Parliament of India Lok Sabha House of the People

SECRETARY GENERAL:  Sir, I have to report the following messages received from the Secretary-General of Rajya Sabha:-

(5) ‘I am directed to inform the Lok Sabha that the Rajya Sabha at its sitting held on Thursday, the 5^th March, 2020 adopted the following Motion in regard to the Committee on Public Accounts:-

“That this House concurs in the recommendation of the Lok Sabha that the Rajya Sabha do agree to nominate seven Members from Rajya Sabha to associate with the Committee on Public Accounts of the Lok Sabha for the term beginning on the 1^st May, 2020 and ending on the 30^th April, 2021, and do proceed to elect, in such manner as the Chairman may direct, seven Members from amongst the Members of the House to serve on the said Committee.”

2.  I am further to inform the Lok Sabha that in pursuance of the above Motion, the following five Members of the Rajya Sabha have been duly elected to the said Committee:-

1.       Shri Rajeev Chandrasekhar

2.       Shri Naresh Gujral

3.       Shri C.M. Ramesh

4.       Shri Sukhendu Sekhar Ray

5.       Shri Bhupender Yadav

3.  I am also to inform that in order to fill up the remaining two vacancies in the Committee, the election process is being initiated during the current Session of Rajya Sabha itself.’

 (ii)  ‘I am directed to inform the Lok Sabha that the Rajya Sabha at its sitting held on Thursday, the 5^th March, 2020 adopted the following Motion in regard to the Committee on Public Undertakings:-

“That this House concurs in the recommendation of the Lok Sabha that the Rajya Sabha do agree to nominate seven Members from Rajya Sabha to associate with the Committee on Public Undertakings of the Lok Sabha for the term beginning on 1^st May, 2020 and ending on the 30^th April, 2021, and proceed to elect, in such manner as the Chairman may direct, seven Members from amongst the Members of the House to serve on the said Committee.”

2.       I am further to inform the Lok Sabha that in pursuance of the above Motion, the following seven Members of the Rajya Sabha have been duly elected to the said Committee:-

1.       Shri Prasanna Acharya

2.       Shri Birendra Prasad Baishya

3.       Shri Anil Desai

4.       Shri Joginipally Santosh Kumar

5.       Shri Om Prakash Mathur

6.       Shri Surendra Singh Nagar

7.       Shri M. Shanmugam’

 (iii)    ‘I am directed to inform the Lok Sabha that the Rajya Sabha at its sitting held on Thursday, the 5^th March, 2020 adopted the following Motion in regard to the Committee on the Welfare of Scheduled Castes and Scheduled Tribes:-

“That this House resolves that the Rajya Sabha do join the Committee of both the Houses on the Welfare of Scheduled Castes and Scheduled Tribes for the term beginning on the 1^st May, 2020 and ending on the 30^th April, 2021, and do proceed to elect, in accordance with the system of proportional representation by means of the single transferable vote, 10 Members from amongst the Members of the House to serve on the said Committee.”

2.       I am further to inform the Lok Sabha that in pursuance of the above Motion, the following seven Members of the Rajya Sabha have been duly elected to the said Committee:-

1.       Shri Abir Ranjan Biswas

2.       Shri N. Chandrasegharan

3.       Shrimati Kanta Kardam

4.       Shri Ram Shakal

5.       Shri K. Somaprasad

6.       Shri Kamakhya Prasad Tasa

7.       Shri Ramkumar Verma

3.       I am also to inform that in order to fill up the remaining three vacancies in the Committee, the election process is being initiated during the current Session of Rajya Sabha itself.