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Title: Introduction of the Real Estate (Regulation
and Development) Amendment Bill, 2018 (Amendment of section 7, etc.).
DR. KIRIT P. SOLANKI
(AHMEDABAD): I beg to move for leave to introduce a Bill to amend the Real
Estate (Regulation and Development) Act, 2016.
HON. DEPUTY SPEAKER: The question is:
“That leave be granted to introduce a Bill to amend
the Real Estate (Regulation and Development) Act, 2016.”
The motion was adopted.
DR. KIRIT P. SOLANKI: I introduce the Bill.
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