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Committee on Welfare of Other Backward Classes
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Verma, Shri Rajesh
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24/06/2021
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23035734/ 21410281
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verma[dot]rajesh[at]sansad[dot]nic[dot]in
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Verma, Shri Rajesh
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24/06/2021
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2
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Baalu, Shri Thalikkottai Rajuthevar
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24/06/2021
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3
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Bandi, Shri Sanjay Kumar
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24/06/2021
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4
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Baruah, Shri Pradan
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29/07/2021
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5
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Bellana, Shri Chandra Sekhar
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24/06/2021
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6
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Bidhuri, Shri Ramesh
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24/06/2021
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7
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Jothi Mani, Ms. S.
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24/06/2021
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8
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Kamait, Shri Dileshwar
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24/06/2021
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9
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Khadse, Smt. Raksha Nikhil
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24/06/2021
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10
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Mahato, Shri Jyotirmay Singh
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24/06/2021
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11
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Maurya, Dr. Sanghamitra
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24/06/2021
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12
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Mohanty, Shri Anubhav
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24/06/2021
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13
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Munde, Dr. Pritam Gopinath Rao
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24/06/2021
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14
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Nath, Shri Balak
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24/06/2021
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15
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Nishad, Shri Ajay
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24/06/2021
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16
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Patel, Shri Parbatbhai Savabhai
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24/06/2021
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17
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Sahu, Shri Chunni Lal
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29/07/2021
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18
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Shri Ramshiromani Verma,
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24/06/2021
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19
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Sudhakaran, Shri Kumbakudi
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24/06/2021
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20
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Yadav, Shri Ashok Kumar
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24/06/2021
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Members from
Rajya Sabha
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| S.No. | Name of Members | Date From |
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1
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Anavadiya, Shri Dineshchandra Jemalbhai
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14/12/2021
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2
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Elangovan, Shri T.K.S.
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24/06/2021
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3
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Geeta alias Chandraprabha, Smt.
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24/06/2021
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4
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Koragappa, Shri Narayana
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24/06/2021
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5
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Lokhandwala, Shri Jugalsinh
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16/03/2022
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6
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Nishad, Shri Jaiprakash
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24/06/2021
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7
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Nishad, Shri Vishambhar Prasad
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24/06/2021
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8
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Rajbhar, Shri Sakaldeep
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14/12/2021
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9
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Verma, Smt. Chhaya
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24/06/2021
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10
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Yadav, Shri Harnath Singh
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24/06/2021
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
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1
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Agriculture and Farmers Welfare | AGRICULTURE AND FARMERS WELFARE | Main Committee | |
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2
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Department of Atomic Energy (DAE). | ATOMIC ENERGY | Main Committee | |
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3
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Chemicals and Fertilizers. | CHEMICALS AND FERTILIZERS | Main Committee | |
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4
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Civil Aviation. | CIVIL AVIATION | Main Committee | |
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5
| Measures undertaken to secure representation of OBCs in employment and for their welfare in:
(i) Bharat Sanchar Nigam Limited
(BSNL)
(ii) Mahanagar Telephone Nigam
Limited (MTNL)
(iii) Department of Posts.
| COMMUNICATIONS AND INFORMATION TECHNOLOGY | Main Committee | |
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6
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Coal. | COAL | Main Committee | |
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7
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs under Ministry of Defence. | DEFENCE | Main Committee | |
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8
| Measures undertaken to secure representation of OBCs in employment and for their welfare in Public Sector Banks/Financial Institutions/Insurance Companies/other Departments. | FINANCE | Main Committee | |
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9
| Measures undertaken to secure representation of OBCs in employment and for their welfare in All India Institute of Medical Sciences and other Central Government Hospitals/Medical Institutions. | HEALTH AND FAMILY WELFARE | Main Committee | |
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10
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Heavy Industries & Public Enterprises. | HEAVY INDUSTRIES AND PUBLIC ENTERPRISES | Main Committee | |
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11
| Measures undertaken to secure representation of OBCs in employment and for their welfare in
(i) the Union Territories; and
(ii) PSUs and other organisations/Police/Para-Military Forces under the Ministry of Home Affairs.
