| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
|
1
|
29/11/2021
15:00
16:30
01:30
| Barq, Shri Shafiqur Rahman ,Chellakumar, Dr. A. ,Kolhe, Dr. Amol Ramsing ,Pandey, Shri Ritesh ,Ramalingam, Shri S. ,Ulaka, Shri Saptagiri Sankar , | To consider and adopt the draft Memo No.08 regarding the “Matters for consideration of the Committee (2021-2022)”;
2. To consider and adopt the draft Memo No. 09 regarding the “Examination of papers laid on the Table of the House during 6th Session of 17th Lok Sabha i.e. from 19.07.2021 to 11.08.2021”;
3. To consider and adopt the draft reports (Original)
i. Broadcast Engineering Consultants India Limited (BECIL), Noida;
ii. Noida Metro Rail Corporation, Noida;
iii. Inland Waterways Authority of India (IWAI);
iv. Ghani Khan Choudhury Institute of Engineering & Technology (GKCIET), Malda, West Bengal;
v. National Institute of Technology, Jamshedpur;
vi. National Institute of Technology, Sikkim; and
vii. Aeronautical Development Agency (ADA), Bengaluru.
4. To take oral evidence of the following :-
(i) The Ministry of Health and Family Welfare (Dept. of Health and Family Welfare) and the Central Medical Services Society, New Delhi regarding the delays in laying the Annual Reports and Audited Accounts of the CMSS.
(ii) The Ministry of Coal and the Coal Mines Provident Fund Organisation, (CMPFO) Dhanbad regarding the delays in laying the Annual Reports and Audited Accounts of the CMPFO.
| Memo no. 8 and 9; Severn Reports and considered and adopted Oral Evidence of the representatives of the Ministries/Organisations on the subject mentioned in agenda have been taken |
|
2
|
06/12/2021
15:00
16:30
01:30
| Pandey, Shri Ritesh ,Barq, Shri Shafiqur Rahman ,Chellakumar, Dr. A. ,Das, Shri Pallab Lochan ,Kaiser, Choudhary Mehboob Ali ,Prathapan, Shri T.N. ,Ulaka, Shri Saptagiri Sankar ,Yadav, Shri Ashok Kumar , | I- To consider and adopt the following eleven (11) draft Reports regarding the delays in laying the Annual Reports and Audited Accounts of the:- i. Sports Authority of India (SAI), New Delhi; ii. National Museum Institute of History of Art, Conservation and Museology (NMIHACM), New Delhi; iii. National Dope Testing Laboratory (NDTL), New Delhi; iv. Lakshmibai National Institute of Physical Education (LNIPE), Gwalior; v. Population Research Centre (Mohanlal Sukhadia University), Udaipur; vi. Employees Provident Fund Organisation (EPFO), New Delhi; vii. National Institute of Technology, Patna; viii. National Commission of Minority (NCM), New Delhi; ix. Action Taken by the Government on the recommendations made by the Committee in their Thirty Third Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the Chandigarh Industrial and Tourism Development Corporation Limited (CITCO); x. Action Taken by the Government on the recommendations made by the Committee in their Third Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the Rashtriya Madhyamik Shiksha Abhiyan (RMSA), Delhi; and xi. Action Taken by the Government on the recommendations made by the Committee in their Fifth Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the National Sports Development Fund, Delhi.
