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Public Undertakings
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Gangwar, Shri Santosh Kumar
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01/05/2022
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Gangwar, Shri Santosh Kumar
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01/05/2022
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2
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Bandyopadhyay, Shri Sudip
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01/05/2022
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3
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Gavit, Dr. Heena Vijaykumar
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01/05/2022
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4
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Joshi, Shri Chandra Prakash
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01/05/2022
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5
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Karunanidhi, Smt. Kanimozhi
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01/05/2022
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6
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Lavu, Shri Sri Krishna Devarayalu
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01/05/2022
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7
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Maadam, Smt. Poonamben Hematbhai
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01/05/2022
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8
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Meena, Shri Arjunlal
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01/05/2022
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9
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Mishra, Shri Janardan
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01/05/2022
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10
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Ram Mohan Naidu, Shri Kinjarapu
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01/05/2022
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11
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Sharma, Dr. Arvind Kumar
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01/05/2022
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12
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Singh, Shri Ravneet
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01/05/2022
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13
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Singh, Shri Sushil Kumar
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01/05/2022
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14
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Singh, Shri Uday Pratap
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01/05/2022
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15
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Tadas, Shri Ramdas Chandrabhanji
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01/05/2022
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Members from
Rajya Sabha
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| S.No. | Name of Members | Date From |
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1
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Desai, Shri Anil
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01/05/2022
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2
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Goswami, Ms. Indu Bala
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01/05/2022
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3
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Hussain, Shri Syed Nasir
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01/05/2022
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4
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Jain, Dr. Anil
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01/05/2022
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5
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Javadekar, Shri Prakash
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01/05/2022
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6
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Patnaik, Dr. Amar
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01/05/2022
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7
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Shanmugam, Shri M.
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01/05/2022
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
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1
| Bharat Heavy Electricals Limited (BHEL) | HEAVY INDUSTRIES | Main Committee | Comprehensive Examination |
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2
| Dedicated Freight Corridor Corporation of India Limited (DFCCIL) | RAILWAYS | Main Committee | Comprehensive Examination |
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3
| Indian Railway Finance Corporation (IRFC) Limited | RAILWAYS | Main Committee | Comprehensive Examination |
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4
| Industrial Finance Corporation of India (IFCI) Limited | FINANCE | Main Committee | Comprehensive Examination |
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5
