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Social Justice & Empowerment
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Devi, Smt. Rama
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13/09/2021
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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S.No. | Name of Members | Date From |
1
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Devi, Smt. Rama
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13/09/2021
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2
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Adhikari, Shri Deepak (Dev)
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13/09/2021
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3
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Azad, Smt. Sangeeta
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13/09/2021
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4
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Bholanath (B.P. Saroj), Shri
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13/09/2021
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5
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Bisoyi, Smt. Pramila
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13/09/2021
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6
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Chazhikadan, Shri Thomas
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13/09/2021
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7
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Darbar, Shri Chhatar Singh
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13/09/2021
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8
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Gandhi, Smt. Maneka Sanjay
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13/09/2021
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9
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Hans, Shri Hans Raj
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13/09/2021
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10
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Khaleque, Shri Abdul
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13/09/2021
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11
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Koli, Smt. Ranjeeta
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13/09/2021
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12
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Kora, Smt. Geeta
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13/09/2021
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13
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Kumar, Shri Vijay
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13/09/2021
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14
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Lal, Shri Akshaibar
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13/09/2021
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15
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Prasad, Shri V. Sreenivasa
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13/09/2021
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16
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Singh, Shri Arjun
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13/09/2021
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17
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Sule, Smt. Supriya Sadanand
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13/09/2021
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18
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Sundaram, Shri K. Shanmuga
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13/09/2021
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19
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Verma, Smt. Rekha Arun
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13/09/2021
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20
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Y, Shri Devendrappa
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13/09/2021
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21
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Yepthomi, Shri Tokheho
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13/09/2021
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Members from
Rajya Sabha
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S.No. | Name of Members | Date From |
1
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Bara, Smt. Ramilaben
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13/09/2021
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2
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Biswas, Shri Abir Ranjan
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13/09/2021
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3
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Chandrasegharan, Shri N.
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13/09/2021
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4
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Geeta alias Chandraprabha, Smt.
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13/09/2021
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5
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Koragappa, Shri Narayana
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13/09/2021
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6
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Mohanta, Smt. Mamata
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13/09/2021
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7
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Verma, Shri Ramkumar
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13/09/2021
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8
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Verma, Smt. Chhaya
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13/09/2021
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1. Resigned w.e.f. 16.03.2022. 2. Retired w.e.f. 02.04.2022.
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Vacant Seat: 2
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
1
| Babu Jagjivan Ram Chhatrawas Yojana for SC boys and girls. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | Department of Social Justice and Empowerment |
2
