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Committee

Committee Name :	Committee on Welfare of Other Backward Classes
Chairperson Name :	Singh, Shri Ganesh
Date of Constitution :	31/07/2019
Telephone :	23312604 / 23323644
Email :	sganesh[at]sansad[dot]nic[dot]in

Introduction Composition Subject Selected Bills Referred Sittings Schedules Study Tours Reports Presented Statement Press Release More Info

Seventeenth Lok Sabha

Lok Sabha:

Year:

Members from

Lok Sabha

S.No.

Name of Members

Date From

Singh, Shri Ganesh

31/07/2019

Bandi, Shri Sanjay Kumar

31/07/2019

Bidhuri, Shri Ramesh

31/07/2019

Jagathrakshakan, Shri S.

31/07/2019

Jothimani, Smt S.

31/07/2019

Kamait, Shri Dileshwar

31/07/2019

Khadse, Smt. Raksha Nikhil

31/07/2019

Lokhande, Shri Sadashiv Kisan

31/07/2019

Maurya, Dr. Sanghamitra

31/07/2019

Munde, Dr. Pritam Gopinath

31/07/2019

Nath, Shri Balak

31/07/2019

Nishad, Shri Ajay

31/07/2019

Patel, Shri Parbatbhai Savabhai

31/07/2019

Patil, Shri Kapil Moreshwar

31/07/2019

Ram, Shri Shiromani

31/07/2019

Sahoo, Shri Mahesh

31/07/2019

Seth, Shri Sanjay

31/07/2019

Sudhakaran, Shri Kumbakudi

31/07/2019

Verma, Shri Rajesh

31/07/2019

Yadav, Shri Ashok Kumar

31/07/2019

Members from Rajya Sabha

S.No.

Name of Members

Date From

Banda Prakash, Dr.

31/07/2019

Dudi, Shri Ram Narain

31/07/2019

Elangovan, Shri T.K.S.

31/07/2019

Hariprasad, Shri B.K.

31/07/2019

Nishad, Shri Vishambhar Prasad

31/07/2019

Ragesh, Shri K.K.

31/07/2019

Thakur, Shri Ram Nath

31/07/2019

Verma, Smt. Chhaya

31/07/2019

Vijila Sathyananth, Smt.

31/07/2019

Yadav, Shri Harnath Singh

31/07/2019

Seventeenth Lok Sabha

Lok Sabha:

Year:

Subject Selected

S.No.

Name of the Subject

Ministry/Department

Being Considered by Main Committee or a Sub Committee

Remarks

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Agriculture

AGRICULTURE

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Department of Atomic Energy (DAE)

ATOMIC ENERGY

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Chemicals and Fertilizers

CHEMICALS AND FERTILIZERS

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Civil Aviation

CIVIL AVIATION

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in: (i) Bharat Sanchar Nigam Limited (BSNL) (ii) Mahanagar Telephone Nigam Limited (MTNL) (iii) Department of Posts

COMMUNICATIONS AND INFORMATION TECHNOLOGY

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Coal

COAL

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Defence

DEFENCE

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in Public Sector Banks/Financial Institutions/Insurance Companies/other Departments.

FINANCE

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in All India Institute of Medical Sciences and other Central Government Hospitals/Medical Institutions

HEALTH AND FAMILY WELFARE

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Heavy Industries & Public Enterprises

HEAVY INDUSTRIES AND PUBLIC ENTERPRISES

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in (i) the Union Territories; and (ii) PSUs and other organisations/Police/Para-Military Forces under the Ministry of Home Affairs.

HOME AFFAIRS

Main Committee

Measures undertaken to secure representation of OBCs in admissions, employment and for their welfare in (i) Universities and other higher educational/technical institutions; and (ii) Institutions/Organisations under Department of School Education and Literacy

HUMAN RESOURCE DEVELOPMENT

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Labour & Employment

LABOUR AND EMPLOYMENT

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Mines

MINES

Main Committee

(i) Formulation and implementation of Reservation Policy for OBCs in the posts and services under Government of India and Union Territories and Welfare measures for them. (ii) Measures undertaken to secure representation of OBCs in employment and for their welfare in various Departments/Organisations/Institutions under Department of Personnel and Training (DoPT)

PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Petroleum & Natural Gas.