| HOME AFFAIRS | Main Committee | |
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12
| Measures undertaken to secure representation of OBCs in admissions, employment and for their welfare in
(i) Universities and other higher educational/technical institutions; and
(ii) Institutions/Organisations under Department of School Education and Literacy.
| HUMAN RESOURCE DEVELOPMENT | Main Committee | |
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13
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Labour & Employment. | LABOUR AND EMPLOYMENT | Main Committee | |
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14
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Mines. | MINES | Main Committee | |
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15
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organizations under ministry of Micro, Small & Medium enterprises | MICRO, SMALL AND MEDIUM ENTERPRISES | Main Committee | |
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16
| (i) Formulation and implementation of Reservation Policy for OBCs in the posts and services under Government of India and Union Territories and Welfare measures for them; and
(ii) Measures undertaken to secure representation of OBCs in employment and for their welfare in various Departments/Organisations/Institutions under Department of Personnel and Training (DoPT)
| PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS | Main Committee | |
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17
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Petroleum& Natural Gas. | PETROLEUM AND NATURAL GAS | Main Committee | |
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18
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Power. | POWER | Main Committee | |
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19
| Measures undertaken to secure representation of OBCs in employment and for their welfare in Railways. | RAILWAYS | Main Committee | |
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20
| Measures undertaken to secure representation of OBCs in employment and for their welfare in various Port Trusts and other organisations under Ministry of Shipping. | SHIPPING | Main Committee | |
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21
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Skill Development. | SKILL DEVELOPMENT AND ENTERPRENEURSHIP | Main Committee | |
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22
| Implementation of various measures/schemes for Welfare of OBCs. | SOCIAL JUSTICE AND EMPOWERMENT | Main Committee | |
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23
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Steel. | STEEL | Main Committee | |
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24
| Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Urban Development. | HOUSING AND URBAN AFFAIRS | Main Committee | |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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24/06/2021
11:00
11:40
00:40
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bandi, Shri Sanjay Kumar;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Jothi Mani, Ms. S.;Maurya, Dr. Sanghamitra;Nath, Shri Balak;Nishad, Shri Ajay;Patil, Shri Kapil Moreshwar;Shri Ramshiromani Verma,;Yadav, Shri Ashok Kumar;Banda Prakash, Dr.;Elangovan, Shri T.K.S.;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Shri B.L.;Verma, Smt. Chhaya; | Consideration of Memorandum No.1 regarding selection of subjects for detailed examination during the year 2021-22. | |
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2
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13/07/2021
11:30
13:35
02:05
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bellana, Shri Chandra Sekhar;Kamait, Shri Dileshwar;Maurya, Dr. Sanghamitra;Nath, Shri Balak;Banda Prakash, Dr.;Geeta alias Chandraprabha, Smt.;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya;Yadav, Shri Harnath Singh; | 1. To consider the following draft Action Taken Reports for adoption:-
a) Draft Action Taken Report on the observations/recommendations contained in the First Report (17th Lok Sabha) of the Committee on Welfare of OBCs on “Measures undertaken to secure representation of OBCs in employment and for their welfare in NHPC Ltd.” pertaining to Ministry of Power.
b) Draft Action Taken Report on the observations/recommendations contained in the Fifth Report (17th Lok Sabha) of the Committee on Welfare of OBCs on “Measures undertaken to secure representation of OBCs in employment and for their welfare in NFL” pertaining to Ministry of Chemicals and Fertilizers.
c) Draft Action Taken Report on the observations/recommendations contained in the Second Report (17th Lok Sabha) of the Committee on Welfare of OBCs on “Measures undertaken to secure representation of OBCs in admissions and employment in Kendriya Vidyalayas/Navodaya Vidyalayas and Sainik Schools/Rashtriya Military Schools”
2. Briefing by the representatives of Ministry of Personnel, Public Grievances and Pensions (Department of Personnel and Training) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in various Departments/Organisations/Institutions.”
3. Briefing by the representatives of Ministry of Finance (Department of Financial Services) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Public Sector Banks/Financial Institutions/Insurance Companies/other Departments.”
