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Defence
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Oram, Shri Jual
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13/09/2021
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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| S.No. | Name of Members | Date From |
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1
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Oram, Shri Jual
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13/09/2021
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2
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Deb, Shri Nitesh Ganga
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13/09/2021
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3
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Gandhi, Shri Rahul
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13/09/2021
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4
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Gowda, Shri Devaragunda Venkappa Sadananda
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13/09/2021
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5
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Jolle, Shri Annasaheb Shankar
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13/09/2021
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6
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Kaiser, Choudhary Mehboob Ali
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13/09/2021
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7
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Kataria, Shri Rattan Lal
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13/09/2021
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8
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Katheria, Prof. (Dr.) Ram Shankar
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13/09/2021
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9
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Kunwar Danish Ali,
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13/09/2021
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10
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Mallick, Dr. Rajashree
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13/09/2021
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11
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Paarivendhar, Dr. T. R.
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13/09/2021
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12
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Reddy, Shri Uttam Kumar Nalamada
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13/09/2021
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13
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Reddy, Shri Anumula Revanth
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13/09/2021
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14
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Sharma, Shri Jugal Kishore
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13/09/2021
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15
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Shinde, Dr. Shrikant Eknath
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13/09/2021
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16
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Simha, Shri Prathap
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13/09/2021
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17
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Singh, Shri Brijendra
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13/09/2021
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18
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Singh, Shri Mahabali
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13/09/2021
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19
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Sridhar, Shri Kotagiri
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13/09/2021
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20
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Uikey, Shri Durga Das
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13/09/2021
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Vacant Seat: 1
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Members from
Rajya Sabha
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| S.No. | Name of Members | Date From |
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1
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Bajpai, Dr. Ashok
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13/09/2021
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2
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Elango, Shri N.R.
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13/09/2021
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3
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Gupta, Shri Prem Chand
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13/09/2021
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4
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Mopidevi, Shri Venkataramana Rao
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13/09/2021
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5
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Pawar, Shri Sharad
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13/09/2021
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6
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Tasa, Shri Kamakhya Prasad
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13/09/2021
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7
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Trivedi, Dr. Sudhanshu
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13/09/2021
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8
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Vats (Retd.), Lt.Gen. (Dr.) D. P.
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13/09/2021
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9
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Venugopal, Shri K.C.
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13/09/2021
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1. Shri V. Lakshmikantha Rao ceased to be Member due to retirement on 21/06/2022..
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Vacant Seat: 1
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Subject Selected
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| S.No. | Name of the Subject | Ministry/Department | Being Considered by Main Committee or a Sub Committee | Remarks |
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1
| Review of strategic operational preparedness of Defence Forces in view of current security scenario including Border Security. | DEFENCE | Main Committee | |
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2
| Preparedness of the Armed Forces in terms of Modern Warfare including cyber threat and Anti-Drone capabilities. | DEFENCE | Main Committee | |
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3
| Assessment of Indigenous Defence Production both by way of Public and Private Sector including major Research Initiatives. | DEFENCE | Main Committee | |
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4
| Modernization of Defence Public Sector Undertakings (DPSUs). | DEFENCE | Main Committee | |
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5
| Review of intake of Female Officers in Armed Forces through various platforms. | DEFENCE | Main Committee | |
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6
| A Critical Review of functioning of Zila Sainik Boards in the country. | DEFENCE | Main Committee | |
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7
| Assessment of the Welfare Measures available to War Widows/Families in Armed Forces. | DEFENCE | Main Committee | |
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Seventeenth Lok Sabha
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Lok Sabha:
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Bills Referred / Longterm Policy
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Year:
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Sittings
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| S.No. |
Date of Sitting /
Sitting From /
Sitting To /
Duration (Hrs:Mts)
| Members Present | Subject Considered | Remarks |
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1
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29/10/2021
11:00
11:50
00:50
| Oram, Shri Jual;Deb, Shri Nitesh Ganga;Gandhi, Shri Rahul;Kaiser, Choudhary Mehboob Ali;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Mallick, Dr. Rajashree;Paarivendhar, Dr. T. R.;Reddy, Shri Uttam Kumar Nalamada;Sharma, Shri Jugal Kishore;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Elango, Shri N.R.;Gupta, Shri Prem Chand;Tasa, Shri Kamakhya Prasad;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | To consider draft Memorandum No. 1 regarding 'Selection of Subjects for examination by the Committee during the year 2021-22'; and to chalk out the future programme of the Committee. | 18 Members |
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2
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17/11/2021
15:00
15:45
00:45
| Oram, Shri Jual;Gowda, Shri Devaragunda Venkappa Sadananda;Jolle, Shri Annasaheb Shankar;Kaiser, Choudhary Mehboob Ali;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Reddy, Shri Uttam Kumar Nalamada;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.;Venugopal, Shri K.C.; | Consideration and adoption of the following draft Action Taken Reports:
1. Action Taken by the Government on the Observations/Recommendations contained in the Nineteenth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions (Demand Nos. 18 and 21)';
2. Action Taken by the Government on the Observations/Recommendations contained in the Twentieth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools (Demand Nos. 19 and 20)'; and
3. Action Taken by the Government on the Observations/Recommendations contained in the Twenty-first Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’.
