(a) the initiatives taken by the Government in Food Processing Industries (FPI) sector regarding renewal of the contemporary technology and protection against climate change, price fluctuations, demand shocks and also sustained investment; (b) the details of the procedure for setting up of cold storages under this Ministry at the State level; and (c) the number of cold storages being operated in the country till data, State/UT-wise particularly in the State of Maharashtra?
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ANSWER
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THE MINISTER OF FOOD PROCESSING INDUSTRIES (SHRI PASHUPATI KUMAR PARAS) (a) to (c): A statement is laid on the Table of the House.
STATEMENT REFERRED TO IN REPLY TO PART (a) TO (c) OF LOK SABHA STARRED QUESTION NO.340 FOR ANSWER ON 21ST DECEMBER 2021 REGARDING “SETTING UP OF COLD STORAGE IN FPIs” (a): The Government is implementing National Action Plan on Climate Change (NAPCC) which is the overarching policy framework for climate action in the country. In line with the NAPCC, many schemes and programs have been launched to scale up India’s action on both, the adaptation and mitigation. Financial assistance is also provided by the Ministry to various institutions/research organization to develop green/low carbon foot print technologies for food processing sector. Besides supporting setting up of modern food processing infrastructure in the country through its schemes, the Ministry is undertaking price stabilization measures for perishable fruits and vegetables through financial support at the rate of 50% of expenses on transportation and storage for evacuation of surplus production crops from the producing area to the consumption centres during glut situations, under the Operation Greens scheme. Further, regulatory and policy reforms have been undertaken to ensure conducive environment to the food processing investors, including those engaged in exports. These measures include shifting from product approval regime to an ingredient based approval system, putting in place an Empowered Group of Secretaries(EGoS) under the Cabinet Secretary and Project Development Cells in the Ministries; streamlining proposal approval and Grants disbursal process through on-line portal, etc.
(b): MoFPI invites proposals for setting up of food processing infrastructure (associated with compatible cold storages of varied nature, like Controlled Atmosphere, Modified Atmosphere, Frozen, etc.) by floating Expression of Interest (EOI)” from time to time under component schemes of Pradhan Mantri Kisan SAMPADA Yojana (PMKSY). The applications are received through online portal and examined based on eligibility and assessment criteria prescribed under the scheme guidelines. The promoters of the selected proposals thereafter initiate action for setting up the relevant units as per sanctioned project.
(c): The State/UT-wise details of number of cold storages (CA/MA/Frozen, etc) associated with projects sanctioned under various schemes of the Ministry, including for the State of Maharashtra, is given as under: Sr.No State/UT Number 1 Andaman & Nicobar 2 2 Andhra Pradesh 45 3 Arunachal Pradesh 7 4 Assam 13 5 Bihar 8 6 Chhattisgarh 9 7 D & N Haveli & Daman & Diu 1 8 Gujarat 39 9 Haryana 29 10 Himachal Pradesh 27 11 Jammu & Kashmir 21 12 Karnataka 37 13 Kerala 11 14 Madhya Pradesh 15 15 Maharashtra 112 16 Manipur 15 17 Meghalaya 10 18 Mizoram 9 19 Nagaland 8 20 Odisha 10 21 Punjab 73 22 Rajasthan 31 23 Tamil Nadu 59 24 Telangana 18 25 Tripura 1 26 Uttar Pradesh 41 27 Uttarakhand 57 28 West Bengal 23 Total 731
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