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Welfare of Scheduled Castes and Scheduled Tribes
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Solanki, Dr. (Prof.) Kirit Premjibhai
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01/05/2022
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Solanki, Dr. (Prof.) Kirit Premjibhai
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01/05/2022
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2
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A. Raja, Shri
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01/05/2022
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3
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Chandra, Shri Girish
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01/05/2022
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4
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Chaudhary, Shri Santokh Singh
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01/05/2022
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5
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Damor, Shri Guman Singh
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01/05/2022
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6
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Firojiya, Shri Anil
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01/05/2022
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7
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Gao, Shri Tapir
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01/05/2022
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8
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Kataria, Shri Rattan Lal
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01/05/2022
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9
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Madhavi, Smt. Goddeti
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01/05/2022
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10
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Mondal, Smt. Pratima
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01/05/2022
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11
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Nete, Shri Ashok Mahadeorao
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01/05/2022
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12
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Pala, Shri Vincent H.
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01/05/2022
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13
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Paswan, Shri Chhedi
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01/05/2022
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14
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Prince Raj, Shri
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01/05/2022
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15
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Rawat, Shri Upendra Singh
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01/05/2022
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16
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Ray, Smt. Sandhya
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01/05/2022
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17
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Sarkar, Shri Jagannath
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01/05/2022
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18
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Tamta, Shri Ajay
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01/05/2022
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19
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Tripura, Shri Rebati
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01/05/2022
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20
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Tumane, Shri Krupal Balaji
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01/05/2022
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Members from
Rajya Sabha
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| S.No. | Name of Members | Date From |
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1
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Biswas, Shri Abir Ranjan
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01/05/2022
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2
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Dangi, Shri Neeraj
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01/05/2022
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3
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Kardam, Smt. Kanta
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01/05/2022
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4
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Oraon, Shri Samir
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01/05/2022
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5
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Ram Shakal, Shri
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01/05/2022
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6
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Rebia, Shri Nabam
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01/05/2022
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7
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Selvarasu, Shri Anthiyur P.
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01/05/2022
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8
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Sivadasan, Dr. V.
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01/05/2022
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9
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Solanki, Dr. Sumer Singh
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01/05/2022
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10
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Tasa, Shri Kamakhya Prasad
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01/05/2022
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
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1
| Examination of Annual Reports of National Commission for Scheduled Castes/Scheduled Tribes presented under Article 338 (5)(d) and
Article 338A(5)(d) respectively of the Constitution of India and to report as to the measures that should be taken by the Union Government
in respect to matters within the purview of the Union Government. | TRIBAL AFFAIRS | Main Committee | |
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2
| Status of All India Judicial Services under Article 312 of the Constitution of India and its scope of reservation for Scheduled Castes and
Scheduled Tribes. | LAW AND JUSTICE | Main Committee | |
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3
| Role of the Ministry of personnel, Public Grievances and Pensions (Department of Personnel & Training) in formulation, implementation
and monitoring of reservation policy in Public Sector. | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Main Committee | |
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4
| Study of atrocity cases against Scheduled Castes and Scheduled Tribes with respect to implementation of the Prevention of Atrocities Act,
1989. | PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Main Committee | |
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5
| Status of reservation of Scheduled Castes/Scheduled Tribes in Central Public Sector Undertakings (CPSUs) | MICRO, SMALL AND MEDIUM ENTERPRISES | Main Committee | |
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6
| Role of autonomous bodies, Public Enterprises, educational Institutions including Central Universities, Engineering Colleges, IIMs, IITs,
Medical Institutes including AIIMS in socio-economic development of Scheduled Castes and Scheduled Tribes. | HUMAN RESOURCE DEVELOPMENT | Main Committee | |
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7
| Implementation of reservation policy in the Ministries/Departments of Government of India. | HOME AFFAIRS | Main Committee | |
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8
| Implementation of reservation policy in States and Union Territories including socio-economic development of Scheduled Castes/Scheduled
Tribes. | HOME AFFAIRS | Main Committee | |
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9
| Reservation for Scheduled Castes and Scheduled Tribes in Public Sector Banks/Companies/Financial Institutions/Reserve Bank of India and
flow of credit facilities and other benefits being provided by such Institutions/Banks/Companies to the Scheduled Castes/Scheduled Tribes.
