| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
|
1
|
30/09/2019
15:00
16:30
01:30
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Surya, Shri L.S. Tejasvi;Patra, Shri Sasmit;Reddy, Shri V. Vijayasai;Sen, Ms. Dola; | (i) Consideration and adoption of Memorandum No.1
(ii) To take Oral Evidence of Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) for having a status update on the follow up action taken by the Ministry of Law and Justice in respect of the following two Reports of the erstwhile Committees:-
(a) The Joint Parliamentary Committee to examine the Constitutional and Legal Position Relating to Office of Profit (14th LS), reiterated in the 28th Report of 16th Lok Sabha.
(b) A Comprehensive review of Parliament (Prevention of Disqualification) Act, 1959 - Way Forward, 28th Report (16th Lok Sabha)
| |
|
2
|
20/11/2019
15:00
16:15
01:15
| Singh, Dr. Satya Pal;Rajoria, Dr. Manoj;Sarangi, Smt. Aparajita;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Reddy, Shri V. Vijayasai; | (i) Oral evidence of the representatives of the Ministries of Law & Justice and Animal Husbandry, Dairying & Fisheries in connection with the Election/ nomination of six Members of Parliament to the Animal Welfare Board of India.
Oral evidence of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs)
(ii) Status update on the action taken by Ministry on the recommendations contained in the Report “A Comprehensive review of Parliament (Prevention of Disqualification) Act, 1959-Way Forward”, 28th Report (16th Lok Sabha);
(iii) Appointment/nomination Member of Parliament to the Committee, Board and District Level Committee constituted for Central/Districts Jails by the State Government-Reg; and
(iv) Consideration of Memorandum No.4 regarding request of Prof. Manoj Kumar Jha and Shri Rakesh Kumar Sinha, Members of Parliament, Rajya Sabha seeking clarification regarding drawing of Salary/Allowances by Teacher/ Professor of University of Delhi on being elected/nominated as Member of Parliament.
| |
|
3
|
10/12/2019
15:00
15:45
00:45
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Rajoria, Dr. Manoj;Sarangi, Smt. Aparajita;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Surya, Shri L.S. Tejasvi;Patra, Shri Sasmit;Poddar, Shri Mahesh;Reddy, Shri V. Vijayasai;Sen, Ms. Dola; | Oral evidence of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) on Draft Bill to amend the Constitution of India to define the expression 'Office of Profit' | |
|
4
|
18/11/2020
15:00
16:00
01:00
| Singh, Dr. Satya Pal;Hansdak, Shri Vijay Kumar;Sarangi, Smt. Aparajita;Patra, Shri Sasmit;Reddy, Shri V. Vijayasai; |
(i) Consideration of draft Memorandum No.5 in respect of Nomination of Members of Lok Sabha from Rajasthan to the District Planning Committees in the State; and
(ii) Draft Bill to amend the Constitution of India to define the expression ‘Office of Profit’ with reference to Ministry’s letter No.F.No.17(2)/2018-Leg III dated 13th March, 2019 to this Secretariat.
| |
|
5
|
19/11/2020
11:00
12:00
01:00
| Singh, Dr. Satya Pal;Hansdak, Shri Vijay Kumar;Surya, Shri L.S. Tejasvi;Patra, Shri Sasmit;Reddy, Shri V. Vijayasai; | (i) Requests from Prof. Manoj Jha and Shri Rakesh Kumar Sinha, Members of Parliament (RS) seeking clarification regarding drawing of Salary/Allowances by Teacher/ Professor of University of Delhi on being elected/nominated as Member of Parliament;
(ii) Request of Dr. Sukanta Majumdar, MP (LS) for Teaching/Research in the University of Gour Banga, Malda, West Bengal.; and
(iii) Consideration of draft Memorandum, No.6- Election of a Member of Rajya Sabha to the National Khadi Village Industries Board (NKVIB).
