheduled Tribes Component (STC) by Ministry of Tribal Affairs and its implementation for development and welfare of Scheduled Tribes   5 25/08/2021 11:00 13:15 02:15 Solanki, Dr. (Prof.) Kirit Premjibhai ,Gao, Shri Tapir ,Pala, Shri Vincent H ,Paswan, Shri Chhedi ,Prince Raj, Shri ,Rawat, Shri Upendra Singh ,Ray, Smt. Sandhya ,Tripura, Shri Rebati ,Tumane, Shri Krupal Balaji ,Kataria, Shri Rattan Lal ,Sarkar, Shri Jagannath ,Biswas, Shri Abir Ranjan ,Dullo, Shri Shamsher Singh ,Somaprasad, Shri K. ,Verma, Shri Ramkumar , Briefing meeting of the representatives of the Ministries of Education (Department of Higher Education), Personnel, Public Grievances and Pensions (Department of Personnel and Training), Law and Justice (Department of Legal Affairs) and University Grants Commission (UGC) on the subject – “Role of autonomous bodies/educational Institutions including Central Universities, Engineering Colleges, IIMs, IITs, Medical Institutes, Navodaya Vidyalayas and Kendriya Vidyalayas etc. in socio-economic development of Scheduled Castes and Scheduled Tribes” with special reference to the Indian Institute of Technology (IITs).   6 21/09/2021 11:00 12:45 01:45 Solanki, Dr. (Prof.) Kirit Premjibhai ,Chandra, Shri Girish ,Madhavi, Ms. Goddeti ,Paswan, Shri Chhedi ,Ray, Smt. Sandhya ,Tamta, Shri Ajay ,Tumane, Shri Krupal Balaji ,Damor, Shri Guman Singh ,Kataria, Shri Rattan Lal ,Sarkar, Shri Jagannath ,Biswas, Shri Abir Ranjan ,Rathwa, Shri Naranbhai J. ,Solanki, Dr. Sumer Singh ,Tamta, Shri Pradeep ,Somaprasad, Shri K. , Briefing meeting of the representatives of the Ministry of Health & Family Welfare (Department of Health & Family Welfare) and All India Institute of Medical Science (AIIMS) on the subject – “Role of autonomous bodies/educational Institutions including Central Universities, Engineering Colleges, IIMs, IITs, Medical Institutes, Navodaya Vidyalayas and Kendriya Vidyalayas etc. in socio-economic development of Scheduled Castes and Scheduled Tribes” with special reference to implementation of reservation policy in the All India Institute of Medical Sciences (AIIMS).