| FINANCE | Main Committee | |
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10
| Review of Functioning of National Scheduled Castes Finance and Development Corporation (NSFDC). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | |
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11
| Reservation for Scheduled Castes and Scheduled Tribes in Public Sector Oil Companies and Status of allotment of Petrol and Gas agencies
(CNG, PNG, LPG etc) and other related Agencies/Units to Scheduled Castes and Scheduled Tribes | PETROLEUM AND NATURAL GAS | Main Committee | |
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| Representation of Scheduled Castes and Scheduled Tribes in Judiciary with special reference to the appointment in High Courts and
Supreme Court.
| SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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10/05/2022
11:30
12:20
00:50
| Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Kataria, Shri Rattan Lal;Paswan, Shri Chhedi;Prince Raj, Shri;Rawat, Shri Upendra Singh;Ray, Smt. Sandhya;Sarkar, Shri Jagannath;Tumane, Shri Krupal Balaji;Biswas, Shri Abir Ranjan;Ram Shakal, Shri;Rebia, Shri Nabam;Sivadasan, Dr. V.; | Introductory meeting of the newly constituted committee and consideration of memorandum No. 1 regarding selection of subjects for examination during the year 2022-23 | |
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2
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18/05/2022
11:30
13:15
01:45
| Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Damor, Shri Guman Singh;Gao, Shri Tapir;Kataria, Shri Rattan Lal;Mondal, Smt. Pratima;Nete, Shri Ashok Mahadeorao;Prince Raj, Shri;Rawat, Shri Upendra Singh;Sarkar, Shri Jagannath;Biswas, Shri Abir Ranjan;Kardam, Smt. Kanta;Solanki, Dr. Sumer Singh; | Parliamentary Committee on the Welfare of Scheduled Castes and Scheduled Tribes on the subject - “Role of Ministry of Personnel, Public Grievances and Pensions (Department of Personnel and Training) in formulation, implementation and monitoring of reservation policy”. | |
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3
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25/05/2022
11:00
12:30
01:30
| Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Gao, Shri Tapir;Kataria, Shri Rattan Lal;Madhavi, Smt. Goddeti;Mondal, Smt. Pratima;Paswan, Shri Chhedi;Prince Raj, Shri;Sarkar, Shri Jagannath;Tumane, Shri Krupal Balaji;Biswas, Shri Abir Ranjan;Kardam, Smt. Kanta;Rebia, Shri Nabam; | “Reservation for Scheduled Castes and Scheduled Tribes in Public Sector Oil Companies and Status of allotment of Petrol and Gas agencies (CNG, PNG, LPG etc) and other related Agencies/Units to Scheduled Castes and Scheduled Tribes”. | |
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4
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10/06/2022
11:00
12:30
01:30
| Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Damor, Shri Guman Singh;Firojiya, Shri Anil;Kataria, Shri Rattan Lal;Madhavi, Smt. Goddeti;Mondal, Smt. Pratima;Paswan, Shri Chhedi;Rawat, Shri Upendra Singh;Ray, Smt. Sandhya;Sarkar, Shri Jagannath;Biswas, Shri Abir Ranjan;Kardam, Smt. Kanta;Sivadasan, Dr. V.;Solanki, Dr. Sumer Singh; | Review of Functioning of National Scheduled Castes Finance and Development Corporation (NSFDC). | |
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Schedules of Committee Meetings