II- To take oral evidence of the following the Ministry of Social Justice and Empowerment, Department of Empowerment of Persons with Disabilities (Divyangajan) and; the (i) Indian Sign Language Research and Training Center (ISLRTC), New Delhi and (ii) Rehabilitation Council of India (RCI), New Delhi regarding the delays in laying the Annual Reports and Audited Accounts of the ISLRTC and RCI, New Delhi. | Reports were adopted and Oral evidence were taken |
|
3
|
13/12/2021
15:00
16:30
01:30
| Das, Shri Pallab Lochan ,Kaiser, Choudhary Mehboob Ali ,Naik, Shri Raja Amareshwara ,Pandey, Shri Ritesh ,Ulaka, Shri Saptagiri Sankar , | Ten (10) draft Reports/Action Taken Reports regarding the delays in laying the Annual Reports and Audited Accounts of the of the various organizations and oral evidence of the Ministry of Education (Dept. of School Education and Literacy) regarding the delays in laying the Annual Reports and Audited Accounts of the National Bal Bhawan (NBB), New Delhi; and the Ministry of Corporate Affairs regarding the delays in laying the Annual Reports and Audited Accounts of the Investor Education and Protection Fund Authority, New Delhi. | Ten Reports considered and adopted and Two Oral Evidence of the representatives of the Ministries/Organisations on the subject mentioned in agenda have been taken |
|
4
|
20/12/2021
16:00
16:50
00:50
| Pandey, Shri Ritesh ,Das, Shri Pallab Lochan ,Kaiser, Choudhary Mehboob Ali ,Naik, Shri Raja Amareshwara ,Ulaka, Shri Saptagiri Sankar ,Yadav, Shri Ashok Kumar , | I- To consider and adopt of the four (04) draft Reports/Action Taken Reports regarding the delay in laying the Annual Reports and Audited Accounts of the following organizations :-
(i) Nehru Memorial Museum and Library (NMML), New Delhi;
(ii) Nalanda University, Nalanda;
(iii) Action Taken by the Government on the recommendations made by the Committee in their Twenty-Ninth Report (Seventeenth Lok Sabha) regarding delay in laying of the Annual Reports and Audited Accounts of the Jammu and Kashmir Sarva Shiksha Abhiyan (Ujala Society), Jammu
(iv) Action Taken by the Government on the recommendations made by the Committee in their Twenty-Sixth Report (Seventeenth Lok Sabha) regarding delay in laying of the Annual Reports and Audited Accounts of the Commission of Railway Safety(CRS), Lucknow, Uttar Pradesh
II- Oral evidence of the following :-
(i) The Ministry of Textile and the National Handloom Development Corporation Limited, Lucknow regarding the delays in laying the Annual Reports and Audited Accounts of the National Handloom Development Corporation Limited, Lucknow; and
(ii) The Ministry of Culture and the Victoria Memorial Hall (VMH), Kolkata regarding the delays in laying the Annual Reports and Audited Accounts of the Victoria Memorial Hall, Kolkata.
| Reports were adopted and Oral evidence were taken |
|
5
|
31/01/2022
15:15
16:20
01:05
| Pandey, Shri Ritesh ,Bharat, Shri Margani ,Kaiser, Choudhary Mehboob Ali ,Kolhe, Dr. Amol Ramsing ,Poddar, Smt. Aparupa ,Ramalingam, Shri S. , | (i) To take oral evidence of the Ministry of Power and the Joint Electricity Regulatory Commission (JERC), Gurgaon regarding the delays in laying the Annual Reports and Audited Accounts of the JERC, Gurgaon; and
(ii) To take oral evidence of the Ministry of Railways and the Centre for Railway Information Systems (CRIS), New Delhi regarding the delays in laying the Annual Reports and Audited Accounts of the CRIS, New Delhi;
| Oral Evidence of the representatives of the Ministries/Organisations on the subject mentioned in agenda have been taken |
|
6
|
07/02/2022
14:30
15:50
01:20
| Pandey, Shri Ritesh ,Das, Shri Pallab Lochan ,Namgyal, Shri Jamyang Tsering ,Poddar, Smt. Aparupa ,Prathapan, Shri T.N. , | Took oral evidence of the Ministry Agriculture and Farmers Welfare (Department of Agriculture, Cooperation and Farmers Welfare) and:- (i) Jammu and Kashmir Horticultural Produce Marketing and Processing Corporation (JKHPMPC) Limited, Srinagar regarding the delays in laying the Annual Reports and Audited Accounts of the JKHPMPC Limited; and (ii) Odisha Agro Industries Corporation (OAIC) Limited, Bhubaneswar regarding the delays in laying the Annual Reports and Audited Accounts of the OAIC Limited. | Oral evidences were taken |
|
7
|
21/03/2022
15:00
16:10
01:10
| Pandey, Shri Ritesh ,Barq, Shri Shafiqur Rahman ,Kaiser, Choudhary Mehboob Ali ,Poddar, Smt. Aparupa ,Das, Shri Pallab Lochan , | Oral evidence of the:-
(i) Ministry of Finance (Department of Financial Services) and the Pension Fund Regulatory and Development Authority (PFRDA), New Delhi regarding the delay in laying the Annual Reports and Audited Accounts of the PFRDA, New Delhi; and
(ii) Ministry of Home Affairs (Department of Home) and the Delhi Police Housing Corporation Limited (DPHCL), New Delhi regarding the delay in laying the Annual Reports and Audited Accounts of the DPHCL, New Delhi.