| |
|
6
|
22/02/2021
15:00
15:25
00:25
| Singh, Dr. Satya Pal;Rajoria, Dr. Manoj;Patra, Shri Sasmit;Sen, Ms. Dola; | Consideration and adoption of the draft Report regarding "Nomination of Members of Parliament to the District Planning Committees in the State of Rajasthan"; and
Consideration and adoption of the draft Report regarding "Election of one Member of Rajya Sabha to the National Khadi and Village Industries Board (NKVIB)". | The sitting could not be held for want of Quorum. |
|
7
|
15/03/2021
15:00
15:45
00:45
| Singh, Dr. Satya Pal;Hansdak, Shri Vijay Kumar;Rajoria, Dr. Manoj;Sarangi, Smt. Aparajita;Solanky, Shri Mahendra Singh;Dubey, Shri Hardwar;Patra, Shri Sasmit;Poddar, Shri Mahesh; | (i) Consideration and adoption of the draft Report regarding "Nomination of Members of Parliament to the District Planning Committees in the State of Rajasthan';
(ii) Consideration and adoption of the draft Report regarding "Election of one Member of Rajya Sabha to the National Khadi and Village Industries Board (NKVIB); and
(iii) Draft Memorandum No.3 regarding "Appointment /nomination of Members of Parliament to the Committees, Boards and District level Committees constituted for Central/District Jails by the State Government of Rajasthan". | Considered and adopted both the Reports and Memorandum No.3 without any modification. |
|
8
|
24/06/2021
11:00
11:30
00:30
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Dubey, Shri Hardwar;Patra, Shri Sasmit;Reddy, Shri V. Vijayasai;Sen, Ms. Dola; | Consideration/Adoption of Draft Report No. 03 regarding appointment/nomination of Members of Parliament to the Committee, Boards and District Level Committees constituted for Central/District Jails by the State Government of Rajasthan. | The Committee considered and adopted draft Report No. 3 without any modification. |
|
9
|
27/07/2021
15:00
16:15
01:15
| Singh, Dr. Satya Pal;Hansdak, Shri Vijay Kumar;Rajoria, Dr. Manoj;Sarangi, Smt. Aparajita;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Dubey, Shri Hardwar;Patra, Shri Sasmit;Poddar, Shri Mahesh;Sen, Ms. Dola; | Oral evidence of the representatives of the Ministry of Law and Justice in connection with the:-
(i) Requests of Prof. Manoj Jha, Shri Rakesh Kumar Sinha, MP(RS) and Dr. Sukanta Majumdar, MP (LS) seeking clarification regarding drawing of Salary/Allowances by Teacher/Professor of Universities on being elected/nominated as Member of Parliament ; and
(ii) Draft Bill to amend the Constitution of India to define the expression ‘Office of Profit’ with reference to Ministry’s letter No.F.No.17(2)/2018-Leg III dated 13th March, 2019 to this Secretariat.
| |
|
10
|
04/08/2021
15:00
15:40
00:40
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Hansdak, Shri Vijay Kumar;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Poddar, Shri Mahesh; | Oral evidence of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) to consider Memoranda Nos. 07 & 08 with respect to the Central Supervisory Board and the Indian Nursing Council, respectively. | |
|
11
|
21/09/2021
11:00
11:25
00:25
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Dubey, Shri Hardwar;Poddar, Shri Mahesh; | Oral evidence of the representatives of the Ministry of Law and Justice in connection with the requests of Prof. Manoj Kumar Jha, MP (RS) Shri Rakesh Kumar Sinha, MP (RS) and Dr. Sukanta Majumdar, MP (LS) seeking clarification regarding drawing of Salary / Allowances by Teacher / Professor of Universities on being elected / nominated as Member of Parliament along with the representatives of the following organisations :-
(i) Election Commission of India; and
(ii) University of Delhi, University Grants Commission and the Ministry of Education (Department of Higher Education). | The sitting could not be held for want of Quorum. |
|
12
|
07/12/2021
15:00
17:00
02:00
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Hansdak, Shri Vijay Kumar;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Solanky, Shri Mahendra Singh;Vallabbhaneni, Shri Balashowry;Poddar, Shri Mahesh;Reddy, Shri V. Vijayasai; | Oral evidence of the representatives of the Ministry of Law and Justice in connection with the requests of Prof. Manoj Kumar Jha, Shri Rakesh Kumar Sinha, MP (RS) and Dr. Sukanta Majumdar, MP(LS) seeking clarification regarding drawing of Salary/Allowances by Teacher/ Professor of Universities on being elected/nominated as Member of Parliament alongwith the representatives of the following organizations:-
(i) Election Commission of India; and
(ii) University of Delhi, University Grants Commission and the Ministry of Education (Department of Higher Education).
