Parliament of India Lok Sabha House of the People

1 2 3 4 5 6 7 Div No. Name of Member Attendance Status 31 Shri Rakesh Singh NS 41 Dr. Mahesh Sharma NS 46 Shri Lalubhai Patel NS 48 Shri Varun Gandhi NS 53 Shri Rajyavardhan Singh Rathore NS 70 Shri Sanjay Kaka Patil NS 82 Shri Ramesh Dhaduk NS 90 Shri Raja Amreshwara Naik NS 92 Shri B. N. Bache Gowda NS 96 Dr. Subhas Sarkar NS 97 Shri Shantanu Thakur NS 101 Shri Sukhbir Singh Badal NS 108 Smt. Hema Malini NS 110 Shri Srinivas Prasad NS 114 Shri Virendra Singh NS 117 Shri Dushyant Singh NS 119 Shri Kirti Vardhan Singh NS 123 Smt. Jaskaur Meena NS 126 Smt. Poonamben Maadam NS 128 Smt. Kirron Kher NS 132 Dr. (Smt.) Pritam Gopinath Munde NS 135 Smt. Navnit Ravi Rana NS 136 Smt. Raksha Khadse NS 141 Smt. Ranjeeta Koli NS 156 Shri Sunny Deol NS 163 Shri Nisith Pramanik NS 164 Shri John Barla NS 165 Dr. Jayanta Kumar Roy NS 173 Shri Ravindra Shyamnarayan Shukla alias Ravi Kishan NS 176 Shri Upendra Rawat NS 178 Shri Sangam Lal Gupta NS 179 Shri Ramesh Chand NS 196 Smt. Poonam Mahajan NS 203 Smt. Rama Devi NS 204 Shri G.M. Siddeshwara NS 1 2 3 4 5 6 7

* As per Proviso to Section 3 of the Salary, Allowances and Pension of Members of Parliament Act 1954, no Member shall be entitled to allowance unless the member signs the register, maintained for this purpose by the Secretariat of the House of the People on all the days(except intervening holidays for which no signing is required) of the session of the House for which the allowance is claimed.

Hon'ble Speaker,Deputy Speaker,Prime Minister and Ministers,as a rule,do not sign the attendance register

S= Member Signed the Register

NS= Member did not sign the register.(A Member who has been present in the House for the entire day but forgot to sign the Register is not entitled to claim allowance. )

NR= Not Required