| 12 Members |
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3
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26/11/2021
14:30
16:30
02:00
| Oram, Shri Jual;Gowda, Shri Devaragunda Venkappa Sadananda;Jolle, Shri Annasaheb Shankar;Kaiser, Choudhary Mehboob Ali;Kataria, Shri Rattan Lal;Mallick, Dr. Rajashree;Reddy, Shri Uttam Kumar Nalamada;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Pawar, Shri Sharad;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.;Venugopal, Shri K.C.; | Briefing by the representatives of the Ministry of Defence on the subject - Review of strategic operational preparedness of Defence Forces in view of current security scenario including Border Security. | 14 Members |
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4
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16/02/2022
11:00
17:45
06:45
| Gowda, Shri Devaragunda Venkappa Sadananda;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Paarivendhar, Dr. T. R.;Simha, Shri Prathap;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Pawar, Shri Sharad;Tasa, Shri Kamakhya Prasad;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.;Venugopal, Shri K.C.; | Oral Evidence of the representatives of the Ministry of Defence in connection with examination of Demands for Grants for the year 2022-23 :
General Defence Budget, Capital Outlay on Defence Services, Department of Military Affairs (DMA) and Ministry of Defence (Civil), Defence Public Sector Undertakings (DPSUs), Directorate General Defence Estate (DGDE), Canteen Stores Department (CSD), Border Roads Organization (BRO), Coast Guard Organisation (CGO), Navy and Joint Staff. | 13 Members |
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5
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17/02/2022
11:00
18:20
07:20
| Gandhi, Shri Rahul;Gowda, Shri Devaragunda Venkappa Sadananda;Jolle, Shri Annasaheb Shankar;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Reddy, Shri Uttam Kumar Nalamada;Simha, Shri Prathap;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Pawar, Shri Sharad;Tasa, Shri Kamakhya Prasad;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | Oral Evidence of the representatives of the Ministry of Defence in connection with examination of Demands for Grants for the year 2022-23 :
Army, Military Engineer Services (MES), Directorate General of Quality Assurance (DGQA), National Cadet Corps (NCC), and ainik Schools, Air Force, Defence Research and Development Organisation (DRDO), Directorate Ordnance Coordination and Maintenance – New DPSUs:-
(i) Munitions India Limited, (ii) Armoured Vehicles Nigam Limited (iii) Advanced Weapons and Equipment India Limited (iv) Troop Comfort Limited (v) Yantra India Limited (vi) India Optel Limited (vii) Gliders India Limited | 14 Members |
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6
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18/02/2022
11:00
13:45
02:45
| Jolle, Shri Annasaheb Shankar;Kunwar Danish Ali,;Simha, Shri Prathap;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Gupta, Shri Prem Chand;Pawar, Shri Sharad;Tasa, Shri Kamakhya Prasad;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | Oral Evidence of the representatives of the Ministry of Defence in connection with examination of Demands for Grants for the year 2022-23 :
Married Accommodation Project (MAP), Procurement Policy, Ex-Serviceman Welfare, Ex-Servicemen Contributory Health Scheme (ECHS), Ministry of Defence (Pension) includes all Services and Departments. | 10 Members |
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7
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14/03/2022
15:00
15:15
00:15
| Deb, Shri Nitesh Ganga;Gandhi, Shri Rahul;Gowda, Shri Devaragunda Venkappa Sadananda;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Mallick, Dr. Rajashree;Reddy, Shri Uttam Kumar Nalamada;Sharma, Shri Jugal Kishore;Shinde, Dr. Shrikant Eknath;Simha, Shri Prathap;Singh, Shri Brijendra;Sridhar, Shri Kotagiri;Uikey, Shri Durga Das;Bajpai, Dr. Ashok;Gupta, Shri Prem Chand;Mopidevi, Shri Venkataramana Rao;Rao, Shri V. Lakshmikantha;Trivedi, Dr. Sudhanshu;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | Consideration and adoption of the following Draft Reports in connection with examination of Demands for Grants (2022-23):
1. General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions (Demand Nos. 19 and 22);
2. Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools (Demand Nos. 20 and 21);
3. Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 21); and
4. Directorate of Ordnance (Coordination and Services) – New DPSUs, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand Nos. 20 and 21).