| IRCON International Limited | RAILWAYS | Main Committee | Comprehensive Examination |
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6
| National Small Industries Corporation (NSIC) Limited | MICRO, SMALL AND MEDIUM ENTERPRISES | Main Committee | Comprehensive Examination |
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7
| Oil India Limited (OIL) | PETROLEUM AND NATURAL GAS | Main Committee | Comprehensive Examination |
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8
| Power Finance Corporation (PFC) Limited | POWER | Main Committee | Comprehensive Examination |
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9
| Review of Performance of Power Sector CPSUs | POWER | Main Committee | Horizontal Study |
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10
| Review of Performance of Coal Sector CPSUs | COAL | Main Committee | Horizontal Study |
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11
| Review of Performance of Steel Sector CPSUs | STEEL | Main Committee | Horizontal Study |
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12
| Review of Performance of Health Sector CPSUs | HEALTH AND FAMILY WELFARE | Main Committee | Horizontal Study |
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13
| Review of Performance of Fertilizer Sector CPSUs | CHEMICALS AND FERTILIZERS | Main Committee | Horizontal Study |
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14
| Review of Performance of Petroleum & Natural Gas Sector CPSUs | PETROLEUM AND NATURAL GAS | Main Committee | Horizontal Study |
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15
| Review of Administrative Mechanism for resolution of CPSUs disputes especially related to merged CPSUs | FINANCE | Main Committee | Horizontal Study |
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16
| Corporate Governance in CPSUs | FINANCE | Main Committee | Horizontal Study |
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17
| Human Resource Management in CPSUs | FINANCE | Main Committee | Horizontal Study |
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18
| Report No. 5 of 2019 relating to Operational Performance of NMDC Limited | STEEL | Main Committee | Audit Report |
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19
| Report No. 9 of 2020 relating to Planning and Implementation of transmission projects by Power Grid Corporation of India Limited | POWER | Main Committee | Audit Report |
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20
| Para No. 5.1 of Report No. 18 of 2020 regarding Review of Loans to Road Projects relating to India Infrastructure Finance Company Limited | FINANCE | Main Committee | Audit Report |
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21
| Para No. 5.2 of Report No. 18 of 2020 regarding Avoidable loss due to extension of loan in terminated projects relating to India Infrastructure Finance Company Limited | FINANCE | Main Committee | Audit Report |
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22
| Para No. 6.1 of Report No. 3 of 2021 relating to procurement of hardware/ software item to the tune of Rs. 890.34 crores through strategic alliance relating to National Informatics Center Services Inc. | Electronics and Information Technology | Main Committee | Audit Report |
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23
| Report No. 11 of 2021 relating to Performance Audit Report on Implementation of Phase-III Delhi Mass rapid Transit System by DMRC | HOUSING AND URBAN AFFAIRS | Main Committee | Audit Report |
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24
| Para No. 2.1 of Report No. 14 of 2021 regarding undue enrichment through recovery of turnover tax from consumers relating to Indian Oil Corporation Limited | PETROLEUM AND NATURAL GAS | Main Committee | Audit Report |
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25
| Para no. 2.4 of Report No. 14 of 2021 regarding loss due to flaring of high pressure gas relating to Oil & Natural Gas Corporation (ONGC) Limited | PETROLEUM AND NATURAL GAS | Main Committee | Audit Report |
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26
| Para No. 6.1 of Report No. 14 of 2021 regarding unfruitful expenditure towards construction of Copper Ore Tailings Beneficiation Plant relating to Hindustan Copper Limited | MINES | Main Committee | Audit Report |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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11/05/2022
03:00
03:45
00:45
| Gangwar, Shri Santosh Kumar;Bandyopadhyay, Shri Sudip;Sharma, Dr. Arvind Kumar;Singh, Shri Uday Pratap;Tadas, Shri Ramdas Chandrabhanji;Desai, Shri Anil;Goswami, Ms. Indu Bala;Hussain, Shri Syed Nasir;Jain, Dr. Anil;Javadekar, Shri Prakash;Shanmugam, Shri M.; | Memorandum No. 1 | Consideration of Memorandum No. 1 regarding Selection of Subjects for examination during the year 2022-2023. |
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2
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11/05/2022
15:00
15:45
00:45