| Scholarship Schemes for SCs, OBCs and Children of persons engaged in hazardous and unclean occupations including Evaluation studies & their implementation. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
3
| Economic Empowerment through Skill Development Schemes for SCs, OBCs, DNTs and EBCs. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
4
| Drug abuse among young persons – problems & solutions. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
5
| Schemes/programmes implemented for the welfare of SCs/OBCs under Corporate Social Responsibility (CSR). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
6
| Review of Functioning of Deendayal Disabled Rehabilitation Scheme (DDRS) | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | Department of Empowerment of Persons with Disabilities |
7
| Promotion/Research to develop indigenous aids and appliances for Divyangjan. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
8
| Review of the functioning of National Institutes established for different types of disabilities. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
9
| Review of the functioning of National Handicapped Finance and Development Corporation (NHFDC). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
10
| Schemes/programmes implemented for the welfare of Divyangjan under Corporate social responsibility (CSR). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
11
| Review of the functioning of Eklavya Model Residential Schools (EMRS). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | Ministry of Tribal Affairs. |
12
| Review of the functioning of the National Scheduled Tribes Finance and Development Corporation (NSTFDC). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
13
| Review of the functioning of the Tribal Cooperative Marketing Development Federation of India Limited (TRIFED). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
14
| Schemes for Educational and Economic empowerment of Tribals. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
15
| Schemes/programmes implemented for the welfare of Tribals under Corporate social responsibility (CSR). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
16
| Review of the functioning of the National Minorities Development and Finance Corporation (NMDFC). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | Ministry of Minority Affairs. |
17
| Review of Scholarship and fellowship Schemes for Minority Students. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
18
| Review of Skill Development/Schemes for minorities including Seekho aur Kamao, USTTAD etc. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
19
| Administration and Management of Waqf properties. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
20
| Schemes/programmes implemented for the welfare of Minorities under Corporate social responsibility (CSR). | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
21
| Priority Sector lending by Banks to SCs, STs, OBCs, differently abled persons and the Minorities. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | Ministry of Social Justice and Empowerment (Department of Social Justice and Empowerment and Department of Empowerment of Persons with Disabilities), Ministry of Tribal Affairs and Ministry of Minority Affairs. |
22
| Grants-in-aid to NGOs working for social welfare and evaluation of their functioning and performance. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | -do- |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
1
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28/10/2021
11:30
12:10
00:40
| Devi, Smt. Rama ,Bholanath (B.P. Saroj), Shri ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Koragappa, Shri Narayana ,Verma, Smt. Chhaya ,Verma, Shri Ramkumar , | Consider Memorandum No. 1 regarding selection of subjects for examination by the Committee during the year 2021-22. | 12 Members attended |
2
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15/11/2021
12:00
12:30
00:30
| Devi, Smt. Rama ,Azad, Smt. Sangeeta ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Singh, Shri Arjun ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Koragappa, Shri Narayana ,Verma, Smt. Chhaya ,Verma, Shri Ramkumar , | Consideration and adoption of the draft Report on ‘Babu Jagjivan Ram Chhatrawas Yojana (BJRCY) for SC boys and girls’. | 10 Members attended |
3
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15/12/2021
15:00
17:15
02:15
| Devi, Smt. Rama ,Bholanath (B.P. Saroj), Shri ,Bisoyi, Smt. Pramila ,Chazhikadan, Shri Thomas ,Y, Shri Devendrappa ,Khaleque, Shri Abdul ,Lal, Shri Akshaibar ,Sule, Smt. Supriya Sadanand ,Yepthomi, Shri Tokheho ,Abdulla, Shri M. Mohamed ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Mohanta, Smt. Mamata ,Verma, Shri Ramkumar , | (i) Consideration and adoption of the Three Draft ATRs 27th, 28th and 29th on Demands for Grants (2021-22) (ii) Oral Evidence of the representatives of the Ministry of Social Justice and Empowerment (Department of Social Justice and Empowerment) on the subject ‘Drug abuse among young persons – problems & solutions’ by the Standing Committee on Social Justice and Empowerment 2021-2022. | 15 Members attended |
4
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17/02/2022
11:00
13:15
02:15
| Devi, Smt. Rama ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Kumar, Shri Vijay ,Yepthomi, Shri Tokheho ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Verma, Shri Ramkumar , | (i) Oral evidence of the representatives of the Department of Social Justice and Empowerment (Ministry of Social Justice and Empowerment) on their Demands for Grants (2022-23).
| 11 Members Attended |
5
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17/02/2022
15:00
16:50
01:50
| Devi, Smt. Rama ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Kumar, Shri Vijay ,Yepthomi, Shri Tokheho ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Verma, Shri Ramkumar , | (ii) Oral evidence of the representatives of the Ministry of Tribal Affairs on their Demands for Grants (2022-23). | 11 Members Attended |
6
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18/02/2022
11:00
13:31
02:31
| Devi, Smt. Rama ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Kumar, Shri Vijay ,Yepthomi, Shri Tokheho ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Verma, Smt. Chhaya ,Verma, Shri Ramkumar , | (i) Oral evidence of the representatives of the Department of Empowerment of Persons with Disabilities (Ministry of Social Justice and Empowerment) on their Demands for Grants (2022-23).