| 19 Members |
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8
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27/05/2022
14:30
15:45
01:15
| Oram, Shri Jual;Gowda, Shri Devaragunda Venkappa Sadananda;Kataria, Shri Rattan Lal;Katheria, Prof. (Dr.) Ram Shankar;Kunwar Danish Ali,;Paarivendhar, Dr. T. R.;Sharma, Shri Jugal Kishore;Singh, Shri Brijendra;Uikey, Shri Durga Das;Bajpai, Dr. Ashok;Gupta, Shri Prem Chand;Vats (Retd.), Lt.Gen. (Dr.) D. P.;Venugopal, Shri K.C.; | Oral evidence of the representatives of the Ministry of Defence on the subject ‘Assessment of the Welfare Measures available to War Widows/Families in Armed Forces.’ | 13 Members |
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Schedules of Committee Meetings
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Information Awaited
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Seventeenth Lok Sabha
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Lok Sabha:
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Study Tours
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| Tour No. | Dates and duration of visit | No. of Members who joined the tour | Names of places and organizations visited | Subject studied |
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1
| 22 to 28 April, 2022 | Oram, Shri Jual;Gowda, Shri Devaragunda Venkappa Sadananda;Jolle, Shri Annasaheb Shankar;Kataria, Shri Rattan Lal;Kunwar Danish Ali,;Mallick, Dr. Rajashree;Paarivendhar, Dr. T. R.;Shinde, Dr. Shrikant Eknath;Simha, Shri Prathap;Singh, Shri Brijendra;Singh, Shri Mahabali;Bajpai, Dr. Ashok;Pawar, Shri Sharad;Tasa, Shri Kamakhya Prasad;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | (i) Garden Reach Shipbuilders & Engineers Ltd. (GRSE), Kolkata; (ii) Centre for Millimeter Wave Semiconductor Devices & Systems (CMSDS) - DRDR Lab, Kolkata; (iii) Headquarters Andaman and Nicobar Tri Services Unified Command, Port Blair; (iv) Officers training Academy (OTA), Chennai; (v) Engine Factory and Heavy Vehicle Factory Avadi, Ordnance Factory, Chennai; (vi) Combat Vehicle Research & Development Establishment (CVRDE) – DRDO Lab, Chennai; (vii) Mazgaon Dockyard Limited (MDL), Mumbai; (viii) NAVAL Materials Research Laboratory (NMRL) – DRDO Lab, Mumbai; (ix) Air Force Station, South Western Air Command, Jamnagar and (x) INS Dwarka, Indian Navy, Jamnagar | (1) Modernization of Defence Public Sector Undertakings (DPSUs); (2) Assessment of Indigenous Defence Production both by way of Public and Private Sector including major Research Initiatives; (3) Review of strategic operational preparedness of Defence Forces in view of current security scenario including Border Security; (4) Preparedness of the Armed Forces in terms of Modern Warfare including cyber threat and Anti-Drone capabilities and (5) Review of intake of Female Officers in Armed Forces through various platforms. |