PETROLEUM AND NATURAL GAS

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Power

POWER

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in Railways

RAILWAYS

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in various Port Trusts and other organisations under Ministry of Shipping

SHIPPING

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Skill Development

SKILL DEVELOPMENT AND ENTERPRENEURSHIP

Main Committee

Implementation of various measures/schemes for Welfare of OBCs

SOCIAL JUSTICE AND EMPOWERMENT

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Steel

STEEL

Main Committee

Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs other organisations under Ministry of Urban Development

HOUSING AND URBAN AFFAIRS

Main Committee

Seventeenth Lok Sabha

Lok Sabha:

Bills Referred / Longterm Policy

Information Awaited

Seventeenth Lok Sabha

Lok Sabha:

Year:

Sittings

S.No.

Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)

Members Present

Subject Considered

Remarks

31/07/2019
15:00
16:00
01:00

Shri Ganesh Singh, Shri Ramesh Bidhuri, Smt S. Jothimani, Shri Dileshwar Kamait, Shri Bandi Sanjay Kumar, Shri Sadashiv Kisan Lokhande, Dr. (Smt) Pritam Gopinathrao Munde, Shri Balak Nath, Shri Ajay Nishad, Dr. Sanghmitra Maurya, Shri Parbatbhai Savabhai Patel, Shri Mahesh Sahoo, Shri Sanjay Seth, Shri K. Sudhakaran, Shri Rajesh Verma, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri T.K.S. Elangovan, Shri B.K. Hariprasad, Shri Vishambhar Prasad Nishad, Dr. Banda Prakash, Smt. Vijila Sathyananth, Shri Ram Nath Thakur, Smt. Chhaya Verma, Shri Harnath Singh Yadav

For considering Memorandum No. 1 for examination of subject during the year 2019-20.

06/08/2019
15:00
16:25
01:25

Shri Ganesh Singh, Shri S. Jagathrakshakan, Smt S. Jothimani, Shri Dileshwar Kamait, Smt. Raksha Nikhil Khadse, Shri Bandi Sanjay Kumar, Dr. Pritam Gopinath Munde, Shri Balak Nath, Shri Ajay Nishad, Dr. Sanghamitra Maurya, Shri Parbatbhai Savabhai Patel, Shri Kapil Moreshwar Patil, Shri Mahesh Sahoo, Shri Sanjay Seth, Shri Ram Shiromani, Shri K. Sudhakaran, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri T.K.S. Elangovan, Shri B.K. Hariprasad, Shri Vishambhar Prasad Nishad, Dr. Banda Prakash, Shri K.K. Ragesh, Smt. Vijila Sathyananth, Smt. Chhaya Verma

Briefing by the representatives of the Ministry of Social Justice and Empowerment, Ministry of Personnel, Public Grievances and Pensions (Department of Personnel and Training) and National Commission for Backward Classes on the following issues: (i) Formulation and implementation of reservation policy and welfare measures for OBCs; (ii) Functioning of National Commission for Backward Classes (NCBC) and (iii) Recommendations of the Committee on Welfare of OBCs contained in their Twenty First Report (Sixteenth Lok Sabha) on “Rationalisation of Creamy Layer in employment for OBCs in the posts and services under Government of India including UTs, PSUs, etc.”

06/08/2019
16:30
16:50
00:20

To take evidence of the representatives of the Reserve Bank of India in connection with the examination of the subject ‘Measures undertaken to secure representation of OBCs in employment and for their welfare in Reserve Bank of India’.

09/09/2019
11:00
12:25
01:25

Shri Ganesh Singh, Shri Ramesh Bidhuri, Shri Dileshwar Kamait, Shri Bandi Sanjay Kumar, Shri Sadashiv Kisan Lokhande, Shri Ajay Nishad, Dr. Sanghmitra Maurya, Shri Ram Shiromani, Shri Rajesh Verma, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri T.K.S. Elangovan, Shri B.K. Hariprasad, Shri Vishambhar Prasad Nishad, Dr. Banda Prakash, Shri K. K. Ragesh, Smt. Vijila Sathyananth, Shri Ram Nath Thakur, Smt. Chhaya Verma, Shri Harnath Singh Yadav

Discussion with the representatives of the Ministry of Social Justice & Empowerment and Ministry of Personnel, Public Grievances and Pensions (Department of Personnel & Training) on the subject “Impact of decision of some State Governments on OBC Quota”.

09/09/2019
12:30
13:00
00:30

Discussion with the representatives of the State Governments of Madhya Pradesh and Chhattisgarh on the subject “Impact of decision of some State Governments on OBC Quota”.