| 12 Members attended |
7
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18/02/2022
15:00
16:30
01:30
| Devi, Smt. Rama ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Koli, Smt. Ranjeeta ,Kumar, Shri Vijay ,Yepthomi, Shri Tokheho ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Verma, Smt. Chhaya ,Verma, Shri Ramkumar , | Oral evidence of the representatives of the Ministry of Minority Affairs on their Demands for Grants (2022-23). | 12 Members attended |
8
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11/03/2022
15:00
15:30
00:30
| Devi, Smt. Rama ,Bisoyi, Smt. Pramila ,Chazhikadan, Shri Thomas ,Gandhi, Smt. Maneka Sanjay ,Khaleque, Shri Abdul ,Koli, Smt. Ranjeeta ,Verma, Smt. Rekha Arun ,Biswas, Shri Abir Ranjan ,Geeta alias Chandraprabha, Smt. ,Verma, Shri Ramkumar , | Consideration and adoption of the Draft Report on Demands for Grants (2022-23) of the Ministry Tribal Affairs. | 10 Members attended |
9
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22/03/2022
10:30
11:00
00:30
| Devi, Smt. Rama ,Azad, Smt. Sangeeta ,Bholanath (B.P. Saroj), Shri ,Khaleque, Shri Abdul ,Koli, Smt. Ranjeeta ,Kora, Smt. Geeta ,Sule, Smt. Supriya Sadanand ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Biswas, Shri Abir Ranjan ,Geeta alias Chandraprabha, Smt. ,Koragappa, Shri Narayana ,Verma, Shri Ramkumar , | Consideration and adoption of Draft Reports on Demands for Grants (2022-23) in respect of the following Departments/Ministry: (i) Department of Social Justice and Empowerment; (ii) Department of Empowerment of Persons with Disabilities (Divyangjan); and (iii) Ministry of Minority Affairs.
| 13 Members attended |
10
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31/03/2022
15:00
16:45
01:45
| (1)Devi, Smt. Rama , (2)Azad, Smt. Sangeeta , (3)Bisoyi, Smt. Pramila , (4)Chazhikadan, Shri Thomas , (5)Darbar, Shri Chhatar Singh , (6)Y, Shri Devendrappa , (7)Khaleque, Shri Abdul , (8)Kora, Smt. Geeta , (9)Sule, Smt. Supriya Sadanand , (10)Verma, Smt. Rekha Arun , (11)Yepthomi, Shri Tokheho , (12)Bara, Smt. Ramilaben , (13)Biswas, Shri Abir Ranjan , (14)Geeta alias Chandraprabha, Smt. , (15)Koragappa, Shri Narayana , (16)Mohanta, Smt. Mamata , | (i) Consideration and adoption of draft Report of the Ministry of Tribal Affairs on the subject ‘Review of the Functioning of Eklavya Model Residential Schools (EMRS)’.
(ii) To take Oral Evidence of the representatives of the Ministry of Minority Affairs on the subject ‘Review of the functioning of the National Minorities Development and Finance Corporation (NMDFC). | 16 Members attended |
11
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07/04/2022
15:00
17:35
02:35
| (1) Devi, Smt. Rama , (2) Azad, Smt. Sangeeta , (3)Chazhikadan, Shri Thomas , (4) Darbar, Shri Chhatar Singh , (5)Y, Shri Devendrappa , (6) Khaleque, Shri Abdul , (7)Lal, Shri Akshaibar , (8)Yepthomi, Shri Tokheho , (9)Bara, Smt. Ramilaben , (10) Biswas, Shri Abir Ranjan , (11) Geeta alias Chandraprabha, Smt. , (12) Chandrasegharan, Shri N. , (13) Mohanta, Smt. Mamata , (14) Verma, Smt. Chhaya , (15) Verma, Shri Ramkumar , | (i) Evidence of the representatives of the Department of Empowerment of Persons with Disabilities (Ministry of Social Justice and Empowerment) on the subject 'Review of the functioning of the Deendayal Disabled Rehabilitation Scheme (DDRS)' including rehabilitation of Leprosy Cured Persons (LCPs). (ii) Interaction with the representatives of Samdrushti Kshamata Vikas Evam Anusandhan mandal (SAKSHAM), NGO for Welfare of LCPs. | 15 Members attended |
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Schedules of Committee Meetings
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
1
| 30th APRIL, 2022 TO 06th MAY, 2022 | Devi, Smt. Rama;Azad, Smt. Sangeeta;Bholanath (B.P. Saroj), Shri;Bisoyi, Smt. Pramila;Chazhikadan, Shri Thomas;Darbar, Shri Chhatar Singh;Khaleque, Shri Abdul;Koli, Smt. Ranjeeta;Lal, Shri Akshaibar;Y, Shri Devendrappa;Bara, Smt. Ramilaben;Biswas, Shri Abir Ranjan;Chandrasegharan, Shri N.;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Mohanta, Smt. Mamata;Verma, Shri Ramkumar;Verma, Smt. Chhaya; | STUDY VISIT PROGRAMME OF THE STANDING COMMITTEE ON SOCIAL JUSTICE AND EMPOWERMENT (2021-22) TO VARANASI, LUCKNOW, MUMBAI AND GUWAHATI FROM 30th APRIL, 2022 TO 06th MAY, 2022 | Discussion with Vice Chancellor, representatives of Banaras Hindu University and the Ministry of Education on the implementation of various welfare schemes of the Government for SCs, STs, OBCs, Minorities and Disabled Students.