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2
| 21 to 28 August, 2021 | Oram, Shri Jual;Deb, Shri Nitesh Ganga;Jolle, Shri Annasaheb Shankar;Katheria, Prof. (Dr.) Ram Shankar;Kunwar Danish Ali,;Mallick, Dr. Rajashree;Paarivendhar, Dr. T. R.;Reddy, Shri Anumula Revanth;Sharma, Shri Jugal Kishore;Shinde, Dr. Shrikant Eknath;Singh, Shri Brijendra;Singh, Shri Mahabali;Sridhar, Shri Kotagiri;Bajpai, Dr. Ashok;Raut, Shri Sanjay;Tasa, Shri Kamakhya Prasad;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | Study Visit of the Standing Committee on Defence to Bhubaneswar, Bengaluru, Hyderabad and Vishakhapatnam from 21 to 28 August, 2021:
(i) Proof & Experimental Establishment (PXE) – DRDO Lab, Chandipur; (ii) Integrated Test Range (ITR) – DRDO Lab, Chandipur; (iii) Hindustan Aeronautics Limited (HAL), Koraput; (iv) Ordnance Factory, Badmal, Balangir; (v) INS Chilka (Sailors Training Institute); (vi) Bharat Electronics Limited (BEL), Bengaluru; (vii) Hindustan Aeronautics Limited (HAL), Bengaluru; (viii) Aeronautical Development Establishment (ADE) – DRDO Lab, Bengaluru; (ix) Secundrabad Cantonment Board, Hyderabad; (x) Bharat Dynamics Ltd. (BDL), Hyderabad; (xi) Indian Navy – Eastern Naval Command and Naval Dockyard, Vishakhapatnam; (xii) Naval Science & Technological Laboratory (NSTL) – DRDO Lab, Vishakhapatnam
| (i) Assessment of the major Research & Development initiatives including by way of private participation leading to innovation and import substitution during the last ten years; (ii) Modernization of Defence Public Sector Undertakings (DPSUs); (iii) A Review of working of Ordnance Factories; (iv) Revamping of Training for Defence Personnel in the light of latest technological advancements; (v) Problems faced by the residents in Cantonment Boards; and (vi) Operational preparedness of Indian Navy. |
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| 19 to 21 January, 2021 | Oram, Shri Jual;Adhikari, Shri Deepak (Dev);Deb, Shri Nitesh Ganga;Jolle, Shri Annasaheb Shankar;Katheria, Prof. (Dr.) Ram Shankar;Kunwar Danish Ali,;Mallick, Dr. Rajashree;Paarivendhar, Dr. T. R.;Sharma, Shri Jugal Kishore;Shinde, Dr. Shrikant Eknath;Singh, Shri Brijendra;Singh, Shri Mahabali;Uikey, Shri Durga Das;Bajpai, Dr. Ashok;Pawar, Shri Sharad;Raut, Shri Sanjay;Vats (Retd.), Lt.Gen. (Dr.) D. P.; | Study visit of the Standing Committee on Defence to Goa and Karwar from 19 to 21 January, 2021 :
(i) INS Hansa, Goa; (ii) Indian Navy, Goa; (iii) Indian Coast Guard, Goa; (iv) Indian Navy, Karwar; (v) Visit Vikramaditya, Karwar; (vi) Visit Ship-Lift/ Harbour Cruise/ Windshield Tour-Project Seabird; (vii) Goa Shipyard Limited, Goa; and (viii) Visit to Ship repair and construction facilities at Goa Shipyard Limited.
