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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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15
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Final Action taken Statement on 15th Action Taken Report of the Committee on the recommendations contained in the 8th Report (17th Lok Sabha) on ‘Demands For Grants (2020-21)’ of the Department of Pharmaceuticals.
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2
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13
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Final Action taken Statement on the 13th Action Taken Report of the Committee on the recommendations contained in the 6th Report (17th Lok Sabha) on ‘Demands For Grants (2020-21’) of the Department of Chemicals and Petrochemicals.
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3
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11
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Final Action Taken Statements on 11th Action Taken Report (17th Lok Sabha) of the Committee on the recommendations contained in their 4th Report (17th Lok Sabha) on ‘Demands For Grants (2019-20)’ (Department of Pharmaceuticals).
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4
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9
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Final Action Taken Statements on 9th Action Taken Report (17th Lok Sabha) of the Committee on the recommendations contained in their 2nd Report (17th Lok Sabha) on ‘Demands For Grants (2019-20)’ (Department of Chemicals and Petrochemicals).
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5
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1
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Final Action Taken Statements on 1st Action Taken Report (17th Lok Sabha) of the Committee on the recommendations contained in their 54th Report (16th Lok Sabha) on subject ‘Pricing of Drugs with special reference to Drugs (Prices control) Order 2013’ (Department of Pharmaceuticals)
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6
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55
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Final Action Statement on the Fifty-Fifth Action Taken Report (16th Lok Sabha) on the observations/recommendations contained in the Forty Sixth Report (16th Lok Sabha) on the subject “Promotion and Coordination of Basic, and Other Research in Areas Related to the Pharmaceuticals Sector” of the Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals).
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7
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53
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Final Action Statement on the Fifty-Third Action Taken Report (16th Lok Sabha) on the observations/recommendations contained in the Forty Ninth Report (16th Lok Sabha) on the subject “Assam Gas Cracker Project” of the Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals).
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8
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52
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Final Action Statement on the Fifty-Second Action Taken Report (16th Lok Sabha) on the observations/recommendations contained in the Forty Fourth Report (16th Lok Sabha) on the subject Demand for Grants 2018-19 of the Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals).
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