| | Bharat Heavy Electricals Limited (BHEL) ,Corporate Governance in CPSUs ,Dedicated Freight Corridor Corporation of India Limited (DFCCIL) ,Human Resource Management in CPSUs ,Indian Railway Finance Corporation (IRFC) Limited ,Industrial Finance Corporation of India (IFCI) Limited ,IRCON International Limited ,National Small Industries Corporation (NSIC) Limited ,Oil India Limited (OIL) ,Para No. 2.1 of Report No. 14 of 2021 regarding undue enrichment through recovery of turnover tax from consumers relating to Indian Oil Corporation Limited ,Para no. 2.4 of Report No. 14 of 2021 regarding loss due to flaring of high pressure gas relating to Oil & Natural Gas Corporation (ONGC) Limited ,Para No. 5.1 of Report No. 18 of 2020 regarding Review of Loans to Road Projects relating to India Infrastructure Finance Company Limited ,Para No. 5.2 of Report No. 18 of 2020 regarding Avoidable loss due to extension of loan in terminated projects relating to India Infrastructure Finance Company Limited ,Para No. 6.1 of Report No. 14 of 2021 regarding unfruitful expenditure towards construction of Copper Ore Tailings Beneficiation Plant relating to Hindustan Copper Limited ,Para No. 6.1 of Report No. 3 of 2021 relating to procurement of hardware/ software item to the tune of Rs. 890.34 crores through strategic alliance relating to National Informatics Center Services Inc. ,Power Finance Corporation (PFC) Limited ,Report No. 11 of 2021 relating to Performance Audit Report on Implementation of Phase-III Delhi Mass rapid Transit System by DMRC ,Report No. 5 of 2019 relating to Operational Performance of NMDC Limited ,Report No. 9 of 2020 relating to Planning and Implementation of transmission projects by Power Grid Corporation of India LimitedReview of Administrative Mechanism for resolution of CPSUs disputes especially related to merged CPSUs ,Review of Performance of Coal Sector CPSUs ,Review of Performance of Fertilizer Sector CPSUs ,Review of Performance of Health Sector CPSUs ,Review of Performance of Petroleum & Natural Gas Sector CPSUs ,Review of Performance of Power Sector CPSUs ,Review of Performance of Steel Sector CPSUs , | |
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3
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20/05/2022
11:00
12:20
01:20
| Gangwar, Shri Santosh Kumar;Gavit, Dr. Heena Vijaykumar;Karunanidhi, Smt. Kanimozhi;Singh, Shri Sushil Kumar;Desai, Shri Anil;Jain, Dr. Anil;Javadekar, Shri Prakash;Patnaik, Dr. Amar; | Power Finance Corporation (PFC) Limited | Briefing by the representatives of Power Finance Corporation (PFC) Limited in connection with its comprehensive examination. |
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Schedules of Committee Meetings
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| S.No. | Date | Time | Meeting No. | Venue & Place | Agenda | Remarks |
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1
| 30/05/2022 | 1100 hrs | 3 | Committee Room C, Ground Floor, Parliament House Annexe, New Delhi. |
(i) Presentation by the Secretariat on the agenda item for discussion.
(ii) Briefing by the representatives of Dedicated Freight Corridor Corporation of India Limited (DFCCIL) in connection with its comprehensive examination.
| Committee sitting |
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2
| 14/06/2022 | 1100 hrs | 4 | Committee Room D, Ground Floor, Parliament House Annexe, New Delhi. |
Briefing by the representatives of C&AG on Para No. 6.1 of C&AG Report No. 3 of 2021 relating to procurement of hardware/ software item to the tune of Rs. 890.34 crores through strategic alliance relating to National Informatics Center Services Inc (NICSI).
| Committee sitting |
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3
| 21/06/2022 | 1100 hrs | 5 | Committee Room D, Ground Floor, Parliament House Annexe, New Delhi. |
(i) Presentation by the Secretariat on the agenda item for discussion.
(ii) Evidence of the representatives of Oil India Limited (OIL) in connection with its comprehensive examination.
| Committee sitting |
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4
| 28/06/2022 | 1100 hrs | 6 | Committee Room D, Ground Floor, Parliament House Annexe, New Delhi. |
(i) Presentation by the Secretariat on the agenda item for discussion.
(ii) Evidence of the representatives of Ministry of Petroleum & Natural Gas in connection with examination of the subject Oil India Limited (OIL).
| Committee sitting |
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| Five days (23-28 April, 2022) excluding Sunday (24 April, 2022) | Gangwar, Shri Santosh Kumar;Lavu, Shri Sri Krishna Devarayalu;Mishra, Shri Janardan;Rao, Shri Nama Nageswara;Singh, Shri Sushil Kumar;Tadas, Shri Ramdas Chandrabhanji;Baishya, Shri Birendra Prasad;Desai, Shri Anil;Hussain, Shri Syed Nasir;Mathur, Shri Om Prakash;Ramamurthy, Shri K.C.;Shanmugam, Shri M.; | Vishakhapatnam, Hyderabad and Bengaluru
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• Informal discussion with the representatives of Rural Electrification Corporation (REC) Limited, Power Finance Corporation (PFC) Limited and Indian Renewable Energy Development Agency Limited (IREDA) in connection with examination of the subject “Review of Performance of Power Sector CPSUs”; Engineers India Limited (EIL), MOIL Ltd. and Shipping Corporation of India (SCI) Limited in connection with examination of the subject “Corporate Governance in CPSUs”; RashrtiyaIspat Nigam Limited (RINL), Steel Authority of India Limited (SAIL) and Kudremukh Iron Ore Company Limited (KIOCL) in connection with examination of the subject “Review of Performance of Steel Sector CPSUs”; and Visit to Hindustan Shipyard Limited (HSL) and informal discussion with representatives of HSL in connection with examination of the subject "Corporate Governance in CPSUs".