Discussion with representatives of Department of Social Justice and Empowerment and CMD, National Safai Karamcharis Finance and Development Corporation with regard to the implementation of welfare schemes of the Government for Safai Karamcharies and their dependents.
Discussion with representatives of National Highway Authority of India and Ministry of Road Transport and Highways with regard to the implementation of various welfare schemes for SCs, STs, OBCs and Persons with Disabilities in their organization including CSR activities of Authority alongwith its impact on SCs, STs, OBCs and Divyangjan
Discussion with the representatives of Bank of Baroda and Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, Minorities and Persons with Disabilities in Uttar Pradesh and with the representatives of Baroda UP Gramin Bank on the initiatives taken by them for the welfare of SCs, STs, Minorities and Persons with Disabilities in Uttar Pradesh in coordination with NSFDC.
Discussion with the representatives of Department of Social Justice and Empowerment and the Programme Implementing Agencies/State Channelizing Agencies with regard to the work undertaken by them in Uttar Pradesh under various schemes of the Department.
Discussion with the representatives of Industrial Finance Corporation of India (IFCI) and Ministry of Finance (Department of Financial Services) regarding role of the Corporation in implementation of the Venture Capital Fund Scheme for SCs, OBCs and EBCs and CSR activities of the organisation alongwith its impact on SCs, STs, OBCs and Divyangjan.
Discussion with the representatives of Ministry of Minority Affairs, National Wakf Development Corporation Ltd. (NAWADCO), etc regarding development of wakf properties and socio-economic empowerment including Skill Development Initiatives undertaken by the Ministry for Minorities in the State of Uttar Pradesh.
Discussion with the representatives of Bank of India and Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Persons with Disabilities in Uttar Pradesh.
Discussion with representatives of Indian Railway Catering and Tourism Corporation (IRCTC) and the Ministry of Railways on the implementation of various welfare schemes of the Government for SCs, STs, OBCs, and Persons with the Disabilities in their organization and CSR activities of the Corporation alongwith its impact on SCs, STs, OBCs and Divyangjan.
Discussion with representatives of Western Coalfields Ltd and Ministry of Coal on the implementation of various welfare schemes of the Government for SCs, STs, OBCs, and Persons with Disabilities in their organization and CSR activities of the organization alongwith its impact on SCs, STs, OBCs and Divyangjan.
Discussion with the representatives of Department of
Social Justice and Empowerment, Concerned Department of State Government and Implementing Agencies with regard to the implementation of various schemes of the Department of Social Justice and Empowerment to prevent drug abuse, treatment and rehabilitation of addicts in the State of Maharashtra.
Interaction with the representatives Ministries of Tribal Affairs and Minority Affairs along with Project Implementing Agencies (PIAs)/State channelizing Agencies (SCAs) with regard to the work undertaken by the them in the Maharashtra Region under various Schemes of the Ministries of Tribal Affairs and Minority Affairs for the welfare of STs and Minorities in the Region.
Discussion with representatives of Mumbai Rail Vikas Corporation Ltd. (MRVC) and the Ministry of Railways on the implementation of various welfare schemes of the Government for SCs, STs OBCs and Divyangjan.