| (1) State of present operational preparedness in the Arabian sea;
(2) State of coastal security in the Arabian sea;
(3) Problems being faced in development of project Seabird/INS Kadamba;
(4) Modernisation of Naval Ship Repair Yard at INS Kadamba; and
(5) Modernization of Defence Public Sector Undertakings (DPSUs)
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| 04 to 09 November, 2019 | Oram, Shri Jual, Adhikari, Shri Deepak (Dev), Beniwal, Shri Hanuman, Deb, Shri Nitesh Ganga, Patil, Shri Kapil Moreshwar, Simha, Shri Prathap, Uikey, Shri Durga Das, Kalanidhi, Dr. V., Bajpai, Dr. Ashok, Tasa, Shri Kamakhya Prasad, Vats, Lt. Gen. Dr. D. P. | Study visit of the Standing Committee on Defence to Gangtok, Nathu La Pass, Guwahati, Tawang, Shillong and Kolkata from 04 to 09 November 2019
i) Nathu La Pass
ii) 17, Mountain Division
iii) 51, Sub Area, Army
iv) National Cadet Corps(NCC)
v) Dawki (Indo-Bangla Border)
vi) Border Roads Organisation(BRO)
vii) Headquarter Eastern Air Command
viii) Cantonment Board, Shillong
ix) Headquarter, 101 Area
x) Headquarter, Eastern Command, Army
xi) Canteen Stores Department (CSD)
xii) Gun and Shell Factory, Cossipore
| (i) ‘Provision and monitoring of quality of Ration and Livery items to the Defence Forces especially in border areas and their role in guarding the Sikkim frontier’; (ii) ‘New Unified Structure pertaining to Cyber Space, Space and Special Operations’; (iii) ‘Critical Review of National Cadet Corps’; (iv) ‘Accidents involving Defence Assets-A Critical Review’; (v) ‘Review of working of Cantonment Boards’; (vi) ‘Review of working of Ordnance Factories’ and issues related to Defence establishments in North-East i.e. (i) ‘Issues related to logistic support to Army in North-East Region’; (ii) ‘Infrastructure development activities in the border areas of North-Eastern-Region and peculiarities involved therein’; (iii) ‘Outreach by Army in border development including BRO projects and role of R&DE’; (iv) ‘Review of functioning of CSD especially supply of items in border areas’. |
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Seventeenth Lok Sabha
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Lok Sabha:
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| Sl. No. | Report.No. | Subject of The Report | Presented in LS | Presented in RS | Presented Speaker |
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1
| 29 |
Twenty-ninth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2022-23 on Directorate of Ordnance (Coordination and Services) – New DPSUs, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand No. 20 and 21)
| 16.03.2022 | 16.03.2022 | |
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2
| 28 |
Twenty-eighth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2022-23 on Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 21)
| 16.03.2022 | 16.03.2022 | |
|
3
| 27 |
Twenty-seventh Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2022-23 on Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools (Demand Nos. 20 and 21)
| 16.03.2022 | 16.03.2022 | |
|
4
| 26 |
Twenty-sixth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2022-23 on General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pension (Demand Nos. 19 and 22).
| 16.03.2022 | 16.03.2022 | |
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5
| 25 |
Twenty-fifth Report (Seventeenth Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/ Recommendations contained in the Twenty-first Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project’ (Demand No. 20)
| 08.12.2021 | 08.12.2021 | |
|
6
| 24 |
Twenty-fourth Report (Seventeenth Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/ Recommendations contained in the Twentieth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools’ (Demand Nos. 19 and 20)
| 08.12.2021 | 08.12.2021 | |
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7
| 23 |
Twenty-third Report (Seventeenth Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/ Recommendations contained in the Nineteenth Report (Seventeenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions’ (Demand Nos. 18 and 21)
| 08.12.2021 | 08.12.2021 | |
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8
| 22 |
Twenty-Second Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand Nos. 19 and 20)''.
| 16.03.2021 | 16.03.2021 | |
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9
| 21 |
Twenty-First Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’
| 16.03.2021 | 16.03.2021 | |
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10
| 20 |
Twentieth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools (Demand Nos. 19 and 20)''.
| 16.03.2021 | 16.03.2021 | |
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11
| 19 |
Nineteenth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions (Demand Nos. 18 and 21)''.
| 16.03.2021 | 16.03.2021 | |
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12
| 18 |
Eighteenth Report of the Standing Committee on Defence on 'Action Taken by the Government on the Observations/Recommendations contained in the Seventh Report on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’.
| 16.03.2021 | 16.03.2021 | |
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13
| 17 |
Seventeenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations / Recommendations contained in the Third Report (17th Lok Sabha) on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’
| 16.03.2021 | 16.03.2021 | |
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14
| 16 |
Sixteenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Eighth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2020-21 on ‘Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand Nos. 19 and 20)’
| 12.02.2021 | 12.02.2021 | |
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15
| 15 |
Fifteenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Sixth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2020-21 on ‘Army, Navy, Air Force and Joint Staff (Demand Nos. 19 and 20)’
| 12.02.2021 | 12.02.2021 | |
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16
| 14 |
Fourteenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Fifth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2020-21 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions, Sainik Schools (Demand Nos. 18, 19, 20 and 21)’
| 12.02.2021 | 12.02.2021 | |
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17
| 13 |
Thirteenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Fourth Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on ‘Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand No. 19 and 20)’;
| 12.02.2021 | 12.02.2021 | |
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18
| 12 |
Twelfth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Second Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on ‘Army, Navy, Air Force and Joint Staff (Demand Nos. 19 and 20)’.
