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Sl No.
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Name of the Subject
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Ministry/Department
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Committee
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Being Considered by Main Committee or a Sub Committee
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1
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Requirement of Human Capital & Physical Infrastructure to meet the growth of Civil Aviation Sector in India and Development of Airports in various parts of the Country.
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CIVIL AVIATION
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Estimates
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Main Committee
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2
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Review of the Bharat Net Scheme and Broadband w.r.t. Last Mile Connectivity
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COMMUNICATIONS
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Estimates
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Main Committee
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3
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Estimates and policy aspects of the Ministry of Development of North Eastern region
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DEVELOPMENT OF NORTH EASTERN REGION
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Estimates
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Main Committee
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4
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Review of Performance of Pradhan Mantri Gramin Aawas Yojana
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RURAL DEVELOPMENT
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Estimates
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Main Committee
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5
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Review of progress of all AIIMS
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HEALTH AND FAMILY WELFARE
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Estimates
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Main Committee
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6
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Review of National Disaster Response Force
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HOME AFFAIRS
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Estimates
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Main Committee
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7
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Review of Funds Allocation and Utilisation under MPLAD Fund Scheme
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STATISTICS AND PROGRAMME IMPLEMENTATION
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Estimates
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Main Committee
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8
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Review of performance of the Kendriya Vidyalaya Sangathan (KVS) and Navodaya Vidyalaya Samiti (NVS)
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HUMAN RESOURCE DEVELOPMENT
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Estimates
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Main Committee
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9
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Review of National Health Mission
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HEALTH AND FAMILY WELFARE
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Estimates
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Main Committee
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10
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Review of progress and functioning of ‘Setting up of Bio Toilet in Indian Railways’
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RAILWAYS
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Estimates
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Main Committee
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11
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Review of performance of scheme ‘Pradhan Mantri Khanij Kshetra Kalyan Yojana (PMKKKY)
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MINES
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Estimates
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Main Committee
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12
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Review of performance of ‘Swadesh Darshan’
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TOURISM
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Estimates
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Main Committee
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13
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Review of performance of the scheme ‘Jan Sikshan Sansthan’
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SKILL DEVELOPMENT AND ENTERPRENEURSHIP
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Estimates
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Main Committee
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14
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Review of performance of ‘Pradhan Mantri Aawas Yojana (Urban) – PMAY (U)
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HOUSING AND URBAN AFFAIRS
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Estimates
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Main Committee
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15
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Review of role and performance of the DISHA Committee in various Scheme
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RURAL DEVELOPMENT
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Estimates
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Main Committee
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16
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"Functioning of Directorate of Estates" based on Para 19.1 of C&AG Report No. 11 of 2016.
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HOUSING AND URBAN AFFAIRS
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Public Accounts
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Main Committee
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17
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"Performance Audit of Agriculture Crop Insurance Schemes" based on C&AG Report No. 7 of 2017.
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AGRICULTURE AND FARMERS WELFARE
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Public Accounts
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Main Committee
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18
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"Generation and Distribution of Power in Lakshadweep Islands" based on Para 2.13 of C&AG Report No. 8 of 2017
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HOME AFFAIRS
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Public Accounts
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Main Committee
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19
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"Performance Audit on Schemes for Flood Control Forecasting" based on C&AG Report No. 10 of 2017.
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Jal Shakti
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Public Accounts
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Main Committee
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20
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"Failure to implement scheme objectives on disbursement of capital subsidy" based on Para No. 20.1 of C&AG Report No. 12 of 2017.
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TEXTILES
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Public Accounts
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Main Committee
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21
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"Schemes for Promotion and Preservation of Cultural Heritage (Para 6.1), Poor cash management and irregular parking of funds outside Government Account (Para 6.2), Excess contribution to employees’ provident fund (Para 6.3), Avoidable payment on electricity charges (Para 6.4)" Chapter VI of C&AG Report No. 4 of 2018.
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CULTURE
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Public Accounts
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Main Committee
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22
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"Revenue loss to Jawaharlal Nehru Port Trust (JNPT) (Para 19.1); Loss of revenue and undue benefit to the licensee (Para 19.2); Loss of revenue due to failure to revise casual occupation and service charges (Para 19.3); Avoidable payment of compensation charges for Low Power Factor (Para 19.4)" based on Chapter XIX of C&AG Report No. 4 of 2018.
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SHIPPING
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Public Accounts
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Main Committee
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23
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"Performance Audit Report on “National Projects"" based on C&AG Report No. 6 of 2018
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Jal Shakti
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Public Accounts
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Main Committee
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24
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"Performance Audit Report on “National Rural Drinking Water Programme" based on C&AG Report No. 15 of 2018.
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DRINKING WATER AND SANITATION
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Public Accounts
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Main Committee
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25
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"Performance Audit on Construction of Indo China Border Roads by Border Roads Organisation" based on C&AG Report No. 5 of 2017.