| Oral evidences were taken |
|
8
|
22/03/2022
15:00
16:00
01:00
| Chellakumar, Dr. A. ,Das, Shri Pallab Lochan ,Kaiser, Choudhary Mehboob Ali ,Pandey, Shri Ritesh ,Poddar, Smt. Aparupa ,Yadav, Shri Ashok Kumar , | I- To consider and adopt the following four (04) draft Report/Action-taken Reports regarding the delays in laying the Annual Reports and Audited Accounts of the:-
i. Indian Institute of Information Technology (IIIT), Lucknow;
ii. Action-taken by the Government on the recommendations made by the Committee in the Thirty Eighth Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the Grih Kalyan Kendra (GKK), New Delhi;
iii. Action-taken by the Government on the recommendations made by the Committee in the Thirty Ninth Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the National Centre for Cold-chain Development (NCCD), New Delhi; and
iv. Action-taken by the Government on the recommendations made by the Committee in the Fifty Seventh Report (17th Lok Sabha) regarding the delays in laying the Annual Reports and Audited Accounts of the Population Research Centre (Mohanlal Sukhadia University), Udaipur; and
II- To take oral evidence of the Ministry of Education (Dept. of School Education and Literacy) and the Samagra Shiksha Himachal Pradesh(SSHP), Shimla regarding the delays in laying the Annual Reports and Audited Accounts of the SSHP, Shimla.
| Reports were adopted and Oral evidence were taken |
|
9
|
28/03/2022
15:00
16:25
01:25
| Pandey, Shri Ritesh ,Barq, Shri Shafiqur Rahman ,Namgyal, Shri Jamyang Tsering ,Poddar, Smt. Aparupa ,Prathapan, Shri T.N. ,Ulaka, Shri Saptagiri Sankar , | Oral evidence of the Ministry of Law and Justice (Department of Justice) and the District Legal Services Authority (DLSA) and the State Legal Services Authority (SLSA), Union territory of Chandigarh regarding the delays in laying the Annual Reports and Audited Accounts of the DLSA and the SLSA, Chandigarh | Oral evidences were taken |
|
10
|
04/04/2022
15:00
16:45
01:45
| Pandey, Shri Ritesh ,Das, Shri Pallab Lochan ,Naik, Shri Raja Amareshwara ,Namgyal, Shri Jamyang Tsering ,Ulaka, Shri Saptagiri Sankar , | I Consideration and adoption of a draft Report and three draft Action-taken Reports, as under:-
- Delay in laying the Annual Reports and Audited Accounts of the Central Medical Services Society (CMSS), New Delhi under the administrative control of the Ministry of Health and Family Welfare, Department of Health and Family Welfare.
- Action taken by the Government on the Recommendations/Observations made by the Committee on Papers Laid on the Table (2021-2022) in its Seventy-First Report (17th Lok Sabha) regarding the delay in laying the Annual Reports and Audited Accounts of the (i) Visakhapatnam Special Economic Zone (VSEZ) Authority; (ii) Cochin Special Economic Zone (CSEZ) Authority; (iii) Kandla Special Economic Zone (KSEZ) Authority; and (iv) Madras Special Economic Zone (MEPZ) Authority;
- Action taken by the Government on the Recommendations/Observations made by the Committee on Papers Laid on the Table (2021-2022) in its Twenty-Fourth Report (17th Lok Sabha) regarding the delay in laying the Annual Reports and Audited Accounts of the Agricultural and Processed Food Products Export Development Authority (APEDA), New Delhi; and
- Action taken by the Government on the Recommendations/Observations made by the Committee on Papers Laid on the Table (2021-2022) in its Twenty-Seventh Report (17th Lok Sabha) regarding the delay in laying the Annual Reports and Audited Accounts of the National Legal Service Authority (NALSA), New Delhi.
II- Briefing session with the representatives of the Comptroller and Auditor General of India (C&AG) to discuss the matter regarding timely auditing of the annual accounts and furnishing the final audit report of various organizations. | Reports were adopted and briefing session was held |
|