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3
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05/08/2021
16:00
16:25
00:25
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bandi, Shri Sanjay Kumar;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Jothi Mani, Ms. S.;Kamait, Shri Dileshwar;Khadse, Smt. Raksha Nikhil;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Nath, Shri Balak;Patel, Shri Parbatbhai Savabhai;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Yadav, Shri Ashok Kumar;Banda Prakash, Dr.;Elangovan, Shri T.K.S.;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana; | To consider the following draft Action Taken Reports for adoption:-
a) Draft Action Taken Report on the observations/recommendations contained in the Third report (17th Lok Sabha) of the Committee on Welfare of OBCs on ‘‘Measures undertaken to secure representation of OBCs in employment and for their welfare in Coal India Ltd. (CIL), Northern Coalfields Limited (NCL) and South Eastern Coalfields Limited (SECL)” pertaining to the Ministry of Coal.
b) Draft Action Taken Report on the observations/recommendations contained in the Fourth report (17th Lok Sabha) of the Committee on Welfare of OBCs on “Measures undertaken to secure representation of OBCs in employment in Rashtriya Chemicals & Fertilizers Limited (RCF)” pertaining to the Ministry of Chemicals & Fertilizers.
c) Draft Action Taken Report on the observations/recommendations contained in the Sixth report (17th Lok Sabha) of the Committee on Welfare of OBCs on ‘‘Measures undertaken to secure representation of OBCs in admission in Ph.D. and appointment of teachers of Delhi University” pertaining to the Ministry of Education.”
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4
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21/09/2021
11:30
12:30
01:00
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Khadse, Smt. Raksha Nikhil;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Nath, Shri Balak;Nishad, Shri Ajay;Shri Ramshiromani Verma,;Banda Prakash, Dr.;Elangovan, Shri T.K.S.;Geeta alias Chandraprabha, Smt.;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya;Yadav, Shri Harnath Singh; | Briefing by the representatives of Railway Board on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in the North-Eastern Zone of Railways. | |
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5
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21/10/2021
11:30
13:00
01:30
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bidhuri, Shri Ramesh;Kamait, Shri Dileshwar;Maurya, Dr. Sanghamitra;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Yadav, Shri Ashok Kumar;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | Briefing by the representatives of Ministry of Railways (Railway Board) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Railways, particularly in its North-Eastern Zone. | |
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6
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01/11/2021
11:46
13:18
01:32
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Maurya, Dr. Sanghamitra;Nishad, Shri Ajay;Shri Ramshiromani Verma,;Banda Prakash, Dr.;Geeta alias Chandraprabha, Smt.;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Yadav, Shri Harnath Singh; | Briefing by the representatives of Ministry of Agriculture and Farmers Welfare on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in PSUs and other organisations under Ministry of Agriculture & Farmers’ Welfare.” | |
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7
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15/03/2022
15:30
16:45
01:15
| Verma, Shri Rajesh;Bandi, Shri Sanjay Kumar;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Kamait, Shri Dileshwar;Khadse, Smt. Raksha Nikhil;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Nath, Shri Balak;Patel, Shri Parbatbhai Savabhai;Sahu, Shri Chunni Lal;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Rajbhar, Shri Sakaldeep;Verma, Smt. Chhaya; | To take evidence of the representatives of the Ministry of Finance (Department of Financial Services) and Canara Bank on the Subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Canara Bank”. | |
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8
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24/03/2022
15:30
16:40
01:10
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Kamait, Shri Dileshwar;Maurya, Dr. Sanghamitra;Mohanty, Shri Anubhav;Munde, Dr. Pritam Gopinath Rao;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Yadav, Shri Ashok Kumar;Anavadiya, Shri Dineshchandra Jemalbhai;Elangovan, Shri T.K.S.;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Lokhandwala, Shri Jugalsinh;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | Oral evidence of the representatives of Ministry of Communications (Department of Telecommunications) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in MTNL and BSNL”. | |
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9
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20/05/2022
11:05
12:15
01:10
