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12.12 hrs.

PAPERS LAID ON THE TABLE

Title : Papers laid on the table of the House by the members/ministers.

THE MINISTER OF STATE IN THE MINISTRY OF DEFENCE (PROF. CHAMAN LAL GUPTA): On behalf of Shri George Fernandes, I beg to lay on the Table –

(1) A copy of the Annual Administration Reports (Hindi and English versions) of the Cantonment Boards, for the year 2001-2002.
  1. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
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(Placed in Library, See No. LT 8858/2004)

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  (Placed in Library, See No. LT 8859-66/2004)
 
 

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(Placed in Library, See No. LT 8867/2004)



 
 
 
 

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  (Placed in Library, See No. LT 8869-70/2004)
 
 
 
 

THE MINISTER OF STATE OF THE MINISTRY OF STEEL (SHRI BRAJA KISHORE TRIPATHY): I beg to lay on the Table –

A copy of the Report (Hindi and English versions) of the Comptroller and Auditor General of India- Union Government (Commercial) (No. 6 of 2004) – Public Sector Undertakings – (Steel Sector), for the year ended the March, 2003 under article 151 (1) of the Constitution. (Placed in Library, See No. LT 8871/2004)

THE MINISTER OF STATE IN THE MINISTRY OF TEXTILES (SHRI BASANGOUDA R. PATIL (YATNAL): On behalf of Shri Sangh Priya Gautam, I beg to lay on the Table –

(1) (i) A copy of the Annual Report (Hindi and English versions) of the Khadi and Village Industries Commission, Mumbai, for the year 2002-2003, alongwith Audited Accounts.

(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Khadi and Village Industries Commission, Mumbai, for the year 2002-2003.

(2) Statement (Hindi and English versions ) showing reasons for delay in laying the papers mentioned at (1) above.

(Placed in Library, See No. LT 8872/2004) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Coir Board, Kochi, for the year 2002-2003.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Coir Board, Kochi, for the year 2002-2003.

 (4) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.


(Placed in Library, See No. LT 8873/2004)

THE MINISTER OF STATE IN THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI SANTOSH KUMAR GANGWAR): On behalf of Shri Ravi Shankar Prasad, I beg to lay on the Table –

(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-

(i) Review by the Government of the working of the Broadcast Engineering Consultants India Limited, Noida, for the year 2002-2003.

(ii) Annual Report of the Broadcast Engineering Consultants India Limited, Noida, for the year 2002-2003, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

 (Placed in Library, See No. LT 8874/2004) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Children’s Film Society, India, Mumbai, for the year 2002-2003, alongwith Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Children’s Film Society, India, Mumbai, for the year 2002-2003.

(3) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (2) above.

 (Placed in Library, See No. LT 8875/2004) (4) (i) A copy of the Annual Report (Hindi and English versions) of the Film and Television Institute of India, Pune, for the year 2002-2003.

(ii) A copy of the Annual Accounts (Hindi and English versions) of the Film and Television Institute of India, Pune, for the year 2002-2003, together with Audit Report thereon.

(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Film and Television Institute of India, Pune, for the year 2002-2003.
  1. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (4) above.
(Placed in Library, See No. LT 8876/2004)

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(Placed in Library, See No. LT 8877-78/2004)
 
 

THE MINISTER OF STATE IN THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI SANTOSH KUMAR GANGWAR): On behalf of Shri Bandaru Dattatraya, I beg to lay on the Table-

(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-

(i) Review by the Government of the working of the Delhi Metro Rail Corporation Limited, New Delhi, for the year 2002-2003.

(ii) Annual Report of the Delhi Metro Rail Corporation Limited, New Delh, for the year 2002-2003, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.

(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.

 (Placed in Library, See No. LT 8879/2004)

THE MINISTER OF STATE IN THE MINISTRY OF PETROLEUM AND NATURAL GAS (SHRIMATI SUMITRA MAHAJAN): I beg to lay on the Table a copy each of the following Notifications (Hindi and English versions) under sub-section (6) of section 3 of the Essential Commodities Act, 1955:-

(1) G.S.R. 778(E) published in Gazette of India dated the 30th September, 2003 permitting the sale of only 5% ethanol-blended petrol in some States and Union Territories.