| 12.02.2021 | 12.02.2021 | |
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19
| 11 |
Eleventh Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the First Report (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions, Sainik Schools (Demand Nos. 18 and 21)’.
| 12.02.2021 | 12.02.2021 | |
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20
| 10 |
Tenth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Fiftieth Report (16th Lok Sabha) on the subject ‘Provision of all weather road connectivity under Border Roads Organisation (BRO) and other agencies up to International Borders as well as the strategic areas including approach roads-an appraisal'
| 12.02.2021 | 12.02.2021 | |
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21
| 9 |
Ninth Report (17th Lok Sabha) of the Standing Committee on Defence on Action Taken by the Government on the Observations/Recommendations contained in the Twenty Third Report (16th Lok Sabha) on the subject ‘Proxy and Postal Voting by Defence Services Personnel in General Elections an Evaluation
| 12.02.2021 | 12.02.2021 | |
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22
| 8 |
Eighth Report of the Standing Committee on Defence (17th Lok Sabha) on 'Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand Nos. 19 and 20)'
| 13.03.2020 | 13.03.2020 | |
|
23
| 7 |
Seventh Report of the Standing Committee on Defence (17th Lok Sabha) on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’
| 13.03.2020 | 13.03.2020 | |
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24
| 6 |
Sixth Report of the Standing Committee on Defence (17th Lok Sabha)on ‘Army, Navy, Air Force and Joint Staff (Demand No. 19 and 20)’
| 13.03.2020 | 13.03.2020 | |
|
25
| 5 |
Fifth Report of the Standing Committee on Defence (17th Lok Sabha) on General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions and Sainik Schools (Demand nos. 18, 19, 20 and 21)
| 13.03.2020 | 13.03.2020 | |
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26
| 4 |
Fourth Report of the Standing Committee on Defence(17th Lok Sabha) on ''Demands for Grants of the Ministry of Defence for the year 2019-20 on Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps.(Demand No. 19 and 20)''
| 31.01.2020 | 13.12.2019 | 20.12.2019 |
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27
| 3 |
Third Report of the Standing Committee on Defence(17th Lok Sabha) on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)’
| 31.01.2020 | 13.12.2019 | 20.12.2019 |
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28
| 2 |
Second Report of the Standing Committee on Defence (17th Lok Sabha) on ''Demands for Grants of the Ministry of Defence for the year 2019-20 on Army, Navy, Air Force and Joint Staff (Demand No.19 & 20)''
| 31.01.2020 | 13.12.2019 | 20.12.2019 |
|
29
| 1 |
First Report of the Standing Committee on Defence (17th Lok Sabha) on ''''''''Demands for Grants of the Ministry of Defence for the year 2019-20 on General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions and Sainik Schools(Demand No. 18 and 21)''''''''
| 31.01.2020 | 13.12.2019 | 20.12.2019 |
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Seventeenth Lok Sabha
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Lok Sabha:
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Statement by the Ministers under direction 73A
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Information Awaited
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Action taken statement on action taken reports (ATRs)
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S.No.