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bidhuri, Shri Ramesh;Maurya, Dr. Sanghamitra;Mohanty, Shri Anubhav;Nath, Shri Balak;Nishad, Shri Ajay;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Lokhandwala, Shri Jugalsinh;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Rajbhar, Shri Sakaldeep;Verma, Smt. Chhaya;Yadav, Shri Harnath Singh; | Evidence of the representatives of Ministry of Chemicals and Fertilizers (Department of Fertilizers) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Madras Fertilizers Limited (MFL), Brahmaputra Valley Fertilizer Corporation Limited (BVFCL) and Fertilisers and Chemicals Travancore Limited (FACT)”. | |
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10
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31/05/2022
11:45
12:50
01:05
| Verma, Shri Rajesh;Baalu, Shri Thalikkottai Rajuthevar;Bidhuri, Shri Ramesh;Jothi Mani, Ms. S.;Kamait, Shri Dileshwar;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Lokhandwala, Shri Jugalsinh;Nishad, Shri Vishambhar Prasad; | Evidence of the representatives of Ministry of Civil Aviation and Airports Authority of India (AAI) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Airports Authority of India (AAI)”. | |
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11
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31/05/2022
14:05
15:05
01:00
| Verma, Shri Rajesh;Bidhuri, Shri Ramesh;Jothi Mani, Ms. S.;Kamait, Shri Dileshwar;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Lokhandwala, Shri Jugalsinh;Nishad, Shri Vishambhar Prasad; | Evidence of the representatives of Ministry of Petroleum & Natural Gas and Gas Authority of India Limited (GAIL) on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Gas Authority of India Limited (GAIL)”. | |
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12
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23/06/2022
11:15
12:05
00:50
| Verma, Shri Rajesh;Bandi, Shri Sanjay Kumar;Bidhuri, Shri Ramesh;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Nath, Shri Balak;Nishad, Shri Ajay;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | Evidence of the representatives of Ministry of Labour & Employment and Employees’ State Insurance Corporation on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Employees’ State Insurance Corporation (ESIC)”. | |
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13
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23/06/2022
12:10
12:50
00:40
| Verma, Shri Rajesh;Bandi, Shri Sanjay Kumar;Bidhuri, Shri Ramesh;Maurya, Dr. Sanghamitra;Munde, Dr. Pritam Gopinath Rao;Nath, Shri Balak;Nishad, Shri Ajay;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | Evidence of the representatives of Ministry of Labour & Employment and Employees’ Provident Fund Organisation on the subject “Measures undertaken to secure representation of OBCs in employment and for their welfare in Employees’ Provident Fund Organisation (EPFO)”. | |
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Schedules of Committee Meetings
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| 21st to 27th April, 2022 | Verma, Shri Rajesh;Bidhuri, Shri Ramesh;Jothi Mani, Ms. S.;Maurya, Dr. Sanghamitra;Nishad, Shri Ajay;Sahu, Shri Chunni Lal;Shri Ramshiromani Verma,;Anavadiya, Shri Dineshchandra Jemalbhai;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | Srinagar, Chandigarh and Shimla. | The Committee held informal discussions with the Officials of Organisations/PSUs regarding representation of OBCs in services and measures taken for their welfare in Public Sector Banks (PSBs) under the Ministry of Finance (Department of Financial Services) and in Public Sector Undertakings (PSUs) under the Ministry of Power, Ministry of Petroleum & Natural Gas, Ministry of Civil Aviation and Ministry of Heavy Industries. The Committee also held informal discussions with the OBC Welfare Associations, where it existed in organisations. |
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2
| 1st to 4th September, 2021 | Verma, Shri Rajesh;Bellana, Shri Chandra Sekhar;Bidhuri, Shri Ramesh;Kamait, Shri Dileshwar;Mahato, Shri Jyotirmay Singh;Maurya, Dr. Sanghamitra;Mohanty, Shri Anubhav;Nishad, Shri Ajay;Shri Ramshiromani Verma,;Yadav, Shri Ashok Kumar;Banda Prakash, Dr.;Geeta alias Chandraprabha, Smt.;Koragappa, Shri Narayana;Nishad, Shri Jaiprakash;Nishad, Shri Vishambhar Prasad;Verma, Smt. Chhaya; | GUWAHATI, KOLKATA and BHUBANESWAR | The Committee discussed in detail with the Officials of Organisations/PSUs regarding measures undertaken to secure representation of OBCs and for their welfare pertaining to the Ministry of Communications, Ministry of Petroleum and Natural Gas, Ministry of Power, Ministry of Defence, Ministry of Finance (Department of Financial Services) , Ministry of Coal, Ministry of Ports, Shipping and Waterways etc. |
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3