(2) S.O. 39 (E) published in Gazette of India dated the 9th January, 2004 permitting the sale of only 5% ethanol-blended petrol in some States and Union Territories.
  1. S.O. 46 (E) published in Gazette of India dated the 16th January, 2004 permitting the sale of only 5% ethanol-blended petrol in Uttranchal and Madhya Pradesh from the dates mentioned in the Notification.
(Placed in Library, See No. LT 8880/2004)



 
 

THE MINISTER OF STATE IN THE MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION (SHRI V. SREENIVASA PRASAD): On behalf of Shri Subhash Maharia, I beg to lay on the Table a copy each of the following Notifications (Hindi and English versions) under sub-section (5) of section 45 of the Food Corporations Act, 1964:-

(1) The Food Corporation of India (Staff) (1st Amendment) Regulations, 2003 published in Notification No. E.P. 2(5)/91-Vol.II in Gazette of India dated the 28th August, 2003.
  1. The Food Corporation of India (Staff) (2nd Amendment) Regulations, 2003 published in Notification No. E.P. 16(3)/92-Vol.II in Gazette of India dated the 11th December, 2003.
(Placed in Library, See No. LT 8881/2004)



 
 

THE MINISTER OF STATE IN THE MINISTRY OF POWER (SHRIMATI JAYAWANTI MEHTA): I beg to lay on the Table-

(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-

(i) Review by the Government of the working of the National Hydroelectric Power Corporation Limited, Faridabad, for the year 2002-2003.

(ii) Annual Report of the National Hydroelectric Power Corporation Limited, Faridabad, for the year 2002-2003, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
  1. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
(Placed in Library, See No. LT 8882/2004)



 
 

THE MINISTER OF STATE IN THE MINISTRY OF COMMERCE AND INDUSTRY (SHRI CH. VIDYASAGAR RAO): I beg to lay on the Table-

(1) (i) A copy of the Annual Report (Hindi and English versions) of the National Productivity Council, New Delhi, for the year 2002-2003, alongwith Audited Accounts.

(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Productivity Council, New Delhi, for the year 2002-2003.

(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.

 (Placed in Library, See No. LT 8883/2004)

THE MINISTER OF STATE IN THE MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION (SHRI V. SREENIVASA PRASAD): I beg to lay on the Table a copy each of the following Notifications (Hindi and English versions) under sub-section (6) of section 3 of the Essential Commodities Act, 1955.

(1) G.S.R. 44(E)/Ess.Com./Sugarcane published in Gazette of India dated the 14th January, 2004, notifying the minimum sugarcane prices payable by sugar factories for the year 2003-2004.

(2) The Sugar (Price Determination for 1999-2000 Production) (Second Amendment) Order, 2003, published in Notification No. G.S.R. 964(E)/Ess.Com/Sugar in Gazette of India dated the 24th December, 2003.

(3) The Sugar (Price Determination for 2000-2001 Production) (Second Amendment) Order, 2003, published in Notification No. G.S.R. 965(E)/Ess.Com/Sugar in Gazette of India dated the 24th December, 2003.

(4) The Sugar (Price Determination for 2001-2002 Production) (Second Amendment) Order, 2003, published in Notification No. G.S.R. 966(E)/Ess.Com/Sugar in Gazette of India dated the 24th December, 2003.

(5) The Sugar (Price Determination for 2002-2003 Production) Order, 2003 published in Notification No. G.S.R. 17(E)/Ess.Com./Sugar. In Gazette of India dated the 8th January, 2004.
  1. The Sugar (Price Determination for 2002-2003 Production) (Second Amendment) Order, 2003, published in Notification No. G.S.R. 967(E)/Ess.Com/Sugar in Gazette of India dated the 24th December, 2003.
(Placed in Library, See No. LT 8884/2004)



 
 

THE MINISTER OF STATE IN THE MINISTRY OF HOME AFFAIRS (SHRI I.D. SWAMI): I beg to lay on the Table a copy of the Border Security Force (Combatised Veterinary Officers) Recruitment Rules, 2003 (Hindi and English versions) published Notification No. G.S.R. 417 in Gazette of India dated the 6th December, 2003 under sub-section (3) of section 141 of the Border Security Force Act, 1968.