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Date of presentation /
laying of Action Taken Statement
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Statement pertains to
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Remarks
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1
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49
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Statement on Forty-ninth Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/Recommendations contained in the Forty-third Report (Sixteenth Lok Sabha) on Demands for Grants for 2018-19 of the Ministry of Defence pertaining to Revenue Budget of Ordnance Factories, Defence Research and Development Organisation, Directorate General Of Quality Assurance And National Cadet Corps (Demand No. 20)
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2
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48
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Statement on Forty-eighth Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/ Recommendations contained in the Forty-second Report (Sixteenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2018-19 on Capital Outlay on Defence Services, Procurement Policy and Defence Planning (Demand No. 21)
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3
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47
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Statement on Forty-seventh Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/ Recommendations contained in the Forty-first Report (Sixteenth Lok Sabha) on Demands for Grants 2018-19 of the Ministry of Defence on Army, Navy and Air Force (Demand No. 20)
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4
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46
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Statement on Forty-sixth Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/Recommendations contained in the Fortieth Report ( Sixteenth Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2018-19 on General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Welfare of Ex-Servicemen, Defence Pensions, Ex-Servicemen Contributory Health Scheme (Demand Nos. 19 and 22)
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5
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45
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Statement on Forty-fifth Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/Recommendations contained in the Thirty-third Report (Sixteenth Lok Sabha) on Resettlement of Ex-Servicemen
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6
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37
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Statement on Thirty-seventh Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action Taken by the Government on the Observations/ Recommendations contained in the Twenty-eighth Report (Sixteenth Lok Sabha) on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Canteen Stores Department, Directorate General Defence Estates, Defence Public Sector Undertakings, Welfare of Ex-Servicemen, Defence Pensions, Ex-Servicemen Contributory Health Scheme (Demand Nos. 19 & 22)
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7
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12
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Statement on Twelfth Report of the Standing Committee on Defence (Sixteenth Lok Sabha) on Action taken by the Government on the Observations/Recommendations contained in the Fourth Report of the Committee (Sixteenth Lok Sabha) on Demands for Grants (2014-15) of the Ministry of Defence on Navy and Air Force (Demand Nos. 23 & 24)
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Seventeenth Lok Sabha
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Lok Sabha:
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Press Release
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| S.No. | Subject | Date |
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1
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First Report of the Standing Committee on Defence (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on General Defence Budget, Border Roads Organisation, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions and Sainik Schools (Demand No. 18 and 21)
| 23/12/2019 |
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2
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Second Report of the Standing Committee on Defence (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on Army, Navy, Air Force and Joint Staff (Demand No.19 & 20)
| 23/12/2019 |
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3
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Third Report of the Standing Committee on Defence (17th Lok Sabha) on ‘Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)
| 23/12/2019 |
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4
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Fourth Report of the Standing Committee on Defence (17th Lok Sabha) on Demands for Grants of the Ministry of Defence for the year 2019-20 on Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps. (Demand No. 19 and 20)
| 23/12/2019 |
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5
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The Fifth Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2020-21 on General Defence Budget, Border Roads Organization, Indian Coast Guard, Military Engineer Services, Directorate General Defence Estates, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen, Ex-Servicemen Contributory Health Scheme, Defence Pensions and Sainik Schools (Demand Nos. 18, 19, 20 and 21)
| 13/03/2020 |
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6
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The Sixth Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2020-21 on Army, Air Force, Navy and Joint Staff (Demand nos. 19 & 20)
| 13/03/2020 |
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7
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The Seventh Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2020-21 on Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodations Project (Demand No. 20)
| 13/03/2020 |
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8
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The Eighth Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2020-21 on Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand No. 19 and 20)
| 13/03/2020 |
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9
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Nineteenth Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions (Demand Nos. 18 and 21)
| 16/03/2021 |
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10
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Twentieth Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2021-22 on ‘Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools (Demand Nos. 19 and 20)
| 16/03/2021 |
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11
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Twenty-first Report (17th Lok Sabha) of the Committee on Demands for Grants (2021-22) pertaining to Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 20)
| 16/03/2021 |
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12
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Twenty-second Report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2021-22 on Ordnance Factories, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps (Demand No. 19 and 20)
| 16/03/2021 |
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13
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Twenty-sixth report (17th Lok Sabha) of the Standing Committee on Defence on Demands for Grants of the Ministry of Defence for the year 2022-23 on ‘General Defence Budget, Border Roads Organisation, Indian Coast Guard, Defence Estates Organisation, Defence Public Sector Undertakings, Canteen Stores Department, Welfare of Ex-Servicemen and Defence Pensions (Demand Nos. 19 and 22)
| 16/03/2022 |
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14
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Twenty-seventh Report of the Standing Committee on Defence on `Demands for Grants (2022-23)’ pertaining to ‘Army, Navy, Air Force, Joint Staff, Military Engineer Services, Ex-Servicemen Contributory Health Scheme and Sainik Schools’ (Demand Nos. 20 and 21)
| 16/03/2022 |
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15
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Twenty-eighth Report of the Committee on `Demands for Grants (2022-23)’ pertaining to Capital Outlay on Defence Services, Procurement Policy, Defence Planning and Married Accommodation Project (Demand No. 21)
| 16/03/2022 |
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16
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Twenty-ninth report (17th Lok Sabha) of the Committee on Demands for Grants of the Ministry of Defence for the year 2022-23 on Directorate of Ordnance (Coordination and Services0 – New DPSUs, Defence Research and Development Organisation, Directorate General of Quality Assurance and National Cadet Corps(Demand No. 20 and 21)
| 16/03/2022 |
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