| 13th to 16th January, 2020 | Kamait, Shri Dileshwar;Lokhande, Shri Sadashiv Kisan;Maurya, Dr. Sanghamitra;Nishad, Shri Ajay;Patil, Shri Kapil Moreshwar;Verma, Shri Rajesh;Yadav, Shri Ashok Kumar;Banda Prakash, Dr.;Dudi, Shri Ram Narain;Hariprasad, Shri B.K.;Nishad, Shri Vishambhar Prasad;Ragesh, Shri K.K.;Thakur, Shri Ram Nath;Verma, Smt. Chhaya;Vijila Sathyananth, Smt.;Yadav, Shri Harnath Singh; | Mumbai & Goa | The Committee examined in detail the subjects relating to measures undertaken to secure representations of OBCs in employment and for their welfare in Public Sector Banks/ Organisations/PSUs pertaining to the Ministry of Chemicals and Fertilisers, Ministry of Coal, Ministry of Defence, Ministry of Finance (Department of Financial Services), Ministry of Petroleum and Natural Gas, Ministry of Steel, Ministry of Power, Ministry of Railways, Ministry of Shipping, Department of Space etc. |
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Seventeenth Lok Sabha
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Lok Sabha:
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Information Awaited
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Action taken statement on action taken reports (ATRs)
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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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19
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Nineteenth Report(Sixteenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Sixteenth Report (Sixteenth Lok Sabha) on "Measures undertaken to secure representation of OBCs and for their welfare in NTPC Ltd.” pertaining to the Ministry of Power.
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2
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17
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Seventeenth Report(Sixteenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Tenth Report (Sixteenth Lok Sabha) on “Need for greater budgetary allocations for various welfare measures/schemes for OBCs” pertaining to the Ministry of Social Justice and Empowerment.
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3
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6
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Sixth Report (Sixteenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Second Report (Sixteenth Lok Sabha) on “Reservation in employment and welfare measures for OBCs in the Employees’ Provident Fund Organisation” pertaining to the Ministry of Labour and Employment.
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4
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18
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Eighteenth Report (Sixteenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Twelfth Report (Sixteenth Lok Sabha) on “Measures undertaken to secure representation of OBCs in employment and for their welfare in National Highways Authority of India” pertaining to the Ministry of Road Transport and Highways.
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5
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14
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Fourteenth Report (Sixteenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Ninth Report (Sixteenth Lok Sabha) on "Measures undertaken to secure representation of OBCs and for their welfare in Oil and Natural Gas Corporation” pertaining to the Ministry of Petroleum and Natural Gas.
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6
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14
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Statement showing action taken by the Government on the recommendations contained in Chapter I and final replies in respect of recommendations included in Chapter V of the Fourteenth Report (Seventeenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Sixth Report (Seventeenth Lok Sabha) on “Measures undertaken to secure representation of OBCs in admissions in Ph.D and appointment of teachers in Delhi University.” pertaining to the Ministry of Education.
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7
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7
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Statement showing action taken by the Government on the recommendations contained in Chapter I of the Seventh Report(Seventeenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Twentieth Report (Sixteenth Lok Sabha) on ‘Measures undertaken to secure representation of OBCs in employment and for their welfare in Central Public Works Department (CPWD)’ pertaining to the Ministry of Housing and Urban Affairs.
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8
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8
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Statement showing action taken by the Government on the recommendations contained in Chapter I and final replies in respect of recommendations included in Chapter V of the Eighth Report (Seventeenth Lok Sabha) of the Committee on Welfare of Other Backward Classes regarding action taken by the Government on the recommendations contained in the Twenty First Report (Sixteenth Lok Sabha) on “Rationalization of Creamy Layer in Employment for OBCs in Services and Posts under the control of Government of India including Union Territories, PSUs, etc.” pertaining to the Ministry of Social Justice and Empowerment.
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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