Discussion with the representatives of
Bank of Maharashtra and the Ministry of Finance (Department of financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Persons with Disabilities .
Visit to Ali Yavar Jung National Institute of Speech and Hearing Disabilities (AYJNISHD) to see the functioning of the Institute and discussion with the representatives of the Institute and the Department of Empowerment of Persons with Disabilities on the working of AYJNISHD.
Discussion with the representatives of North Eastern Electric Power Corporation Limited (NEEPCO) and Ministry of Power with regard to the implementation of various welfare schemes of the Government for SCs, STs, OBCs and Persons with Disabilities in their organization and CSR activities of the Corporation alongwith its impact on SCs, STs, OBCs and Divyangjan.
Visit to Down Town Charity Trust and Discussion with the representatives of the Trust and Ministry of Minority Affairs with regard to Skill Development Training imparted under various Skill Development schemes /Programmes of the Ministry.
Discussion with the representatives of TRIFED and Ministry of Tribal affairs on Review of the functioning of the Tribal Cooperative Marketing Development Federation of India Limited (TRIFED) in North Eastern States.
Meeting with the representatives of Assam Gramin Vikas Bank regarding impact analysis of benefits assisted through National Scheduled Tribes Finance and Development Corporation (NSTFDC).
Discussion with the representatives of Central Bank of India and the Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Persons with Disabilities.
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2
| 20.11.2021 to 25.11.2021 | Devi, Smt. Rama, Azad, Smt. Sangeeta, Bholanath (B.P. Saroj), Shri, Bisoyi, Smt. Pramila, Darbar, Shri Chhatar Singh, Y, Shri Devendrappa, Koli, Smt. Ranjeeta, Kora, Smt. Geeta, Bara, Smt. Ramilaben, Biswas, Shri Abir Ranjan, Chandrasegharan, Shri N., Mohanta, Smt. Mamata, Koragappa, Shri Narayana, Verma, Smt. Chhaya, Verma, Shri Ramkumar , | Chennai (Mahabalipuram), Bengaluru and Goa | Chennai-(i) Interacted with the representatives of Project Implementing Agencies (PIAs)/State Channelizing Agencies (SCAs) with regard to the work undertaken by them in the Tamil Nadu Region under various Schemes of the Departments of Social Justice and Empowerment and Empowerment of Persons with Disabilities for the welfare of SCs, OBCs and Divyangjan in the Region. Followed by discussion with the representatives of NSCFDC, NHFDC and the Departments of Social Justice and Empowerment and Empowerment of Persons with Disabilities; (ii) Held discussion with the representatives of Indian Renewable Energy Development Agency Limited (IREDA) and the Ministry of New and Renewable Energy regarding reservation to SCs, STs, OBCs and Divyangjan in IREDA and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iii) Held discussion with the representatives of Neyveli Lignite Corporation India Limited (NLC India Ltd.) and the Ministry of Coal regarding reservation to SCs, STs, OBCs and Divyangjan in NLC India Ltd. and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iv) Interacted with the representatives of Project Implementing Agencies (PIAs)/State Channelizing Agencies (SCAs) with regard to the work undertaken by them in the Tamil Nadu Region under various Schemes of the Ministries of Tribal Affairs and Minority Affairs for the welfare of STs and Minorities in the Region. Followed by discussion with the representatives of NSTFDC and NMDFC and the Ministries of Tribal Affairs and Minority Affairs; (v) Held discussion with the representatives of Department of Empowerment of Persons with Disabilities and ALIMCO regarding implementation of Scheme of Assistance to Disabled Persons for Purchase/Fitting of Aids/Appliances (ADIP) in the State of Tamil Nadu; (vi) Held discussion with the representatives of Department of Empowerment of Persons with Disabilities, concerned Department of State Government and Implementing Agencies regarding implementation of Scheme for Implementation of the Rights of Persons with Disabilities Act, 2016 (SIPDA); (vii) Held discussion with the representatives of Indian Oil Corporation Limited (IOCL) and Ministry of Petroleum and Natural Gas regarding reservation to SCs, STs, OBCs and Divyangjan in IOCL and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (viii) Held discussion with the representatives of Tamil Nadu Wakf Board, National Wakf Development Corporation Ltd. (NAWADCO) and Ministry of Minority Affairs regarding development of wakf properties and socio-economic empowerment of Minorities; (ix) Held discussion with the representatives of Minerals and Metals Trading Corporation (MMTC) and Ministry of Commerce and Industry (Department of Commerce) regarding reservation to SCs, STs, OBCs and Persons with Disabilities in MMTC and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; and (x) Held discussion with the representatives of Indian Bank and Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Divyangjan.