At Hyderabad:-
• Informal discussion with the representatives of Central Warehousing Corporation (CWC),India Tourism Development Corporation (ITDC) Limitedand Indian Railway Catering and Tourism Corporation (IRCTC) in connection with examination of the subject "Corporate Governance in CPSUs"; Bharat Heavy Electricals Limited (BHEL) in connection with its comprehensive examination; Bharat Dynamics Limited (BDL), Electronics Corporation of India Limited (ECIL) and Mishra Dhatu Nigam Limited (MIDHANI) in connection with examination of the subject "Corporate Governance in CPSUs"; National Mineral Development Corporation Limited (NMDC) in connection with examination of the subject "Review of Performance of Steel Sector CPSUs"; and Visit to airport facilities at Hyderabad Airport Terminal and informal discussion with representatives of Airports Authority of India (AAI) with special reference to follow up action on the First and Tenth Reports (17th LS) of the Committee on Public Undertakings on the subject “Airports Authority of India (AAI)”.
At Bengaluru:-
• Informal discussion with the representatives of Bharat Electronics Limited (BEL) and ITI Limited in connection with examination of the subject "Corporate Governance in CPSUs"; NTPC Ltd. and Power Grid Corporation of India Limited (PGCIL) in connection with examination of the subject "Review of Performance of Power Sector CPSUs"; BEML Ltd in connection with examination of the subject "Corporate Governance in CPSUs"; and Visit to Hindustan Aeronautics Limited (HAL) Complex and informal discussion with representatives of HAL in connection with its comprehensive examination.
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2
| Five days (27 September to 01 October, 2021) | Gangwar, Shri Santosh Kumar;Joshi, Shri Chandra Prakash;Lavu, Shri Sri Krishna Devarayalu;Meena, Shri Arjunlal;Mishra, Shri Janardan;Singh, Shri Sushil Kumar;Baishya, Shri Birendra Prasad;Desai, Shri Anil;Ramamurthy, Shri K.C.;Shanmugam, Shri M.; | Bhubaneswar, Kolkata and Guwahati | At Bhubaneswar:-
Informal discussion with the representatives of Life Insurance Corporation of India (LIC), General Insurance Corporation of India (GIC Re), National Insurance Company Ltd.(NICL), New India Assurance Company Ltd.(NIACL), Oriental Insurance Company Ltd.(OICL) and United India Insurance Company Ltd.(UIICL) in connection with examination of the subject “Review of Performance of Public Sector Insurance Companies”; GAIL (India) Ltd. and Oil and Natural Gas Corporation Limited (ONGC) in connection with examination of the subject “Evaluation of Research &Development activities of Maharatna CPSUs”; Indian Oil Corporation Ltd. (IOCL), Bharat Petroleum Corporation Ltd. (BPCL) and Hindustan Petroleum Corporation Ltd. (HPCL) in connection with examination of the subjects (i) “Evaluation of Research &Development activities of Maharatna CPSUs”; and (ii) “Development and Production of Bio-Fuel/Bio-Diesel by CPSUs”;Mahanadi Coalfields Ltd. (MCL) in connection with examination of the subject "Performance under CSR by Coal Sector CPSUs"; Hindustan Aeronautics Limited (HAL) in connection with examination of the subject "Hindustan Aeronautics Limited (HAL)"; National Aluminum Company Ltd. (NALCO) in connection with examination of the subject "Corporate Governance in CPSUs" and Visit to Airport facilities at Bhubaneswar Airport Terminal with special reference to follow-up action on the First Report (17th LS) of Committee on Public Undertakings on the subject "Airport Authority of India".