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| 21st April to 26th April, 2022 | Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Damor, Shri Guman Singh;Firojiya, Shri Anil;Gao, Shri Tapir;Kataria, Shri Rattan Lal;Madhavi, Smt. Goddeti;Rawat, Shri Upendra Singh;Ray, Smt. Sandhya;Sarkar, Shri Jagannath;Tamta, Shri Ajay;Tripura, Shri Rebati;Tumane, Shri Krupal Balaji;Biswas, Shri Abir Ranjan;Kardam, Smt. Kanta;Solanki, Dr. Sumer Singh;Tamta, Shri Pradeep;Verma, Shri Ramkumar; | (i) Department of Fisheries, Lakshadweep and (ii) Cochin Shipyard at Agatti; (i) Defence Research and Development Organisation (DRDO), (ii) Cochin Port Trust and (iii) Kochi Refineries at Kochi ; (i) Mangalore Refinery & Petrochemicals and (ii) State Bank of India (SBI) at Coorg; (i) National Small Industries Corporation, (ii) Indian Bank, (iii) Bharat Dynamics Limited (BDL) and (iv) Punjab National Bank at Bengaluru | To examine the representation of SCs/STs in various PSUs/Nationalised Banks and examine of socio-economic conditions of SCs/STs in Union Territories. |
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| 3rd to 8th September, 2021 | Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Firojiya, Shri Anil;Gao, Shri Tapir;Kataria, Shri Rattan Lal;Madhavi, Smt. Goddeti;Mondal, Smt. Pratima;Paswan, Shri Chhedi;Prince Raj, Shri;Rawat, Shri Upendra Singh;Ray, Smt. Sandhya;Sarkar, Shri Jagannath;Tamta, Shri Ajay;Tripura, Shri Rebati;Tumane, Shri Krupal Balaji;Biswas, Shri Abir Ranjan;Dullo, Shri Shamsher Singh;Kardam, Smt. Kanta;Solanki, Dr. Sumer Singh;Somaprasad, Shri K.;Tamta, Shri Pradeep;Tasa, Shri Kamakhya Prasad;Verma, Shri Ramkumar; | (i) Border Roads Organisation (BRO), (ii) Defence Research & Development Organisation (DRDO), (iii) Indo-Tibetan Border Police (ITBP) and (iv) Central Institute of Buddhist Studies (CIBS) at Leh; (i) National Hydroelectric Power Corporation Ltd. (NHPC), (ii) United India Insurance Company Limited (UIICL) & Oriental Insurance Company Ltd. (OICL), (iii) Indian Oil Corporation Limited (IOCL)/Bharat Petroleum Corporation Limited (BPCL)/Hindustan Petroleum Corporation Limited (HPCL), (iv) Jammu and Kashmir Bank and (v) Border Security Force (BSF) at Srinagar. | To examine the representation of SCs/STs in various PSUs/Nationalised Banks and examine of socio-economic conditions of SCs/STs in Union Territories. |
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| 21st to 25th January, 2020 | Solanki, Dr. (Prof.) Kirit Premjibhai;Chandra, Shri Girish;Chaudhary, Shri Santokh Singh;Firojiya, Shri Anil;Mondal, Smt. Pratima;Prince Raj, Shri;Rawat, Shri Upendra Singh;Saumitra, Shri Khan;Tripura, Shri Rebati;Tudu, Shri Bishweswar;Tumane, Shri Krupal Balaji;Biswas, Shri Abir Ranjan;Dullo, Shri Shamsher Singh;Jadhav, Dr. Narendra;Ram Shakal, Shri;Singh, Shri Veer;Somaprasad, Shri K.;Syiem, Smt. Wansuk;Verma, Shri Ramkumar; | CHENNAI, PUDUCHERRY, GOA AND MUMBAI
(i) Chennai Petroleum Corporation Ltd. (CPCL)at Chennai; (i) NLC India Limited at Puducherry; (i) Goa Shipyard Limited (ii) ONGC Videsh Limited (iii) General Insurance Corporation of India & (iv) BPCL at Goa; (i) IDBI and (ii)SBI at Mumbai. | To examine the representation of SCs/STs in various PSUs/Nationalised Banks and examine of socio-economic conditions of SCs/STs in States. |
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4