Bengaluru - (i) Held discussion with the representatives of the Department of Social Justice and Empowerment and the Ministry of Tribal Affairs along with the Implementing Agencies in the States of Tamil Nadu and Karnataka with regard to the implementation of Babu Jagjivan Ram Chhatrawas Yojana (BJRCY) and Eklavya Model Residential School Scheme (EMRS) respectively in the States of Tamil Nadu and Karnataka; (ii) Held discussion with the representatives of Bharat Heavy Electricals Limited (BHEL) and Ministry of Heavy Industries and Public Enterprises (Department of Heavy Industries) regarding reservation to SCs, STs, OBCs and Divyangjan in the BHEL and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iii) Held discussion with the representatives of National Buildings Construction Corporation Ltd. (NBCC) and Ministry of Housing and Urban Affairs regarding reservation to SCs, STs, OBCs and Divyangjan in NBCC and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iv) Held discussion with the representatives of Bharat Earth Movers Limited (BEML) and Ministry of Defence regarding reservation to SCs, STs, OBCs and Divyangjan in BEML and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; and (v) Held discussion with the representatives of Canara Bank and Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Divyangjan.
Goa-(i) Interacted with the representatives of Project Implementing Agencies (PIAs)/State Channelizing Agencies (SCAs) with regard to the work undertaken by them in the Goa Region under various Schemes of the Departments of Social Justice and Empowerment and Empowerment of Persons with Disabilities for the welfare of SCs, OBCs and Divyangjan in the Region. Followed by discussion with the representatives of NSCFDC, NHFDC and the Departments of Social Justice and Empowerment and Empowerment of Persons with Disabilities; (ii) Held discussion with the representatives of Oil and Natural Gas Corporation Limited (ONGC) and Ministry of Petroleum and Natural Gas regarding reservation to SCs, STs, OBCs and Persons with Disabilities in ONGC and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iii) Held discussion with the representatives of Airports Authority of India (AAI) and Ministry of Civil Aviation regarding reservation to SCs, STs, OBCs and Persons with Disabilities in AAI and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (iv) Held discussion with the representatives of Department of Social Justice and Empowerment, concerned Department of State Government and Implementing Agencies with regard to the implementation of various Schemes of the Department of Social Justice and Empowerment to prevent drug abuse, treatment and rehabilitation of addicts in the State of Goa; (v) Held discussion with the representatives of Container Corporation of India Limited (CONCOR) and Ministry of Railways regarding reservation to SCs, STs, OBCs and Divyangjan in CONCOR and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (vi) Interacted with the representatives of Project Implementing Agencies (PIAs)/State Channelizing Agencies (SCAs) with regard to the work undertaken by them in the Goa Region under various Schemes of the Ministries of Tribal Affairs and Minority Affairs for the welfare of STs and Minorities in the Region. Followed by discussion with the representatives of NSTFDC and NMDFC and the Ministries of Tribal Affairs and Minority Affairs; (vii) Held discussion with the representatives of Hindustan Petroleum Corporation Ltd. (HPCL) and Ministry of Petroleum and Natural Gas regarding reservation to SCs, STs, OBCs and Divyangjan in HPCL and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (viii) Held discussion with the representatives of Shipping Corporation of India (SCI) and Ministry of Ports, Shipping and Waterways regarding reservation to SCs, STs, OBCs and Divyangjan in SCI and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; (ix) Held discussion with the representatives of Steel Authority of India Limited (SAIL) and Ministry of Steel regarding reservation to SCs, STs, OBCs and Divyangjan in SAIL and the CSR initiatives along with its impact on SCs, STs, OBCs and Divyangjan; and (x) Held discussion with the representatives of Union Bank of India and Ministry of Finance (Department of Financial Services) on Priority Sector lending to SCs, STs, OBCs, Minorities and Divyangjan. |
