>
Title:
Motion for consideration of the Inland Vessels Bill, 2021 (Motion adopted
and bill passed).
माननीय सभापति : अंतर्देशीय
जलयान विधेयक,
2021 – माननीय मंत्री
जी ।
… (Interruptions)
THE
MINISTER OF PORTS, SHIPPING AND WATERWAYS AND MINISTER OF AYUSH (SHRI
SARBANANDA SONOWAL): Sir, I beg to move:
“That the Bill to promote economical and safe
transportation and trade through inland waters, to bring uniformity in
application of law relating to inland waterways and navigation within the
country, to provide for safety of navigation, protection of life and cargo, and
prevention of pollution that may be caused by the use or navigation of inland
vessels, to ensure transparency and accountability of administration of inland
water transportation, to strengthen procedures governing the inland vessels,
their construction, survey, registration, manning, navigation and such other
matters connected therewith or incidental thereto, be taken into consideration.
”
Sir, the present Bill aims to fulfil
the vision of the hon. Prime Minister, Shri Narendra Modi ji, towards achieving
a forward looking and robust legal regime in the critical areas of
infrastructure and governance. … (Interruptions)
At present, navigation of
mechanically propelled inland vessels plying in inland waters of the country is
governed by the Inland Vessels Act, 1917.
However, the Act has become obsolete and inadequate to address the
increasing complexities of this sector, and the operational bottleneck inhibits
smooth and interstate movement of inland vessels across the country.
Sir, to realise the potential of
inland water transport and promote it as a supplementary and eco-friendly mode
of transport to the congested road and rail network, it is important that
movement along the waterways is absolutely seamless across the State
boundaries.… (Interruptions)
The proposed Inland Vessels Bill, 2021
will go a long way in boosting trade, commerce and economic activities across
the country, and shall promote national integration. Hence, a new legal regime that is favourable
for future technological development, capable of facilitating present and
future prospect of trade, transportation and safe navigation by inland
vessels is the need of the hour. Thank
you, Sir.
माननीय सभापति : प्रश्न
यह है:
“कि अन्तर्देशीय
जलमार्ग के माध्यम
से मितव्ययी और
सुरक्षित परिवहन
तथा व्यापार की
अभिवृद्धि करने,
देश के भीतर
अन्तर्देशीय जलमार्गों
और नौपरिवहन संबंधी
विधि को लागू करने
में एकरूपता लाने,
नौपरिवहन की
सुरक्षा, जीवन
और स्थोरा की संरक्षा
के लिए उपबंध करने
और प्रदूषण जो
कि अन्तर्देशीय
जलयान के उपयोग
या नौपरिवहन के
उपयोग द्वारा कारित
हो सकता है, का निवारण करने,
अन्तर्देशीय
जल परिवहन के प्रशासन
का पारदर्शी और
उत्तरदायित्व
सुनिश्चित करने,
अन्तर्देशीय
जलयानों, उनका
सन्निर्माण, सर्वेक्षण,
रजिस्ट्रीकरण,
मैनिंग, नौपरिवहन
के संचालन प्रक्रियाओं
को मजबूत करने
और इनसे संबद्ध
या उनके आनुषंगिक
ऐसे अन्य मामलों
का उपबंध करने
वाले विधेयक पर
विचार किया जाए
।”
प्रस्ताव
स्वीकृत हुआ ।
… (व्यवधान)
माननीय सभापति : अब
सभा विधेयक पर
खंडवार विचार करेगी
। कुछ माननीय सदस्यों
ने इस बिल पर संशोधन
के नोटिस दिए हैं
। अगर वे अपने संशोधन
प्रस्तुत करना
चाहते हैं, तो वे अपनी-अपनी सीट्स पर
जाकर प्रस्तुत
कर सकते हैं, अन्यथा मैं सभी
खंडों को एक साथ
सभा के समक्ष मतदान
के लिए रख रहा हूं
। मैं आपसे फिर
निवेदन करता हूं
कि अपनी-अपनी
सीट्स पर जाएं
।
… (व्यवधान)
HON. CHAIRPERSON: Shri N.K. Premachandran,
do you want to move any amendment?
… (Interruptions)
SHRI N.K. PREMACHANDRAN (KOLLAM):
Hon. Chairperson, Sir, this is a very important Bill. … (Interruptions)
माननीय सभापति : श्री एन. के. प्रेमचन्द्रन
जी, आपको संशोधन
मूव करना है?
… (व्यवधान)
SHRI
N.K. PREMACHANDRAN: Sir, I would like to say something before
moving the amendments.
This
Bill is having 114 Clauses and moving this Bill in the din is not proper. This
is not the way in which the Bill has to be passed. …
(Interruptions)
HON.
CHAIRPERSON: Shri N.K. Premachandran, are you moving your
amendments?
… (Interruptions)
SHRI
N. K. PREMACHANDRAN: I strongly oppose the way the Bill is
being passed. I am not moving the amendments because the House is not in order.
When the House is not in order, the Bills so passed have no value at all. … (Interruptions) This is not the way in
which the Bill is to be passed. … (Interruptions)
HON.
CHAIRPERSON: Are you moving your amendments?
… (Interruptions)
SHRI
N. K. PREMACHANDRAN: No, I am not moving the amendments. … (Interruptions)
माननीय
सभापति : प्रश्न यह है
:
“कि
खंड 2 से 114 विधेयक का अंग
बने ।”
प्रस्ताव
स्वीकृत हुआ ।
खंड 2 से 114 विधेयक
में जोड़ दिए गए
।
खंड 1,
अधिनियमन सूत्र
और विधेयक का
पूरा नाम विधेयक
में जोड़ दिए गए
।
… (व्यवधान)
SHRI
SARBANANDA SONOWAL: Sir, I beg to move:
“That the Bill be passed.”
माननीय सभापति : प्रश्न यह है
:
“कि विधेयक
पारित किया जाए
।”
प्रस्ताव
स्वीकृत हुआ ।
… (व्यवधान)
माननीय
सभापति : सभा की
कार्यवाही शुक्रवार,
दिनांक 30 जुलाई, 2021 को
प्रातः 11 बजे
तक के लिए स्थगित
की जाती है ।
14.23 hrs
The Lok Sabha then adjourned till Eleven of
the Clock on
Friday, July 30,
2021/ Sravana 8,1943(Saka).
__________