| 1st TO 6th NOVEMBER, 2019 | Solanki, Dr. (Prof.) Kirit Premjibhai;Abbaiah, Shri Narayana Swamy;Gao, Shri Tapir;Madhavi, Ms. Goddeti;Mondal, Smt. Pratima;Rawat, Shri Upendra Singh;Ray, Smt. Sandhya;Saumitra, Shri Khan;Tripura, Shri Rebati;Tudu, Shri Bishweswar;Tumane, Shri Krupal Balaji;Verma, Shri Bhanu Pratap Singh;Biswas, Shri Abir Ranjan;Jadhav, Dr. Narendra;Ram Shakal, Shri;Singh, Shri Veer;Somaprasad, Shri K.;Syiem, Smt. Wansuk; | GUWAHATI, ITANAGAR, IMPHAL AND KOLKATA
(i) North East Frontier Railway (NFR) (ii) Rural Electrification Corporation Limited (REC) and (iii) ONGC at Guwahati; (i) Tea Board India and (ii) POWERGRID at Itanagar; (i) Manipur University (ii) Regional Institute of Medical Sciences (RIMS) and (iii) NHPC Limited at Imphal; and (i) Garden Reach Shipbuilders & Engineers Ltd. (GRSE) (ii) Ordnance Factory Board (OFB) and (iii) Coal India Limited (CIL) at Kolkata | To examine the representation of SCs/STs in various PSUs/Institutions/ Organisations and examine of socio-economic conditions of SCs/STs in States. |
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Seventeenth Lok Sabha
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Lok Sabha:
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Information Awaited
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Action taken statement on action taken reports (ATRs)
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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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22
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FINAL ACTION TAKEN STATEMENT OF THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN CHAPTER I OF THE TWENTY-SECOND REPORT (16TH LOK SABHA) OF THE COMMITTEE ON THE WELFARE OF SCHEDULED CASTES AND SCHEDULED TRIBES REGARDING ACTION TAKEN BY THE GOVERNMENT IN THE FIFTH REPORT (16TH LOK SABHA) PERTAINING TO THE MINISTRY OF EDUCATION (DEPARTMENT OF HIGHER EDUCATION) ON THE SUBJECT “ROLE OF EDUCATIONAL INSTITUTIONS INCLUDING UNIVERSITIES, TECHNICAL, MEDICAL AND ENGINEERING IN SOCIO-ECONOMIC DEVELOPMENT OF SCHEDULED CASTES AND SCHEDULED TRIBES – IMPLEMENTATION OF RESERVATION POLICY IN UNIVERSITY OF DELHI”
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2
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FINAL ACTION TAKEN STATEMENT OF THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN CHAPTER I OF THE TWENTY-THIRD REPORT (16TH LOK SABHA) OF THE COMMITTEE ON THE WELFARE OF SCHEDULED CASTES AND SCHEDULED TRIBES REGARDING ACTION TAKEN BY THE GOVERNMENT IN THE THIRTY-FIRST REPORT (15TH LOK SABHA) PERTAINING TO THE MINISTRY OF DEFENCE (DEPARTMENT OF DEFENCE PRODUCTION) ON THE SUBJECT “RESERVATION FOR AND EMPLOYMENT OF SCHEDULED CASTES AND SCHEDULED TRIBES IN ORDNANCE FACTORY BOARD (OFB)".
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3
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FINAL ACTION TAKEN STATEMENT OF THE GOVERNMENT ON THE RECOMMENDATIONS CONTAINED IN CHAPTER I OF THE TWENTY-SEVENTH REPORT (16TH LOK SABHA) OF THE COMMITTEE ON THE WELFARE OF SCHEDULED CASTES AND SCHEDULED TRIBES REGARDING ACTION TAKEN BY THE GOVERNMENT IN THE FIFTEENTH REPORT (16TH LOK SABHA) PERTAINING TO THE MINISTRY OF HOUSING AND URBAN AFFAIRS ON THE SUBJECT “RESERVATION FOR AND EMPLOYMENT OF SCHEDULED CASTES AND SCHEDULED TRIBES IN DELHI METRO RAIL CORPORATION (DMRC)"
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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