| Date & Time | Venue & Place | Committee | Agenda | Remarks |
03/12/2020
1130 hrs
| Committee Room No. ‘1’, Block-A, First Floor, PHA Extension Building, New Delhi |
Coal & Steel
Members List
|
Briefing by the representatives of the Ministry of Steel, SAIL and RINL on the subject “Safety Management & Practices in Steel PSUs”.
| |
03/12/2020
1100 hrs
| Committee Room "B", PHA, New Delhi. |
Government Assurances
Members List
|
(i). Consideration and adoption of Draft Reports;
(ii). Consideration of Memoranda containing requests received from various Ministries/ Departments for dropping of pending Assurances; and
(iii). Oral evidence of the representatives of the Ministry of Civil Aviation regarding pending Assurances.
| |
03/12/2020
1100 hrs.
| Room No: 53, Parliament House, New Delhi |
Joint Committee on the Personal Data Protection Bill, 2019
Members List
|
Clause by clause consideration on The Personal Data Protection Bill, 2019
| |
03/12/2020
1500 hrs.
| Room No: 53, Parliament House, New Delhi |
Joint Committee on the Personal Data Protection Bill, 2019
Members List
|
Clause by clause consideration on The Personal Data Protection Bill, 2019
| |
04/12/2020
1100 hrs.
| Room No: 53, Parliament House, New Delhi |
Joint Committee on the Personal Data Protection Bill, 2019
Members List
|
Clause by clause consideration on The Personal Data Protection Bill, 2019
| |
04/12/2020
1500 hrs
| Committee Room D, Ground Floor, Parliament House Annexe, New Delhi.
|
Public Undertakings
Members List
|
Consideration and adoption of draft Reports on the following subjects:-
1. Airports Authority of India (AAI)
2. Central Coalfields Limited (CCL)
3. Food Corporation of India (FCI)
4. Hindustan Antibiotics Limited (HAL)
5. NBCC (India) Limited
6. Action taken by the Government on the Observations/Recommendations contained in the Twenty-second Report (16th LS) of the Committee on Public Undertakings on Financing of Renewable Energy Projects by Indian Renewable Energy Development Agency Limited (based on Performance Audit Report No. 12 of 2015).
7. Action taken by the Government on the Observations/Recommendations contained in the Twenty-fourth Report (16th LS) of the Committee on Public Undertakings on Review of Loss Making CPSUs.
(ii) Briefing by the representatives of Oil India Limited (OIL) in connection with its comprehensive examination.
| committee sitting |
07/12/2020
1400 hours onwards
| Committee Room ‘D’, Ground Floor, Parliament House Annexe, New Delhi |
Water Resources
Members List
|
Briefing of the representatives of the Ministry of Jal Shakti (Department of Water Resources, River Development & Ganga Rejuvenation) on the subject- ‘Review of Upper Yamuna River Cleaning Project upto Delhi and River bed management in Delhi’.
| Agenda papers will be circulated separately. |
08/12/2020
1130
| Committee Room D, Parliament House Annexe, New Delhi
|
Estimates
Members List
|
Further evidence of the representatives of the Ministry of Civil Aviation on the subject Requirement of Human Capital & Physical Infrastructure to meet the growth of Civil Aviation Sector in India and Development of Airports in various parts of the Country.
| Main Committee Sitting |
09/12/2020
1600 hours onwards
| Main Committee Room, Parliament House Annexe, New Delhi |
Information Technology
Members List
|
Briefing by the representatives of Ministry of Electronics and Information Technology on the subject Review of functioning of Unique Identification Authority of India (UIDAI)
| |
09/12/2020
1130 hrs onwards
| Committee Room B, Parliament House Annexe,
New Delhi.
|
Labour
Members List
|
Oral evidence of the representatives of the Ministry of Education (Department of Higher Education) on the Subject Implementation of National Apprenticeship Promotion Scheme (NAPS).
| |
10/12/2020
1100hrs
| Committee Room No.B, Parliament House Annexe, New Delhi |
Subordinate Legislation
Members List
|
Rules/Regulations framed under the Mines and Minerals (Development and Regulation) Act, 1957
| |
15/12/2020
1100 hrs
| Committee Room ‘C’ PHA, New Delhi. |
External Affairs
Members List
|
Oral evidence of the representatives of the Ministry of External Affairs on the subject ‘India’s Neighbourhood First Policy’.
| |
15/12/2020
1500 hrs
| Committee Room ‘C’ PHA, New Delhi. |
External Affairs
Members List
|
Briefing by the representatives of the Ministry of External Affairs (Research Information System (RIS) for Developing Countries), Ministry of Culture (National School of Drama) on the subject ‘India’s Soft Power and Cultural Diplomacy: Prospects & Limitations’.
| |
15/12/2020
1100
| Tuesday, 15 December, 2020 at 1100 hrs. in Committee Room No. ‘D’, Parliament House Annexe, New Delhi |
Petroleum & Natural Gas
Members List
|
To have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Contract Management and Transparency in Procurement Procedures in Oil PSUs with specific reference to ONGC, OIL & GAIL”.
| |
16/12/2020
1500 hrs onwards
| Committee Room B, Ground Floor, Parliament House Annexe, New Delhi |
Defence
Members List
|
Briefing by the representatives of the Ministry of Defence on (i) An Introduction to the Rank Structure of the Defence Forces including their Uniforms, Stars and Badges; and (ii) Review of Working of Cantonment Boards.
| |
16/12/2020
1100 hrs
| Main Committee Room, PHA, New Delhi. |
External Affairs
Members List
|
Oral evidence of the representatives of Ministries of External Affairs, Environment & Forest and Commerce & Industry (Department for Industrial Property and Promotion) with particular reference to International Environmental Law and Intellectual Property Rights Law in connection with the Examination of the subject ‘India and International Law, including its Extradition Treaties with foreign countries, asylum issues, international cyber-security and issues of financial crimes’.
| |
16/12/2020
1500 hrs
| Main Committee Room, PHA, New Delhi. |
External Affairs
Members List
|
Consideration and adoption of the draft Report on Action Taken on Observations/Recommendations contained in First Report on Demand for Grants for the year 2019-20.
| |
16/12/2020
1400 hrs
| Committee Room C Parliament House Annexe |
Petitions
Members List
|
i Briefing by the representatives of the Ministry of Finance (Department of Economic Affairs) and the Chairman Securities and Exchange Board of India (SEBI) on the representation of Shri Ved Prakash Mathur alleging Sahara Credit Cooperative Society Limited Deoli (Kekri) Region Ajmer for non-payment of fixed deposit amount on maturity and important issues related therewith.
ii Status of examination/scrutiny of representations, letters, etc. received from various Individuals, Associations, etc., from the first week of October 2020 onwards.
| |
16/12/2020
1130 hours
| Venue - Committee Room No. 2, A- Block, EPHA. |
Privileges
Members List
|
Further deliberations on the legal opinion sought by Committee of Privileges, as decided in the seventh sitting of the Committee held on 8 September 2020, from Shri Rajshekhar Rao, Advocate, High Court of Delhi/Supreme Court of India/Advocate representing Lok Sabha Secretariat in High Court of Delhi on the aspect of registration of separate First Information Report(s) [FIRs] connected with the notice of question of privilege dated 19 November, 2019 given by Shri Hanuman Beniwal, M.P., against senior Administrative/Police officials of Government of Rajasthan for failing to provide adequate security which led to physical attack on him.
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