(Placed in Library, See No. LT 8885/2004)
 
 
 
 
 
 
 
 
 
 

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(Placed in Library, See No. LT 8886-87/2004)

THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI SHRIPAD YESSO NAIK): I beg to lay on the Table-

  1. A copy of the Notification No.G.S.R. 1 (E) (Hindi and English versions) published in Gazette of India dated the 2nd January, 2004 together with an explanatory memorandum making further amendments to the Schedule of the Narcotic Drugs and Psychotrophic Substances Act, 1985 issued under section 3 of the said Act.


    2. (Placed in Library, See No. LT 8888/2004)

    (2) A copy each of the following Notifications (Hindi and English versions) under section 159 of the Customs Act, 1962:-

  2. G.S.R. 88 (E) published in Gazette of India dated the 30th January, 2004 together with an explanatory memorandum making certain amendments in the Notification No. 21/2002-Cus., dated the 1st March, 2002.
  3. G.S.R. 80 (E) published in Gazette of India dated the 28th January, 2004 together with an explanatory memorandum making certain amendments in the Notifications mentioned therein.


    4. (Placed in Library, See No. LT 8889/2004)

  4. A copy of the Annual Report (Hindi and English versions) of the National Housing Bank, New Delhi, for the year 2002-2003, alongwith Audited Accounts under sub-section (5) of section 40 of the National Housing Bank Act, 1987.


    5. (Placed in Library, See No. LT 8890/2004)
     
     

  5. A copy of the Notification No. G.S.R. 96 (E) (Hindi and English versions ) published in Gazette of India dated the 4th February, 2004 together with an explanatory memorandum making certain amendments in the Notification No. 9/2003-ST dated the 20th June, 2003 under sub-section (4) of section 94 of the Finance Act, 1994.


    6. (Placed in Library, See No. LT 8891/2004)

  6. A copy Notification No. G.S.R. 97 (E) (Hindi and English versions) published in Gazette of India dated the 4th February, 2004 together with an explanatory memorandum making certain amendments in the Notifications mentioned therein under sub-section (2) of section 38 of the Central Excise Act, 1944.


    7. (Placed in Library, See No. LT 8892/2004)

    THE MINISTER OF STATE IN THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT (DR. SANJAY PASWAN): I beg to lay on the Table-

  7. (I) A copy of the Annual Report (Hindi and English versions) of the Motilal Nehru Regional Engineering College, Allahabad, for the year 2001-2002, alongwith Audited Accounts.
  8. A copy of the Review (Hindi and English versions) by the Government of the working of the Motilal Nehru Regional Engineering College, Allahabad, for the year 2001-2002.
  9. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.


    10. (Placed in Library, See No. LT 8893/2004)

  10. (I) A copy of the Annual Report (Hindi and English versions) of the Orissa Primary Education Programme Authority, Bhubaneswar, for the year 2001-2002, alongwith Audited Accounts.
  11. Statement regarding Review (Hindi and English versions) by the Government of the working of the Orissa Primary Education Programme Authority, Bhubaneswar, for the year 2001-2002.
  12. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.


    13. (Placed in Library, See No. LT 8894/2004)
     
     

  13. (I) A copy of the Annual Report (Hindi and English versions) of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2002-2003, alongwith Audited Accounts.
  14. A copy of the Review (Hindi and English versions) by the Government of the working of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2002-2003.
  15. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (5) above.
(Placed in Library, See No. LT 8895/2004)
 
  (7) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Kurukshetra, for the year 2002-2003, alongwith Audited Accounts.

(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Kurukshetra, for the year 2002-2003.

(8) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (7) above.

(Placed in Library, See No. LT 8896/2004)
 
 
  THE MINISTER OF STATE IN THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI SANTOSH KUMAR GANGWAR): On behalf of Shri Arun Jaitley, I beg to lay on the Table - (1) (i) A copy of the Annual Report (Hindi and English versions) of the National Council for Cement and Building Materials, New Delhi, for the year 2002-2003, alongwith Audited Accounts.

(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Council for Cement and Building Materials, New Delhi, , for the year 2002-2003.
  1. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
(Placed in Library, See No. LT 8868/2004)
 
 
 

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