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| 06.09.2021 to 10.09.2021 | Devi, Smt. Rama ,Azad, Smt. Sangeeta ,Bisoyi, Smt. Pramila ,Chazhikadan, Shri Thomas ,Darbar, Shri Chhatar Singh ,Y, Shri Devendrappa ,Khaleque, Shri Abdul ,Kumar, Shri Vijay ,Lal, Shri Akshaibar ,Koli, Smt. Ranjeeta ,Biswas, Shri Abir Ranjan ,Verma, Shri Ramkumar ,Baidya, Smt. Jharna Das ,Bara, Smt. Ramilaben ,Geeta alias Chandraprabha, Smt. ,Mohanta, Smt. Mamata ,Koragappa, Shri Narayana ,Ramji, Shri , | Amritsar, Srinagar and Jammu | Amritsar: (i) Discussion with the representatives of Small Industries development Bank of India (SIDBI) on “Priority Sector Lending to SCs, STs, OBCs, Persons with Disabilities and the Minorities”; (ii) Interacted with the representatives of Project Implementing Agencies (PIAs). Followed by discussion with the representatives of the Ministry of Minority Affairs and the Project Implementing Agencies (PIAs) with regard to the work under taken by PIAs in the Punjab Region under “Seekho and Kamao Scheme”; (iii) Discussion with the representatives of Punjab and Sind Bank on “Priority Sector Lending to SCs, STs, OBCs, Persons with Disabilities and the Minorities”; and (iv) Discussion with the representatives of Punjab Scheduled Castes Land Development and Finance Corporation Limited and the representatives of NSFDC regarding impact analysis of the Micro Credit Finance Scheme.
Srinagar: (i) Discussion with the representatives of National Hydro Electric Power Corporation Limited (NHPC) and Ministry of Power regarding reservation to SCs STs, OBCs and Persons with Disabilities in NHPC and the CSR initiatives alongwith its impact on SCs, STs, OBCs and Persons with Disabilities; (ii) Visited Composite Regional Centre For Skill Development, Rehabilitation and Empowerment of Persons with Disabilities (Divyangjan), Srinagar and Members planted trees on the premises of the Institute. Followed by briefing on the functioning of the Institute and its achievements; (iii) Interacted with beneficiaries of J&K women Development Corporation with regard to the impact of various schemes of NMDFC. Followed by discussion with the representatives of Jammu and Kashmir Women’s Development Corporation (SCA to NMDFC) and representatives of Ministry of Minority affairs and NMDFC regarding implementation of various Schemes of NMDFC in the region; (iv) Discussion with the representatives of Jammu and Kashmir SCs, STs and BC Development Corporation regarding Impact Analysis of the Micro Credit Finance Scheme in Kashmir, (v) Discussion with the representatives of Gas Authority of India Ltd. (GAIL) and the Ministry of Petroleum and Natural Gas regarding reservation to SCs, STs, OBCs and Persons with Disabilities and the CSR initiatives along with its impact on SCs, STs, OBCs and Persons with Disabilities; (vi) Discussion with the representatives of J&K Grameen Bank and the representatives of NSTFDC and NSFDC with regard to the implementation of various financing schemes for the welfare of STs and SCs in the region; (vii) Discussion with the representatives of The Tribal Cooperative Marketing Development Federation of India Limited (TRIFED) and the Ministry of Tribal Affairs regarding Market Development for Tribal Products/Produces from the region.