09/09/2019
14:00
15:00
01:00

To take evidence of the representatives of the Ministry of Power, NTPC and NHPC on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under the Ministry of Power”.

09/09/2019
15:00
16:25
01:25

To take evidence of the representatives of the Ministry of Petroleum and Natural Gas, Oil and Natural Gas Corporation (ONGC) and Bina Refinery on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under the Ministry of Petroleum & Natural Gas”.

25/10/2019
11:00
11:52
00:52

Shri Ganesh Singh, Shri Ramesh Bidhuri, Smt S. Jothimani, Shri Dileshwar Kamait, Shri Ajay Nishad, Dr. Sanghamitra Maurya, Shri Ram Shiromani, Shri Rajesh Verma, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri T.K.S. Elangovan, Shri B.K. Hariprasad, Shri Vishambhar Prasad Nishad, Dr. Banda Prakash, Shri K.K. Ragesh, Smt. Vijila Sathyananth, Shri Ram Nath Thakur, Smt. Chhaya Verma, Shri Harnath Singh Yadav

Discussion with the representatives of the State Government of Uttar Pradesh regarding reservation policy and programme followed by the State Government and UP Higher Education Service Commission for the welfare of OBCs.

25/10/2019
12:00
13:05
01:05

Discussion with the representatives of the Ministry of Human Resource Development, Ministry of Defence, University Grants Commission (UGC) and Kendriya Vidyalaya Sangathan (KVS) regarding reservation in admission for OBCs/SCs/STs in (i) Universities and other higher educational/technical institutions; (ii) Kendriya Vidyalayas and Navodaya Vidyalayas; and (iii) Sainik Schools and Rashtriya Indian Military Schools.

25/10/2019
14:00
15:25
01:25

To take evidence of the representatives of the Ministry of Coal, Coal India Ltd. (CIL), South Eastern Coalfields Ltd (SECL) and Northern Coalfields Ltd (NCL) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Coal”.

25/10/2019
15:45
16:50
01:05

To take evidence of the representatives of the Department of Fertilizers, National Fertilizers Ltd (NFL) and Rashtriya Chemicals & Fertilizers Ltd. (RCFL) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Chemicals and Fertilizers”.

18/11/2019
15:00
16:15
01:15

Shri Ganesh Singh, Shri Ramesh Bidhuri, Shri S. Jagathrakshakan, Smt S. Jothimani, Shri Dileshwar Kamait, Smt. Raksha Nikhil Khadse, Shri Bandi Sanjay Kumar, Dr. (Smt.) Pritam Gopinath Munde, Shri Balak Nath, Dr. Sanghamitra Maurya, Shri Parbatbhai Savabhai Patel, Shri Kapil Moreshwar Patil, Shri Mahesh Sahoo, Shri Ram Shiromani, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri B.K. Hariprasad, Dr. Banda Prakash, Shri K.K. Ragesh, Smt. Vijila Sathyananth, Shri Ram Nath Thakur, Smt. Chhaya Verma

Follow up meeting with the representatives of the Ministry of Power, NTPC and NHPC on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under the Ministry of Power”.

18/11/2019
16:32
17:30
00:58

Follow up meeting with the representatives of the Ministry of Petroleum and Natural Gas, Oil and Natural Gas Corporation (ONGC), Bharat Petroleum Corporation Limited (BPCL) and Bina Refinery on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under the Ministry of Petroleum & Natural Gas”.

19/11/2019
15:20
16:20
01:00

Shri Ganesh Singh, Smt. Raksha Nikhil Khadse, Shri Bandi Sanjay Kumar, Shri Sadashiv Kisan Lokhande, Dr. (Smt.) Pritam Gopinath Munde, Shri Balak Nath, Dr. Sanghamitra Maurya, Shri Parbatbhai Savabhai Patel, Shri Kapil Moreshwar Patil, Shri Ram Shiromani, Shri Ashok Kumar Yadav, Shri Ram Narain Dudi, Shri B.K. Hariprasad, Dr. Banda Prakash, Shri K.K. Ragesh, Shri Ram Nath Thakur, Smt. Chhaya Verma

Follow up meeting with the representatives of the Ministry of Human Resource Development, Ministry of Defence, University Grants Commission (UGC) regarding reservation in admission for OBCs/SCs/STs in a) Universities and other higher educational/technical institutions; b) Kendriya Vidyalayas and Navodaya Vidyalayas; and c) Sainik Schools and Rashtriya Indian Military Schools.