| |
|
13
|
14/12/2021
15:00
15:25
00:25
| Singh, Dr. Satya Pal;Hansdak, Shri Vijay Kumar;Rajoria, Dr. Manoj;Solanky, Shri Mahendra Singh;Dubey, Shri Hardwar;Patra, Shri Sasmit;Poddar, Shri Mahesh;Reddy, Shri V. Vijayasai; | Consideration and adoption of draft Report regarding "examination of Nomination of Members of Parliament to the Central Supervisory Board from the angle of office of profit. | |
|
14
|
22/12/2021
12:00
13:15
01:15
| Singh, Dr. Satya Pal;Rajoria, Dr. Manoj;Sarangi, Smt. Aparajita;Dubey, Shri Hardwar;Patra, Shri Sasmit;Poddar, Shri Mahesh;Reddy, Shri V. Vijayasai; | Oral evidence of the representatives of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) to consider the Memoranda Nos. 9 and 10 in connection with examination of nomination of Members of Parliament to the 'Central Committee of the Tuberculosis Association of India' and the 'Indian Nursing Council', respectively from the angle of Office of Profit. | |
|
15
|
08/02/2022
00:00
00:45
00:45
| Benny, Shri Behanan;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Vallabbhaneni, Shri Balashowry;Dubey, Shri Hardwar;Poddar, Shri Mahesh;Reddy, Shri V. Vijayasai;Sen, Ms. Dola; | Oral evidence of the representatives of the Legislative Department, the Department of Legal Affairs and the Department of Science and Technology in connection with consideration and adoption of Memorandum No.11 regarding examination of non-exempt Statutory Body, namely, the Sree Chitra Tirunal Institute for Medical Sciences and Technology (SCTIMST), Trivandrum from the angle of ‘Office of Profit’ | In absence of Dr. Satya Pal Singh, Hon'ble Chairperson, Joint Committee on Offices of Profit, under Rule 258(3), Dr. Manoj Rajoria, MP (Lok Sabha) chaired the sitting of the Committee. |
|
16
|
29/03/2022
15:00
15:10
00:10
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Rajoria, Dr. Manoj;Singh, Shri Shyam Yadav;Vallabbhaneni, Shri Balashowry;Dubey, Shri Hardwar;Patra, Shri Sasmit;Reddy, Shri V. Vijayasai;Sen, Ms. Dola; | Consideration and adoption of three draft Reports regarding examination of election of Members of Parliament to the 'Central Committee of the Tuberculosis Association of India' (CCTAI); 'Indian Nursing Council' (INC) and 'Sree Chitra Tirunal Institute for Medical Sciences and Technology (SCTIMST), Trivandrum'. | The Committee adopted the three draft Reports unanimously without any modifications. |
|
17
|
05/04/2022
15:00
16:00
01:00
| Singh, Dr. Satya Pal;Benny, Shri Behanan;Hansdak, Shri Vijay Kumar;Vallabbhaneni, Shri Balashowry;Dubey, Shri Hardwar;Patra, Shri Sasmit;Poddar, Shri Mahesh;Sen, Ms. Dola; | Oral evidence of the representatives of the Ministry of Law and Justice(Department of Legal Affairs and Legislative Department) in connection with the requests of Prof. Manoj Kumar Jha MP(LS), Shri Rakesh Sinha, MP (RS) and Dr. Sukanta Majumdar, MP(LS) seeking clarification regarding drawing of Salary/Allowances by Teacher/ Professor of Universities on being elected/nominated as Member of Parliament. | |