At Kolkata:-
Informal discussion with the representatives of Damodar Valley Corporation (DVC), MMTC Ltd. and MSTC Ltd. in connection with "Corporate Governance in CPSUs"; Visit to Garden Reach Shipbuilders &Engineers (GRSE) Ltd. complex and discussion with the representatives of GRSE on the subject “Corporate Governance in CPSUs”; Balmer & Lawrie &Co. Ltd., Hindustan Copper Limited(HCL) and Bridge & Roof Co. (India) Ltd. in connection with "Corporate Governance in CPSUs"; and The Jute Corporation of India Ltd., Braithwaite & Co. Ltd., Andrew Yule &Co. Ltd. and Kolkata Metro Rail Corporation Ltd.(KMRC) in connection with "Corporate Governance in CPSUs".
At Guwahati:-
Visit to Airport facilities at Guwahati Airport Terminal and informal discussion with the representatives of Airports Authority of India (AAI) with special reference to follow-up action on the First Report (17thLS) of Committee on Public Undertakings on the subject "Airport Authority of India"; Informal discussion with the representatives of NTPC Ltd., North Eastern Electric Power Corporation Ltd. (NEEPCO) Ltd., NHPC Power Grid Corporation Of India Ltd. (PGCIL) and Power System Operation Corporation Ltd. (POSOCO) in connection with examination of the subject “Performance under CSR by Power Sector CPSUs”; Power Finance Corporation Ltd. (PFC), Rural Electrification Corporation Limited (RECL) and Indian Renewable Energy Development Agency Limited (IREDA) in connection with examination of the subject “Performance under CSR by Power Sector CPSUs”; Container Corporation of India (CONCOR) and ECGC Ltd. in connection with its comprehensive examination; Brahmaputra Crackers &Polymer Ltd. and Numaligarh Refinery Ltd. in connection with "Corporate Governance in CPSUs"; and Oil India Limited (OIL) in connection with the examination of the subject "Oil India Limited (OIL)".
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Seventeenth Lok Sabha
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Lok Sabha:
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Information Awaited
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Action taken statement on action taken reports (ATRs)
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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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Seventh Report (Seventeenth Lok Sabha)
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Statement showing action taken by the Government on the Recommendations contained in Twenty-fourth Report (Sixteenth Lok Sabha) on 'Review of Loss Making CPSUs'.
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2
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Sixth Report (Seventeenth Lok Sabha)
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Statement showing action taken by the Government on the Recommendations contained in Twenty-second Report (Sixteenth Lok Sabha) on 'Financing of Renewable Energy Projects by Indian Renewable Energy Development Agency Limited (Based on Performance Audit Report No. 12 of 2015)'.
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3
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Twenty-fifth Report (Sixteenth Lok Sabha)
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Statement showing action taken by the Government on the Recommendations contained in Nineteenth Report (Sixteenth Lok Sabha) on 'National Highways Authority of India (NHAI)'.
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4
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Twentieth Report (Sixteenth Lok Sabha)
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Statement showing action taken by the Government on the Recommendations contained in Eleventh Report (Sixteenth Lok Sabha) on 'Planning and Implementation of Transmission Projects by Power Grid Corporation of India Limited and Grid Management by Power System Operation Corporation Limited [Based on C&AG Performance Audit Report No. 18 of 2014'.
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5
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Fourteenth Report (Sixteenth Lok Sabha)
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Statement showing action taken by the Government on the Observations/Recommendations contained in Eighth Report (Sixteenth Lok Sabha) on 'Corporate Social Responsibility in select CPSUs'.
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6
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Fifth Report (Sixteenth Lok Sabha)
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Statement showing action taken by the Government on the Observations/Recommendations contained in Thirtieth Report (Fifteenth Lok Sabha) on 'Unauthorised Withdrawal from the Escrow Account held in a fiduciary capacity on behalf of the Government of India by Mumbai International Airport (P) Limited based on Para No. 2.5 of C&AG Report No. 3 of 2011-12'.
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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