Jammu: (i) Discussion with the representatives of Bharat Sanchar Nigam Limited (BSNL) and Ministry of Communications (Department of Telecommunications regarding reservation to SCs, STs, OBCs and Persons with Disabilities in BSNL and the CSR initiatives along with its impact on SCs, STs, OBCs and Persons with Disabilities; (ii) Discussion with the representatives of UCO Bank on Priority Sector Lending to SCs, STs, OBCs, Minority and Persons with Disabilities; (iii) Discussion with the representatives of J&K Bank Limited on Priority Sector Lending to SCs, STs, OBCs, Persons with Disabilities and the Minorities; (iv) Discussion with the representatives of Ministry of Tribal Affairs and Department of Social Justice and Empowerment with regard to the implementation of Eklavya Model Residential School Scheme (EMRS) and Babu Jagjivan Ram Chhatrawas Yojana (BJRCY) in the UTs of Jammu and Kashmir.
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| 20.01.2020 TO 23.01.2020 (4 DAYS) | Devi, Smt. Rama ,Kumar, Shri Vijay ,Y, Shri Devendrappa ,Balli, Shri Durga Prasad Rao ,Prince Raj, Shri ,Azad, Smt. Sangeeta ,Koli, Smt. Ranjeeta ,Pfoze, Dr. Lorho S. ,Kora, Smt. Geeta ,Kumar, Shri Dhanush M ,Baidya, Smt. Jharna Das ,Hembram, Smt. Sarojini ,Biswas, Shri Abir Ranjan ,Syiem, Smt. Wansuk ,Verma, Shri Ramkumar ,Punia, Shri P.L. , | (BENGALURU, CHENNAI AND PUDUCHERRY)
Organizations visited: National Institute for Empowerment of Persons with Multiple Disabilities (NIEPMD), Chennai and Sharon Society of Pondicherry (Puducherry)
| Reservation to SCs, STs, OBCs and Persons with Disabilities in HAL, Market Development for Tribal Products/Produce, Priority Sector lending to SCs, STs, OBCs, Minorities and Persons with Disabilities in Canara Bank, Development of Waqf Properties and socio-economic empowerment of Minorities, Reservation to SCs, STs, OBCs, and Persons with Disabilities in GAIL, Reservation to SCs, STs, OBCs, and Persons with Disabilities in NLC India Limited, Implementation of various schemes for welfare and development of Scheduled Tribes, Priority Sector lending to SCs, STs, OBCs, Minorities and Persons with Disabilities in Indian Overseas Bank, Impact analysis of Micro Credit Finance Scheme of NSFDC in the State of Tamil Nadu, Reservation to SCs, STs, OBCs and Persons with Disabilities in Power Grid Corporation of India Ltd., Development of human resource for training, rehabilitation, education, employment and social development of persons with Multiple Disabilities in National Institute for Empowerment of Persons with Multiple Disabilities (NIEPMD) and Implementation of various welfare schemes for the old aged people and Rehabilitation of Persons with Disabilities in Sharon Society of Pondicherry (Puducherry). |
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Seventeenth Lok Sabha
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Lok Sabha:
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Information Awaited
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Action taken statement on action taken reports (ATRs)
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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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17th
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Statement showing Final Action Taken by the Government on the observations/recommendations contained in the Seventeenth Report (Seventeenth Lok Sabha) of the Standing Committee on Social Justice and Empowerment (2020-21) on action taken by the Government on the observations/recommendations contained in the Eighth Report of the Committee on ‘Demands for Grants
(2020-21)’ of the Ministry of Minority Affairs.
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2
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13th
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Statement showing Final Action Taken by the Government on the observations/recommendations contained in the Thirteenth Report (Seventeenth Lok Sabha) of the Standing Committee on Social Justice and Empowerment (2019-20) on action taken by the Government on the observations/recommendations contained in the Fourth Report of the Committee on ‘Demands for Grants (2019-20)’ of the Ministry of Minority Affairs.
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3
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66th
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Final Action Taken by the Government on the observation/recommendations contained in the Sixty-sixth Report (Sixteenth Lok Sabha) of the Standing Committee on Social Justice and Empowerment (2018-19) on action taken by the Government on the observation/recommendations contained in the Sixty-second Report of the Committee (2017-18) on ‘Implementation of Scheme of Multi-sectoral Development Programme (MsDP)/Pradhan Mantri Jan Vikas Karyakram (PMJVK)’ of the Ministry of Minority Affairs.
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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