19/11/2019
16:25
17:15
00:50

Follow up meeting with the representatives of the Ministry of Coal, Coal India Ltd. (CIL), South Eastern Coalfields Ltd (SECL), Northern Coalfields Ltd (NCL) and NLC India Limited on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Coal”.

19/11/2019
17:20
17:50
00:30

Follow up meeting with the representatives of the Department of Fertilizers, National Fertilizers Ltd (NFL) and Rashtriya Chemicals & Fertilizers Ltd. (RCFL) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Chemicals and Fertilizers”.

09/12/2019
10:00
10:30
00:30

Shri Ganesh Singh, Shri Ramesh Bidhuri, Smt. Raksha Nikhil Khadse, Shri Sadashiv Kisan Lokhande, Dr. (Smt.) Pritam Gopinath Munde, Shri Ram Shiromani, Shri Rajesh Verma, Shri Ram Narain Dudi, Shri B.K. Hariprasad, Shri Vishambhar Prasad Nishad, Dr. Banda Prakash, Smt. Vijila Sathyananth, Smt. Chhaya Verma

Consideration and adoption of Draft Report on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in NHPC” pertaining to the Ministry of Power.

12/12/2019
15:00
15:10
00:10

Shri Ganesh Singh, Smt S. Jothimani, Shri Dileshwar Kamait, Dr. Sanghamitra Maurya, Shri Rajesh Verma, Shri Ram Narain Dudi, Shri B.K. Hariprasad, Dr. Banda Prakash, Shri Ram Nath Thakur, Smt. Chhaya Verma, Shri Harnath Singh Yadav

Consideration and adoption of Draft Report on the subject “Measures undertaken to secure representation of OBCs in admissions and employment in Kendriya Vidyalayas/Navodaya Vidyalayas and Sainik Schools/Rashtriya Military Schools” pertaining to the Ministry of Human Resource Development (Department of School Education and Literacy).

12/12/2019
15:15
16:15
01:00

Shri Ganesh Singh, Smt S. Jothimani, Shri Dileshwar Kamait, Smt. Raksha Nikhil Khadse, Dr. Sanghamitra Maurya, Shri Parbatbhai Savabhai Patel, Shri Mahesh Sahoo, Shri Ram Shiromani, Shri Rajesh Verma, Shri Ram Narain Dudi, Shri B.K. Hariprasad, Dr. Banda Prakash, Smt. Vijila Sathyananth, Shri Ram Nath Thakur, Smt. Chhaya Verma, Shri Harnath Singh Yadav

To take evidence of the representatives of the Ministry of Finance, Life Insurance Corporation (LIC), Canara Bank, Punjab National Bank (PNB) and Union Bank of India (UBI) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Public Sector Banks/Financial Institutions

Schedules of Committee Meetings

Seventeenth Lok Sabha

Lok Sabha:

Study Tours

Information Awaited

Seventeenth Lok Sabha

Lok Sabha:

Sl. No.	Report.No.	Subject of The Report	Presented in LS	Presented in RS	Presented Speaker
1	2	Measures undertaken to secure representation of OBCs in admissions and employment in Kendriya Vidyalayas/Navodaya Vidyalayas and Sainik Schools/Rashtriya Military Schools		13.12.2019	30.12.2019
2	1	Measures undertaken to secure representation of OBCs in employment and for their welfare in NHPC Ltd	12.12.2019	12.12.2019

Seventeenth Lok Sabha

Lok Sabha:

Statement by the Ministers under direction 73A

Information Awaited

Action taken statement on action taken reports (ATRs)

Information Awaited

Seventeenth Lok Sabha

Lok Sabha:

Press Release

S.No.

Subject

Date

FIRST REPORT (SEVENTEENTH LOK SABHA) OF THE COMMITTEE ON WELFARE OF OTHER BACKWARD CLASSES “MEASURES UNDERTAKEN TO SECURE REPRESENTATION OF OBC AND FOR THEIR WELFARE IN NHPC LTD.” PERTAINING TO THE MINISTRY OF POWER.

12/12/2019

Updating...

Officer responsible for supply of the information for the Committee

Name	Telephone	Email
Shri Janmesh Singh Deputy Secretary	23035686	comobc-lss@sansad.nic.in

Parliament of India Lok Sabha House of the People

Officer responsible for supply of the information for the Committee