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DEFENCE
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Public Accounts
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Main Committee
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26
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"Delay in production of electronically upgraded 155mm/45 Calibre Gun System “DHANUSH"" based on Para 3.4 of C&AG Report No. 13 of 2018
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DEFENCE
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Public Accounts
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Main Committee
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27
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"Inordinate delay in setting up of Indian National Defence University (INDU)" based on Para 3.1 of C&AG Report No. 16 of 2019
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DEFENCE
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Public Accounts
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Main Committee
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28
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"Provisioning, Procurement and issue of High Altitude, Clothing, Equipment, Ration and Housing" based on Chapter 2 of C&AG Report No. 16 of 2019
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DEFENCE
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Public Accounts
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Main Committee
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29
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"Production of fuzes in ordnance Factories" based on Chapter II of C&AG Report No. 15 of 2019
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DEFENCE
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Public Accounts
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Main Committee
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30
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"Loss of Rs. 62.10 crore on replacement of defective ammunition to Army by Ordnance Factory, Badmal" based on Para 3.5 of C&AG Report No. 15 of 2019
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DEFENCE
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Public Accounts
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Main Committee
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31
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"Performance Audit on the Inventory management of Naval Stores, Equipment and Spare Parts in Indian Navy" based on Chapter II of C&AG Report No. 20 of 2017.
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DEFENCE
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Public Accounts
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Main Committee
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32
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"Accidents of ships and submarines in Indian Navy (Para 3.1);
Risky exploitation of Sindhughosh class submarines due to delay in installation of periscopes (Para 3.4)" based on Chapter III of C&AG Report No. 20 of 2017.
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DEFENCE
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Public Accounts
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Main Committee
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33
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"Creation of infrastructural facilities in Indian Coast Guard" based on Para 3.1 of C&AG Report No. 9 of 2018.
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DEFENCE
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Public Accounts
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Main Committee
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34
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"Development of Indigenous Airborne Early Warning and Control System (AEW&CS)" based on Para 2.1 of C&AG Report No. 14 of 2018.
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DEFENCE
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Public Accounts
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Main Committee
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35
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"Induction and exploitation of ‘A’ a Long Range Maritime Reconnaissance Anti-Submarine Warfare aircraft" based on Para 2.1 of C&AG Report No. 9 of 2018.
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DEFENCE
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Public Accounts
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Main Committee
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36
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"Undue favour to operators using dual/multiple technology" based on Para 2.5 of C&AG Report No. 20 of 2015.
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COMMUNICATIONS
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Public Accounts
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Main Committee
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37
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"Irregular parking of funds and consequential loss of interest" based on Para 2.2 of C&AG Report No. 21 of 2017.
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COMMUNICATIONS
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Public Accounts
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Main Committee
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38
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"Performance Audit on Spectrum Management in DoT" based on Para 2.1 of C&AG Report No. 21 of 2018
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COMMUNICATIONS
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Public Accounts
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Main Committee
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39
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"Audit of Core Insurance Solution (CIS) in Department of Post" based on Para 3.1 of C&AG Report No. 21 of 2018
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COMMUNICATIONS
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Public Accounts
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Main Committee
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40
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"Performance Audit on Catering Services in Indian Railways" based on C&AG Report No. 13 of 2017
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RAILWAYS
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Public Accounts
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Main Committee
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41
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"Performance Audit on Augmentation of Station Line Capacity on selected stations in Indian Railways’" based on C&AG Report No. 17 of 2018
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RAILWAYS
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Public Accounts
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Main Committee
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42
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"Compliance to Statutory requirements in engagement of contract labour by Indian Railways" based on C&AG Report No. 19 of 2018
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RAILWAYS
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Public Accounts
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Main Committee
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43
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"Performance Audit Report on Recapitalisation of Public Sector Banks" based on C&AG Report No. 28 of 2017.
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FINANCE
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Public Accounts
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Main Committee
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44
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"Implementation of Public Financial Management System (PFMS)" based on Chapter VIII (para 8.1) of C&AG Report No. 4 of 2018
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FINANCE
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Public Accounts
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Main Committee
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45
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"Assessment of Assessees in Entertainment Sector (DT)" based on C&AG Report No. 1 of 2019
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FINANCE
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Public Accounts
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Main Committee
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46
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"Indirect Taxes-Goods and Services Tax" based on C&AG Report No. 11 of 2019.
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FINANCE
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Public Accounts
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Main Committee
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47
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"Non-production of Records" based on Para 2.7 of C&AG Report No. 9 of 2019
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FINANCE
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Public Accounts
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Main Committee
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48
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"Mistakes in levy of Interest" based on Para 4.2.4 of C&AG Report No. 9 of 2019.
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FINANCE
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Public Accounts
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Main Committee
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49
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"Exemption without verification of supporting documents" based on Para 5.9.2 of C&AG Report No. 9 of 2019
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FINANCE
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Public Accounts
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Main Committee
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50
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"Incorrect reflection of agricultural income in ITD Database" based on Para 5.9.3 of C&AG Report No. 9 of 2019
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FINANCE
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Public Accounts
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Main Committee
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